Trib.) 14. Nuzivedu Swati Coastal Consortium v. ITO

Q: How many judgments cite Trib.) 14. Nuzivedu Swati Coastal Consortium v. ITO?

32 judgments on BharatTax cite Trib.) 14. Nuzivedu Swati Coastal Consortium v. ITO (62 Taxmann.com 258), spanning 2021 to 2022.

62 Taxmann.com 258Reported decision2015#3710 most cited

What is Trib.) 14. Nuzivedu Swati Coastal Consortium v. ITO authority for?

The tribunal considered the issue of deductibility of employees' contribution to PF and similar funds, particularly in relation to Sections 36(1)(va) and 43B(b).

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2022.

Also referred to as

Nuzivedu Swati Coastal Consortium v ITO · section 36(1)(va) · section 43B(b) · employees contribution to PF · deductibility of employees contribution · employer's contribution

Issues it is cited on

section 2(c)section 36(l)section 36(va)section 43b(b)extension of limitation section 2(24)(x)employees contribution to pf section 2(24)section 36(1)(va)section 43b section 36(1)section 43

Judgments citing Trib.) 14. Nuzivedu Swati Coastal Consortium v. ITO

Private Eye Private Limited, Bengaluru vs. Deputy Commissioner of Income Tax, Circle-3(1)(1), Bangalore

In the result, the appeal by the assessee is allowed

ITA 681/BANG/2022[2020-2021]Status: DisposedITAT Bangalore06 Sept 2022AY 2020-2021

Bench: Shri N.V. Vasudevan, Vice Preseident & Shri Padmavathy Sassessment Year : 2020-21

For Appellant: Shri Sudheendra B.R., AdvocateFor Respondent: Dr. Shankar Prasad K., Addl.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 143(1)Section 154Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESEIDENT AND SHRI PADMAVATHY S, ACCOUNTANT MEMBER Assessment year : 2020-21 Private Eye Pvt. Ltd., Vs. The Deputy Commissioner 30/9, 80 Feet Road, of Income Tax, Indiranagar, Circle 3(1)(1), Bengaluru – 560 038. Bangalore. PAN: AACCP 3314K APPELLANT RESPONDENT Appellant by : Shri Sudheendra B.R., Advocate Respondent by : Dr. Shankar Prasad K., Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 06.09.2022 Date of Pronouncement : 06.09.2022 O R D E R Per Padmavathy S., Accountant Member This appeal is against the order…

Sunlight Machine Tools, Bengaluru vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeals by the assessee are allowed

ITA 47/BANG/2022[2019-20]Status: DisposedITAT Bangalore09 May 2022AY 2019-20

Bench: Shri Chandra Poojari

For Appellant: None eFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL SMC “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos.46 & 47/Bang/2022 Assessment years : 2018-19 & 2019-20 Sunlight Machine Tools, Vs. The Deputy Commissioner B-25, 1st Cross, Peenya I Stage, of Income Tax, CPC, Peenya Industrial Estate, Bengaluru. Bengaluru – 560 058. PAN: ABDFS 6623B APPELLANT RESPONDENT Appellant by : None e Respondent by : Shri Ganesh R. Ghale, Standing Counsel. Date of hearing : 09.05.2022 Date of Pronouncement : 09.05.2022 O R D E R These appeals by the assessee are directed against the separate orders dated 12.11.2021 o…

Sunlight Machine Tools, Bengaluru vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeals by the assessee are allowed

ITA 46/BANG/2022[2018-19]Status: DisposedITAT Bangalore09 May 2022AY 2018-19

Bench: Shri Chandra Poojari

For Appellant: None eFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

Alert Manpower, Bangalore vs. Deputy Commissioner Income Tax, CPC, Bangalore

In the result, the appeals by the assessee are allowed

ITA 36/BANG/2022[2019-20]Status: DisposedITAT Bangalore09 May 2022AY 2019-20

Bench: Shri Chandra Poojari

For Appellant: None eFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL SMC “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos.35 & 36/Bang/2022 Assessment years : 2018-19 & 2019-20 Alert Manpower, Vs. The Deputy Commissioner B 376, 9th Cross, of Income Tax, CPC, Peenya 1st Stage, Ring Road, Bengaluru. Peenya Industrial Area, Bengaluru – 560 058. PAN: AATFA 4936G APPELLANT RESPONDENT Appellant by : None e Respondent by : Shri Ganesh R. Ghale, Standing Counsel. Date of hearing : 09.05.2022 Date of Pronouncement : 09.05.2022 O R D E R These appeals by the assessee are directed against the separate orders dated 18.10.20…

