TUKARAM KANA JOSHI AND OTHERS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS

1 SCC 353Reported decision2013#1081 most cited

What is TUKARAM KANA JOSHI AND OTHERS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS authority for?

The government or its instrumentalities cannot dispossess a person from their land without following due process of law and providing adequate compensation. If possession of land has been taken illegally, the State is obligated to either return the land or compensate the owner.

101

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2021.

Also referred to as

Tukaram Kana Joshi · Maharashtra Industrial Development Corporation · MIDC · land acquisition · illegal possession · compensation · property rights · due process · Supreme Court 2013

Judgments citing TUKARAM KANA JOSHI AND OTHERS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…. AND OTHERS. 368 59.AIR 2014 SC 2407: STATE OF TAMIL NADU Vs. STATE OF KERALA AND ANOTHER. 60.(2011) 9 SCC 354: DELHI AIRTECH SERVICES PRIVATE LIMITED AND ANOTHER Vs. STATE OF UTTAR PRADESH AND ANOTHER. 61.(2013) 1 SCC 353: TUKARAM KANA JOSHI AND OTHERS Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS. 62.(2016) 1 SCC 762: K. NANJAPPA (DEAD) BY LEGAL Vs. R.A. HAMEED ALIAS AMEERSAV (DEAD) BY LEGAL REPRESENTATIVES AND ANOTHER. 63.SPECIAL LAND GRABBING CASE NO. 15 OF 2015: STATE Vs. SHRIMATI JAMUNA BARU…

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