Trib.) 4. MD Everywhere India (P) Ltd. v. DCIT

123 Taxmann.com 264High Court2021#18964 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 10(B)(3)Section 10B(1)(e)Section 10B(3)

Judgments citing Trib.) 4. MD Everywhere India (P) Ltd. v. DCIT

ACIT, CIRCLE- 9(1), NEW DELHI vs. FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT. LTD., NEW DELHI

In the result, the appeal of the Revenue and CO of the assessee are partly allowed as above for statistical purposes

ITA 372/DEL/2018[2009-10]Status: DisposedITAT Delhi25 Aug 2025AY 2009-10

Bench: Shri Sudhir Pareek & Shri Avdhesh Kumar Mishra

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I’: NEW DELHI BEFORE SHRI SUDHIR PAREEK, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER ITA No.372/Del/2018, A.Y. 2009-10 Asst. Commissioner FIS Global Business Solution India of Income Tax, (P) Ltd. [formerly known as E- Circle-9(1), Vs. Funds International India (P) Ltd.] Room No.403, S-405 (LGF), CR Building, IP Greater Kailash Part-II, New Delhi Estate PAN: AAACH2815H New Delhi (Appellant) (Respondent) C.O. No. 64/Del/2018 (Arising out of ITA No.372/Del/2018, A.Y. 2009-10) FIS Global Business Solution India Asst. Commissioner (P) Ltd. [for…

EVEREST BUSINESS ADVISORY INDIA PVT. LTD.,,NEW DELHI vs. ACIT, NEW DELHI

In the result, the appeal is partly allowed

ITA 1907/DEL/2016[2010-11]Status: DisposedITAT Delhi29 Nov 2023AY 2010-11

Bench: Shri Saktijit Dey & Shri Pradip Kumar Kediaassessment Year: 2010-11 . Everest Business Advisory Vs. Acit, India Pvt. Ltd., Circle-11(1), A-1/B-27, Janak Puri, New Delhi New Delhi Pan :Aabce2871R (Appellant) (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘I’ NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER Assessment Year: 2010-11 . Everest Business Advisory Vs. ACIT, India Pvt. Ltd., Circle-11(1), A-1/B-27, Janak Puri, New Delhi New Delhi PAN :AABCE2871R (Appellant) (Respondent) Assessee by Ms. Vandana Bhandari, Advocate Department by Sh. Manu Chaurasia, Sr. DR Date of hearing 01.11.2023 Date of pronouncement 29.11.2023 ORDER This is an appeal by the assessee against order dated 05.11.2015 of learned Commissioner of Income Tax Appeals) -44, New Delhi, pertain…

DCIT, CIRCLE- 6(1), NEW DELHI vs. MDEVERYWHERE INDIA PVT. LTD., NOIDA

In the result, appeal of the Assessee is partly allowed and appeal of the Revenue is dismissed

ITA 3967/DEL/2018[2010-11]Status: DisposedITAT Delhi30 Mar 2022AY 2010-11

Bench: R.K. Panda & Shri Ms. Astha Chandra

For Appellant: Shri Rohit Tiwari, AdvocateFor Respondent: Shri Mrinal Kr. Das, Sr. DR
Section 144C(2)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-1”: DELHI BEFORE R.K. PANDA, ACCOUNTANT MEMBER AND SHRI MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.No.3840/Del./2018 Assessment Year 2010-2011 MD Everywhere India (P) The DCIT, Circle-6(1), Limited, C-53, Sector-58, Room No.318, Central Noida, Uttar Pradesh vs. Revenue Building, I.P. PIN – 201 301 Estate, New Delhi. PAN AAECM2671G PIN – 110 002 (Appellant) (Respondent) ITA.No.3967/Del./2018 Assessment Year 2010-2011 The DCIT, Circle-6(1), MD Everywhere India (P) Room No.318, Central Limited, C-53, Sector-58, Revenue Building, I.P. vs. Noida, Uttar Pradesh E…

MDEVERYWHERE INDIA PVT. LTD.,NOIDA vs. DCIT, CIRCLE- 6(1), NEW DELHI

In the result, appeal of the Assessee is partly allowed and appeal of the Revenue is dismissed

ITA 3840/DEL/2018[2010-11]Status: DisposedITAT Delhi30 Mar 2022AY 2010-11

Bench: R.K. Panda & Shri Ms. Astha Chandra

For Appellant: Shri Rohit Tiwari, AdvocateFor Respondent: Shri Mrinal Kr. Das, Sr. DR
Section 144C(2)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-1”: DELHI BEFORE R.K. PANDA, ACCOUNTANT MEMBER AND SHRI MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA.No.3840/Del./2018 Assessment Year 2010-2011 MD Everywhere India (P) The DCIT, Circle-6(1), Limited, C-53, Sector-58, Room No.318, Central Noida, Uttar Pradesh vs. Revenue Building, I.P. PIN – 201 301 Estate, New Delhi. PAN AAECM2671G PIN – 110 002 (Appellant) (Respondent) ITA.No.3967/Del./2018 Assessment Year 2010-2011 The DCIT, Circle-6(1), MD Everywhere India (P) Room No.318, Central Limited, C-53, Sector-58, Revenue Building, I.P. vs. Noida, Uttar Pradesh E…

Trib.) 4. MD Everywhere India (P) Ltd. v. DCIT (123 Taxmann.com 264) — Cited in 4 Judgments | BharatTax