Valentine Maritime (Gulf) LLC v. ACIT

54 SOT 363Income Tax Appellate Tribunal2012#21166 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Judgments citing Valentine Maritime (Gulf) LLC v. ACIT

TELENOR ASA,NEW DELHI vs. DCIT, NEW DELHI

In the result, the appeal of the assessee is dismissed

ITA 1307/DEL/2015[2010-11]Status: DisposedITAT Delhi12 Aug 2021AY 2010-11

Bench: Sh. Kul Bharatdr. B. R. R. Kumar(Through Video Conferencing) Ita No. 1307/Del/2015 : Asstt. Year : 2010-11 Telenor Asa, Vs Dcit, C/O Vaish Associates Advocates, Circle-Gurgaon, Intl. Taxation, 1St Floor, Mohandev Building, 13, New Delhi-110002 Tolstoy Marg, New Delhi-110001 (Appellant) (Respondent) Pan No. Aadct5705F Assessee By : Sh. Ajay Vohra, Sr. Adv. Revenue By : Dr. Prabha Kant, Cit Dr Date Of Hearing: 03.06.2021 Date Of Pronouncement: 12.08.2021

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Dr. Prabha Kant, CIT DR

Section 143(3)Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. Kul Bharat, Judicial Member Dr. B. R. R. Kumar, Accountant Member (Through Video Conferencing) ITA No. 1307/Del/2015 : Asstt. Year : 2010-11 Telenor ASA, Vs DCIT, C/o Vaish Associates Advocates, Circle-Gurgaon, Intl. Taxation, 1st Floor, Mohandev Building, 13, New Delhi-110002 Tolstoy Marg, New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AADCT5705F Assessee by : Sh. Ajay Vohra, Sr. Adv. Revenue by : Dr. Prabha Kant, CIT DR Date of Hearing: 03.06.2021 Date of Pronouncement: 12.08.2021 ORDER Per Dr. B. R. R. Kumar, Accountant Member:…

NAGPUR POWER & INDUSTRIES LTD,MUMBAI vs. DCIT 3(2), MUMBAI

In the result, both the appeals filed by the assessee are hereby

ITA 6468/MUM/2014[2011-12]Status: DisposedITAT Mumbai23 Mar 2017AY 2011-12

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm

For Appellant: Shri Surinder MehraFor Respondent: Shri Rajguru M. V

Section 142(1)Section 143(1)Section 143(2)Section 40

…आयकर अपीलीय अिधकरण, मुंबई "ायपीठ ‘एल’ मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI "ी आर. सी. शमा", लेखा सद", एवं "ी अमरजीत िसंह, "ाियक सद", के सम" BEFORE SHRI R.C.SHARMA, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No. 5808/Mum/2013 & I.T.A. No.6468/Mum/2014 (िनधा"रण वष" / Assessment Year: 2010-11 & 2011-12) बनाम/ M/s. Nagpur Power & D.C.I.T. 3(2) Industries Ltd. Aayakar Bhavan, Vs. 20th Floor, Nirmal, Marine Lines, Nariman Point, Mumbai Mumbai - 400021 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. :AAACN5438N (अपीलाथ" /Appellant) (""थ" / Respondent) .. Assessee by: Shri Surinder Mehra Revenue b…

NAGPUR POWER & INDUSTRIES LTD.,MUMBAI vs. DCIT-3(2), MUMBAI

In the result, both the appeals filed by the assessee are hereby

ITA 5808/MUM/2013[2010-11]Status: DisposedITAT Mumbai23 Mar 2017AY 2010-11

Bench: Shri R.C.Sharma, Am & Shri Amarjit Singh, Jm

For Appellant: Shri Surinder MehraFor Respondent: Shri Rajguru M. V

Section 142(1)Section 143(1)Section 143(2)Section 40

M/S. RHEINBRAUN ENGINEERING UND WASSER GMBH (NOW CHANGED TO RE GMBH),MUMBAI vs. THE DCIT-(IT) 2(1), MUMBAI

ITA 2353/MUM/2006[2002-2003]Status: DisposedITAT Mumbai04 Mar 2016AY 2002-2003

Bench: S/Sh. Rajendra & Ram Lal Negiआयकर आयकर अपील अपील संसंसंसं/.Ita No.2353/Mum/2006,िनधा"रण िनधा"रण वष" वष"/Assessment Year-2002-03 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" M/S.Rheinbraun Engineering Und Dy. Director Of Income Tax-(Intl. Wasser Gmbh(Now Changed To Re Gmbh) Taxation)-2(1) C/O. A.F. Ferguson & Co. Vs. Scindia House, Ballard Pier Allahabad Bank Bldg. N.M. Marg,Mumbai-400 001. Mumbai Samachar Marg, Fort, Mumbai-400 001. Pan:Aaacr 5788 D (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर आयकर अपील अपील संसंसंसं/.Ita No.2138/Mum/2006,िनधा"रण िनधा"रण वष" वष"/Assessment Year-2002-03 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Dy. Director Of Income Tax-(Intl. M/S.Rheinbraun Engineering Und Taxation)-2(1) Wasser Gmbh (Now Changed To Re Gmbh) Scindia House, Ballard Pier, Vs. Mumbai-400 001. N.M. Marg,Mumbai-400 001. (अपीलाथ" /Appellant) (""यथ" / Respondent) िनधा"रती िनधा"रती ओर ओर सेसेसेसे/Assessee By : Shri Percy Pardiwala/Smt. Vasanti Patel िनधा"रती िनधा"रती ओर ओर राज"व क" ओर से/ Revenue By : Shri Pankaj Kumar-Sr.Ar सुनवाई सुनवाई क" क" तारीख तारीख / Date Of Hearing : 02.02.2016 सुनवाई सुनवाई क" क" तारीख तारीख घोषणा क" तारीख / Date Of Pronouncement : 04.03.2016 आयकर आयकर अिधिनयम अिधिनयम,1961 1961 क" क" धारा धारा 254 254(1)केकेकेके अ"तग"त अ"तग"त आदेश आदेश 1961 1961 254 254 आयकर आयकर अिधिनयम अिधिनयम क" क" धारा धारा अ"तग"त अ"तग"त आदेश आदेश Order U/S.254(1)Of The Income-Tax Act,1961(Act)

For Appellant: Shri Percy Pardiwala/Smt. Vasanti PatelFor Respondent: Shri Pankaj Kumar-Sr.AR

Section 115ASection 143(3)Section 234DSection 254(1)Section 44D

…अिधकरण, ‘एल’ खंडपीठ आयकर अपीलीय अपीलीय अिधकरण खंडपीठ मुंबई मुंबई आयकर आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण खंडपीठ खंडपीठ मुंबई मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “L” BENCH सव"ी सव"ी सव"ी राजे"" सव"ी राजे"" राजे"", लेखा राजे"" लेखा लेखा सद"य लेखा सद"य सद"य एवं सद"य एवं एवं राम लाल नेगी एवं राम लाल नेगी राम लाल नेगी, , , , "याियक सद"य राम लाल नेगी "याियक सद"य "याियक सद"य "याियक सद"य Before S/Sh. Rajendra,Accountant Member & Ram Lal Negi,Judicial Member आयकर आयकर अपील अपील संसंसंसं/.ITA No.2353/Mum/2006,िनधा"रण िनधा"रण वष" वष"/Assessment Year-2002-03 आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" M/s.Rhein…