Alert Manpower, Bangalore vs. Deputy Commissioner Income Tax, CPC, Bangalore

In the result, the appeals by the assessee are allowed

ITA 35/BANG/2022[2018-19]Status: DisposedITAT Bangalore09 May 2022AY 2018-19

Bench: Shri Chandra Poojari

For Appellant: None eFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

M/S. Futura Digital Color Press, Bengaluru vs. The Deputy Commissioner of Income Tax, Circle-5(2)(1), Bengaluru

In the result, the appeal by the assessee is allowed

ITA 743/BANG/2021[2019-20]Status: DisposedITAT Bangalore09 May 2022AY 2019-20

Bench: Shri Chandra Poojari

For Appellant: Ms. Sunaina Bhatia, AdvocateFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL SMC “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos.743/Bang/2021 Assessment year : 2019-20 M/s. Futura Digital Color Press, Vs. The Deputy Commissioner 4/4, 3rd Main, Tata Silk Farm, of Income Tax, Bengaluru – 560 082. Circle 5(2)(1), PAN: AAAFF 8377K Bengaluru. APPELLANT RESPONDENT Appellant by : Ms. Sunaina Bhatia, Advocate Respondent by : Shri Ganesh R. Ghale, Standing Counsel. Date of hearing : 09.05.2022 Date of Pronouncement : 09.05.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is directed against th…

Sri Basavaraj Gunjegai, Bengaluru vs. The Deputy Commissioner of Income Tax, CPC, Bengaluru

In the result, the appeal by the assessee is allowed

ITA 742/BANG/2021[2018-19]Status: DisposedITAT Bangalore09 May 2022AY 2018-19

Bench: Shri Chandra Poojari

For Appellant: Ms. Sunaina Bhatia, AdvocateFor Respondent: Shri Ganesh R. Ghale, Standing Counsel

Section 139Section 139(1)Section 143(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL SMC “C” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos.742/Bang/2021 Assessment year : 2018-19 Sri Basavaraj Gunjegai, Vs. The Deputy Commissioner 204, Nethravathi, of Income Tax, CPC, A-3, National Games Village, Bengaluru. Koramangala, Bengaluru – 560 047. PAN: AFRPG 2929F APPELLANT RESPONDENT Appellant by : Ms. Sunaina Bhatia, Advocate Respondent by : Shri Ganesh R. Ghale, Standing Counsel. Date of hearing : 09.05.2022 Date of Pronouncement : 09.05.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is directed a…

Ikon Labels Private Limited, Bengaluru vs. Assistant Director of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 49/BANG/2022[2018-19]Status: DisposedITAT Bangalore14 Mar 2022AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2018-19

For Appellant: Shri Rajkamal Ganeriwala, CAFor Respondent: Shri Priyadarshini Mishra, Addl. CIT(DR)(ITAT) Bangalore

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2018-19 Ikon Labels (P) Ltd., Vs. The Assistant Director of #304, Chicago Avenue, Income Tax, CPC, 37/2, Cunningham Road, Bangalore. Bengaluru- 560052 PAN: AABCI 0953Q APPELLANT RESPONDENT Appellant by : Shri Rajkamal Ganeriwala, CA Respondent by : Shri Priyadarshini Mishra, Addl. CIT(DR)(ITAT) Bangalore. Date of hearing : 14.03.2022 Date of Pronouncement : 14.03.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is…

Radius Engineering Solutions Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 45/BANG/2022[2019-20]Status: DisposedITAT Bangalore10 Mar 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2019-20

For Appellant: Shri Mahesh, G., CAFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2019-20 Radius Engineering Solutions Pvt. Vs. The Deputy Commissioner Ltd., of Income Tax, CPC No.21, 17th Cross, Dodanna Bengaluru. Industrial Estate, Vishwaneedam Post, Bangalore – 560 091. PAN: AADCR 4611E APPELLANT RESPONDENT Appellant by : Shri Mahesh, G., CA Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 10.03.2022 Date of Pronouncement : 10.03.2022 O R D E R Per Chandra Poojari, Accountant Member Thi…

Technocon Builders, Bangalore vs. Deputy Commissioner of Income Tax, Circle-2(2)(1) Represented by Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 42/BANG/2022[2018-19]Status: DisposedITAT Bangalore10 Mar 2022AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2018-19

