UT Worldwide India (P.) Ltd. v. DCIT\nRange-8(3)

DEPUTY COMMISSIONER OF INCOME TAX- 3(1)(1), MUMBAI vs. DSV SOLUTIONS PVT. LTD. (FORMERLYUT WORLDWIDE (INDIA) PVT. LTD.), MUMBAI

In the result, the appeals filed by the revenueand cross\nobjections filed by the assesse for 2012-13, 2013-14 & 2014-\n15 under consideration stand dismissed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“K” BENCH, MUMBAI\nBEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER)\nAND\nSHRI OMKARESHWAR CHIDARA (ACCOUNTANT MEMBER)\nI.T.A. No. 532/Mum/2025\n Assessment Year: 2012-13\n&\nI.T.A. No. 533/Mum/2025\n Assessment Year: 2013-14\n&\nI.T.A. No. 534/Mum/2025\n Assessment Year: 2014-15\nDeputy Commissioner of Vs. DSV Solutions Pvt.\nIncome Tax-3(1)(1),\nLtd. (Formerly UT\nMumbai\nWorldwide (India)\nRoom No.607,\nPvt. Ltd.)\nAayakar Bhawan,\nM.K.\nA-203, The Qube, C.T.S.\nRoad,\nNo.1489, M.V. Road,\nMumbai-400020\nMarol, Andheri East\n(Appellant)\nMumbai-400059\nPAN:AAA…

DEPUTY COMMISSIONER OF INCOME TAX- 3(1)(1), MUMBAI vs. DSV SOLUTIONS PVT. LTD. (FORMERLY UT WORLDWIDE (INDIA) PVT. LTD.) , MUMBAI

In the result, the appeals filed by the revenueand cross\nobjections filed by the assesse for 2012-13, 2013-14 & 2014-\n15 under consideration stand dismissed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“K” BENCH, MUMBAI\nBEFORE SMT. BEENNA PILLAI (JUDICIAL MEMBER)\nAND\nSHRI OMKARESHWAR CHIDARA (ACCOUNTANT MEMBER)\nI.T.A. No. 532/Mum/2025\n Assessment Year: 2012-13\n&\nI.T.A. No. 533/Mum/2025\n Assessment Year: 2013-14\n&\nI.T.A. No. 534/Mum/2025\n Assessment Year: 2014-15\nDeputy Commissioner of Vs. DSV Solutions Pvt.\nIncome Tax-3(1)(1), Ltd. (Formerly UT\nMumbai Worldwide (India)\nRoom No.607, Pvt. Ltd.)\nAayakarBhawan, M.K. A-203, The Qube,\nRoad, C.T.S. No.1489, M.V.\nMumbai-400020 Road, Marol, Andheri\nEast\n(Appellant) Mumbai-400059\nPAN:AAACA3826B…

DEPUTY COMMISSIONER OF INCOME TAX- 3(1)(1), MUMBAI, MUMBAI vs. DSV SOLUTIONS PVT. LTD. (FORMERLY UT WORLDWIDE (INDIA) PVT. LTD.), MUMBAI

In the result, the appeals filed by the revenueand cross\nobjections filed by the assesse for 2012-13, 2013-14 & 2014-\n15 under consideration stand dismissed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“K” BENCH, MUMBAI\nBEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER)\nAND\nSHRI OMKARESHWAR CHIDARA (ACCOUNTANT MEMBER)\nI.T.A. No. 532/Mum/2025\n Assessment Year: 2012-13\n&\nI.T.A. No. 533/Mum/2025\n Assessment Year: 2013-14\n&\nI.T.A. No. 534/Mum/2025\n Assessment Year: 2014-15\nDeputy Commissioner of Vs. DSV Solutions Pvt. Ltd.\nIncome Tax-3(1)(1),\n(Formerly UT Worldwide (India)\nMumbai\nPvt. Ltd.)\nRoom No.607,\nA-203, The Qube, C.T.S.\nAayakarBhawan, M.K. Road,\nNo.1489, M.V. Road, Marol,\nMumbai-400020\nAndheri East, Mumbai-400059\n(Appellant)\nPAN:AAACA38…

