Trib) Pratik Suryakant Shah v. ITO, Ward 10(3), Ahmedabad 12

55 Taxmann.com 346Reported decision2015#12908 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Judgments citing Trib) Pratik Suryakant Shah v. ITO, Ward 10(3), Ahmedabad 12

MOHANLAL KHANDELWAL,INDORE vs. THE ITO-4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 8/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

RADHESHYAM KHANDELWAL,INDORE vs. ACIT4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 7/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SMT. RUKMANI KHANDELWAL,INDORE vs. ITO-4(3), INDORE

In the result, all the captioned appeals filed by different

ITA 30/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SHRI SURESH KHANDELWAL,INDORE vs. THE ITO-4(1), INDORE

In the result, all the captioned appeals filed by different

ITA 29/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

SMT. SANDHYA KHANDELWAL,INDORE vs. ITO 4(3), INDORE

In the result, all the captioned appeals filed by different

ITA 113/IND/2019[2014-15]Status: DisposedITAT Indore25 Jun 2021AY 2014-15

Bench: Hon’Ble Madhumita Royassessment Year 2014-15

Section 10(38)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2014-15 Radheyshyam Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ATVPK8556H V/s ACIT-4(1), Indore : Respondent Assessment Year 2014-15 Mohanlal Khandelwal : Appellant 659, Sneh Nagar, Near ILVA College, Indore PAN ACBPK8243N V/s ITO-4(1), Indore : Respondent Assessment Year 2014-15 Suresh Khandelwal : Appellant 659, Sneh Nagar, Radheyshyam Khandelwal & Ors ITA No.7,8,29,30,& 113/Ind…

MRS. LAXMIDEVI S MALI ,MUMBAI vs. ITO 21 (2)(2), MUMBAI

In the result, appeal is allowed for statistical purposes

ITA 4721/MUM/2019[2014-15]Status: DisposedITAT Mumbai18 Jun 2021AY 2014-15

Bench: Shri Saktijit Dey () & Shri Manoj Kumar Aggarwal ()

Section 10(38)Section 131Section 68

…1 ITA 4721/Mum/2019 IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI MANOJ KUMAR AGGARWAL (ACCOUNTANT MEMBER) I.T.A. No.4721/Mum/2019 (Assessment year 2014-15) Mrs. Laxmidevi S Mali vs Income-tax Officer-21(2)(2), Mumbai 21, Ashish Industrial Estate Gokhale Road (South), Dadar (W) Mumbai 400 025 PAN : AAHPM6077A APPELLANT RESPONDENT Appellant by Shri Girish Dave (AR) Respondent by Smt. Smita Verma (DR) Date of hearing 23-03-2021 Date of pronouncement 18-06-2021 O R D E R Per : Saktijit Dey (JM): This is an appeal by the assessee against order date…

KAMLADEVI S. DOSHI,MUMBAI vs. ITO WD 16(3)(1), MUMBAI

The appeal of the assessee is allowed

ITA 1957/MUM/2015[2006-07]Status: DisposedITAT Mumbai22 May 2017AY 2006-07

Bench: Shri B.R. Baskaran, Am & Shri Ravish Sood,Jm आयकर अपील सं./ I.T.A. No.1957/Mum/2015 (निर्धारण वर्ा / Assessment Year: 2006-07) Kamla Devi S. Doshi The Income Tax Officer Flat No. 410, Shreepati Castle, Ward 16(3)(1), बिधम/ 208/210, 10Thkhetwadi Main Road, Matru Mandir, Nana Chowk Vs. Mumbai 400004 Mumbai 400034 स्थायीलेखासं./जीआइआरसं./Pan/Gir No. Affpd7183M (अपीलाथी/Appellant) (प्रत्यथी / Respondent) :

For Appellant: Shri Sanjiv M. ShahFor Respondent: Shri. Vishwas Mundhe, D.R
Section 132Section 143(3)Section 68

…P a g e | 1 IN THE INCOME TAX APPELLATE TRIBUNAL ‘J’ BENCH, MUMBAI BEFORE SHRI B.R. BASKARAN, AM AND SHRI RAVISH SOOD,JM आयकर अपील सं./ I.T.A. No.1957/Mum/2015 (निर्धारण वर्ा / Assessment Year: 2006-07) Kamla Devi S. Doshi The Income Tax Officer Flat No. 410, Shreepati Castle, Ward 16(3)(1), बिधम/ 208/210, 10thKhetwadi Main Road, Matru Mandir, Nana Chowk Vs. Mumbai 400004 Mumbai 400034 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AFFPD7183M (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : आयकर अपील सं./ I.T.A. No.3018/Mum/2015 (निर्धारण वर्ा / Assessment Year: 2006-07) Jawantraj Bhutaji Shah, HUF The Income Tax Officer…

DEEPAK ASHOK AGARWAL,MUMBAI vs. ITO WD 16(2)(1), MUMBAI

In the result, appeal is partly allowed

ITA 6163/MUM/2014[2006-07]Status: DisposedITAT Mumbai24 Aug 2016AY 2006-07

Bench: Shri Saktijit Dey & Shri Nabin Kumar Pradhan

For Appellant: Shri Vijay KothariFor Respondent: Shri B.S. Bist
Section 131Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI NABIN KUMAR PRADHAN, ACCOUNTANT MEMBER ITA no.6163/Mum./2014 (Assessment Year : 2006–07) Deepika Ashok Agarwal 13, C–1, Matru Ashish 39, Neapeansea Road ……………. Appellant Mumbai 400 039 PAN – AGYPA 2139E v/s Income Tax Officer ……………. Respondent Ward–16(2)(1), Mumbai Assessee by : Shri Vijay Kothari Revenue by : Shri B.S. Bist Date of Hearing – 09.08.2016 Date of Order – 24.08.2016 O R D E R PER SAKTIJIT DEY, J.M. Instant appeal by the assessee is directed against the order dated 19th August 2014, passed…

Trib) Pratik Suryakant Shah v. ITO, Ward 10(3), Ahmedabad 12 (55 Taxmann.com 346) — Cited in 8 Judgments | BharatTax