Trib.) 26 Kailashben Mangarlal Chokshi v. CIT

205 Taxmann 466High Court#10589 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2026 to 2026.

Issues it is cited on

Judgments citing Trib.) 26 Kailashben Mangarlal Chokshi v. CIT

Trib.) 26 Kailashben Mangarlal Chokshi v. CIT (205 Taxmann 466) — Cited in 10 Judgments | BharatTax