THYSSENKRUPP INDUSTRIES INDIA P. LTD,MUMBAI vs. DCIT CIR 3(3)(2), MUMBAI

In the result, appeal of the Revenue is dismissed

Bench: Shir M Balaganesh & Shri Pavan Kumar Gadalethyssenkrupp Industries Vs. Dcit, Circle – 3(3)(2) India Pvt Ltd., Aayakar Bhavan, 154-C, Mittal Towers, Room No. 609, 15Th Floor, 210, Mumbai – 400020. Nariman Point, Mumbai-400021. Pan/Gir No. : Aaack1947K Appellant .. Respondent Appellant By : Shri Madhur Aggarwal & Shri Pratik Podar.Ar Respondent By : Shri Samuel Pitta.Dr Date Of Hearing 16.03.2023 Date Of Pronouncement 27.03.2023 आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Assessee Has Filed The Appeal Against The Order Passed U/S 143(3) R.W.S 144C(13) Of The Act In Pursuance To The Directions Of The Dispute Resolution Panel (Drp) Order U/S 144C(5) Of The Act Dated 23.12.2016. The Assessee Has Raised The Following Grounds Of Appeal:

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHIR M BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Thyssenkrupp Industries Vs. DCIT, Circle – 3(3)(2) India Pvt Ltd., Aayakar Bhavan, 154-C, Mittal Towers, Room No. 609, 15th Floor, 210, Mumbai – 400020. Nariman Point, Mumbai-400021. PAN/GIR No. : AAACK1947K Appellant .. Respondent Appellant by : Shri Madhur Aggarwal & Shri Pratik Podar.AR Respondent by : Shri Samuel Pitta.DR Date of Hearing 16.03.2023 Date of Pronouncement 27.03.2023 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against…

DSV SOLUTION P. LTD.,MUMBAI vs. ADDL/JT/DY/ASSTT/CIT/ITO, NATIONAL E-ASSESSMENT CENTRE,, DELHI

In the result, the appeal filed by the assessee is allowed

Bench: Shri Pramod Kumar & Shri Pavan Kumar Gadaledvs Solutions Pvt Ltd Vs. Additional/Joint/ A-203, The Qube, Cts Assistant No. 1489, Mv Road, Commissioner Of Marol, Andheri East, Income Tax, National Mumbai – 400059. E- Assessment Centre, Delhi. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu5306L Appellant .. Respondent Appellant By : Ms.Karishmaprataphekar.Ar Respondent By : Dr.Yogesh Kamat. Cit Dr Date Of Hearing 24.01.2022 Date Of Pronouncement 11.02.2022 आदेश / O R D E R Per Pavan Kumar Gadale Jm:

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER DVS Solutions Pvt Ltd Vs. Additional/Joint/ A-203, The Qube, CTS Assistant No. 1489, MV Road, Commissioner of Marol, Andheri East, Income Tax, National Mumbai – 400059. e- assessment Centre, Delhi. "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACU5306L Appellant .. Respondent Appellant by : Ms.KarishmaPrataphekar.AR Respondent by : Dr.Yogesh Kamat. CIT DR Date of Hearing 24.01.2022 Date of Pronouncement 11.02.2022 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has…

SUMITOMO CHEMICAL (I) P.LTD,MUMBAI vs. DCIT 1(3)(1), MUMBAI

In the result, assessee’s appeal is partly allowed

Bench: Shri Saktijit Deyand Shri S. Rifaur Rahman

…IN THE INCOME TAX APPELLATE TRIBUNAL “J”BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBERAND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA no.6432/Mum./2017 (Assessment Year : 2013–14) Sumitomo Chemical India Pvt. Ltd. 195/7, 7th Floor, Moti Mahal ……………. Appellant J.T. Road, Churchgate Mumbai 400 020 PAN–AAECS3750L v/s Dy. Commissioner of Income Tax ……………. Respondent Circl–13(1), Mumbai Assessee by :Ms. Karishma Phatarphekar Revenue by :Shri Bhoopathi Date of Hearing – 06.07.2020 Date of Order – 27.07.2020 O R D E R PER SAKTIJIT DEY. J.M. The captioned appeal has been filed by the assessee challenging t…