YOGENDRA KUMAR JAISWAL v. STATE OF BIHAR

3 SCC 183Reported decision2016#7844 most cited
14

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2020.

Judgments citing YOGENDRA KUMAR JAISWAL v. STATE OF BIHAR

YOGENDRA KUMAR JAISWAL v. STATE OF BIHAR (3 SCC 183) — Cited in 14 Judgments | BharatTax