For Appellant: Shri Rajagopal, CAFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2018-19 Technocon Builders, Vs. The Deputy Commissioner # 337, SF 8, Karuna Complex, of Income Tax, Sampige Road, Malleswaram, CPC / Circle 2(2)(1), Bangalore – 560 003. Bengaluru. PAN: AAIFT 3196L APPELLANT RESPONDENT Appellant by : Shri Rajagopal, CA Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 10.03.2022 Date of Pronouncement : .03.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by th…

Sri Marigantu Narasimha Chari, Bengaluru vs. The Assistant Director of Income Tax, Circle-2(2)(1), Bengaluru

In the result, the appeal by the assessee is allowed

ITA 38/BANG/2022[2018-19]Status: DisposedITAT Bangalore09 Mar 2022AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2018-19

For Appellant: Smt. Sheetal Borkar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2018-19 Sri Marigantu Narasimha Chari, Vs. The Assistant Director 302, Samhitha Regency, of Income Tax, CPC, 1 Main Road, Pai Layout, [Circle 2(2)(1)] Old Madras Road, Bangalore. Benaganahalli Post, Bangalore – 560 016. PAN: ACAPC 9124D APPELLANT RESPONDENT Appellant by : Smt. Sheetal Borkar, Advocate Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 09.03.2022 Date of Pronouncement : 09.03.2022 O R D E R Per…

Puyvast Maritime India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle-3(1)(1) Represented by Assistant Director of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 30/BANG/2022[2017-18]Status: DisposedITAT Bangalore08 Mar 2022AY 2017-18

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2017-18

For Appellant: Shri Rajgopal, CAFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru

Section 139(1)Section 143(1)(a)Section 154Section 250Section 30Section 32Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2017-18 Puyvast Maritime India Pvt. Ltd., Vs. The Deputy Commissioner 6, Harris Road, Benson Town, of Income Tax, Bangalore – 560 046. Circle 3(1)(1), PAN: AABCP 2357D Bangalore. APPELLANT RESPONDENT Appellant by : Shri Rajgopal, CA Respondent by : Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 08.03.2022 Date of Pronouncement : 08.03.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is again…

Kasthuri Medias Private Limited, Bengaluru vs. The Additional Director of Income Tax, CPC, Bengaluru

In the result, the appeal by the assessee is allowed

ITA 752/BANG/2021[2019-20]Status: DisposedITAT Bangalore10 Feb 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2019-20

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT)

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2019-20 Kasthuri Medias Pvt. Ltd., Vs. The Additional Director of No.12, 12/1, First Floor, Income Tax, CPC, Kasturba Road, Bengaluru. Bengaluru– 560 001. PAN: AACCK 8281A APPELLANT RESPONDENT Appellant by : Smt. Suman Lunkar, CA Respondent by : Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 10.02.2022 Date of Pronouncement : 10.02.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is dir…

C Krishniah Chetty & Sons Private Limited, Bengaluru vs. Deputy Commissioner of Income Tax, Circle-1(1)(1), Bangalore

In the result, the appeal by the assessee is allowed

ITA 748/BANG/2021[2019-20]Status: DisposedITAT Bangalore10 Feb 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2019-20

For Appellant: Shri Sachin Mehta, ARFor Respondent: Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT)

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2019-20 C. Krishnaiah Chetty & Sons Pvt. Ltd., Vs. The Additional Director of No.35, Commercial Street, Income Tax, CPC, / Shivaji Nagar, DCIT, Circle 1(1)(1), Bengaluru– 560 001. Bengaluru. PAN: AAACC 7207Q APPELLANT RESPONDENT Appellant by : Shri Sachin Mehta, AR Respondent by : Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 10.02.2022 Date of Pronouncement : 10.02.2022 O R D E R Per Chandra Poojari, Accountant Memb…

S & G Lifestyles, Bangalore vs. The Deputy Commissioner of Income Tax, CPC, Bengaluru

In the result, both the appeals by the assessee are allowed

ITA 745/BANG/2021[2019-20]Status: DisposedITAT Bangalore10 Feb 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Sridhar, V., ARFor Respondent: Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT)

Section 139Section 139(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.744 & 745/Bang/2021 Assessment years: 2018-19 & 2019-20 S & G Lifestyles, Vs. The Deputy Commissioner No.29, Hegdenagar Main Road, of Income Tax, CPC, Thirumenahalli, Yelahanka Hobli, Bengaluru. Bengaluru– 560 064. PAN: ABUFS 4698B APPELLANT RESPONDENT Appellant by : Shri Sridhar, V., AR Respondent by : Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 10.02.2022 Date of Pronouncement : 10.02.2022 O R D E R Per Bench These appeal…

S & G Lifestyles, Bangalore vs. The Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, both the appeals by the assessee are allowed

ITA 744/BANG/2021[2018-19]Status: DisposedITAT Bangalore10 Feb 2022AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Sridhar, V., ARFor Respondent: Shri Sri Priyadarshi Mishra, Addl.CIT(DR)(ITAT)

Section 139Section 139(1)Section 36(1)(va)Section 43B

Ajith Padival, Bengaluru vs. Deputy Commissioner of Income Tax, Circle 4(3)(1), Represented by Assistant Director of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 660/BANG/2021[2018-19]Status: DisposedITAT Bangalore31 Jan 2022AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2018-19

For Appellant: Shri Shankar D., CAFor Respondent: Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 143(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2018-19 Ajith Padival, Vs. The Deputy Commissioner No.257/1-13, Bannerghatta Road, of Income Tax, N S Palya, BTM Layout, Circle 4(3(1) / Bengaluru– 560 076. ADIT, CPC, PAN: ADZPP 5786C Bangalore. APPELLANT RESPONDENT Appellant by : Shri Shankar D., CA Respondent by : Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 31.01.2022 Date of Pronouncement : 31.01.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the a…

Jayarama Reddy, Bangalore vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeal by the assessee is allowed

ITA 657/BANG/2021[2019-20]Status: DisposedITAT Bangalore31 Jan 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2019-20

For Appellant: Shri Shambu Sharma, CAFor Respondent: Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 2Section 36(1)(va)Section 43BSection 6

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2019-20 Jayarama Reddy, Vs. The Deputy Commissioner No.3878/1, Jayarama Reddy Building, of Income Tax, Near Biocon Ltd., Balaji Nagar, CPC, Bangalore. Electronics City Post, Bangalore – 560 100. PAN: ABZPJ 1029Q APPELLANT RESPONDENT Appellant by : Shri Shambu Sharma, CA Respondent by : Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 31.01.2022 Date of Pronouncement : 31.01.2022 O R D E R Per Chandra Poojari, Accountant Member Th…

Thoughtspot India Private Limited, Bengluru vs. Deputy Commissioner of Income Tax, Circle-3(1)(1), Bangalore

In the result, the appeal by the assessee is allowed

ITA 493/BANG/2021[2019-20]Status: DisposedITAT Bangalore31 Jan 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2019-20

For Appellant: Shri Shankar D., CAFor Respondent: Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru

Section 139Section 139(1)Section 143Section 143(1)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year: 2019-20 Thoughtspot India Pvt. Ltd., Vs. The Deputy Commissioner 3rd Floor, Indiqube Qrion, of Income Tax, 24th Main, Garden Layout, Sector 2, Circle 3(1)(1) / HSR Layout, ADIT, CPC, Bengaluru– 560 102. Bangalore. PAN: AAGCT 2626N APPELLANT RESPONDENT Appellant by : Shri Shankar D., CA Respondent by : Shri K. Sankarganesh, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 31.01.2022 Date of Pronouncement : 31.01.2022 O R D E R Per Chandra Poojari, Acco…

Vidhi Clothing Company, Bengaluru vs. The Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the appeal of the assessee is allowed

ITA 424/BANG/2021[2019-20]Status: DisposedITAT Bangalore05 Jan 2022AY 2019-20

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year : 2019-20

For Appellant: Smt. Suman Lunkar, CAFor Respondent: Shri Sankarganesh K, JCIT (DR)

Section 139(1)Section 143Section 143(1)Section 143(1)(a)Section 234ASection 250Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment year : 2019-20 Vidhi Clothing Company, Vs. The Dy. Commissioner of Income- No.4, 2nd Cross, Mysore Road, tax (CPC) Opp. Toll Gate, Vinayakanagar, Bengaluru. Bengaluru-560 026. PAN – AAHFV 9512 F ASSESSEE REVENUE Revenue by : Shri Sankarganesh K, JCIT (DR) Assessee by : Smt. Suman Lunkar, CA Date of hearing : 05.01.2022 Date of Pronouncement : 05.01.2022 O R D E R Per Chandra Poojari, Accountant Member This appeal by the assessee is directed against the o…