Texmo Precision Casting UK Ltd. v. CIT(International Taxation)

138 Taxmann.com 566High Court2022#3445 most cited

What is Texmo Precision Casting UK Ltd. v. CIT(International Taxation) authority for?

When considering a challenge to a Section 263 order under Article 226, the High Court's scope of review is limited, particularly regarding pleas like the non-mention of DIN. The assessee is generally left to pursue statutory remedies.

34

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Also referred to as

Texmo Precision Casting UK Ltd. v. CIT · Section 263 · DIN · Article 226 · writ jurisdiction · High Court · statutory remedies · judicial review

Issues it is cited on

section 5(8)closely held companyaccumulated profitssection 292bbsection 282section 292bsection 292section 119satisfaction notesection 29chief commissionersection 133

Judgments citing Texmo Precision Casting UK Ltd. v. CIT(International Taxation)

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 329/PAT/2024[2021-22]Status: DisposedITAT Patna12 Sept 2024AY 2021-22

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 328/PAT/2024[2020-21]Status: DisposedITAT Patna12 Sept 2024AY 2020-21

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 327/PAT/2024[2019-20]Status: DisposedITAT Patna12 Sept 2024AY 2019-20

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 326/PAT/2024[2018-19]Status: DisposedITAT Patna12 Sept 2024AY 2018-19

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 325/PAT/2024[2017-18]Status: DisposedITAT Patna12 Sept 2024AY 2017-18

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT Central, Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 323/PAT/2024[2015-16]Status: DisposedITAT Patna12 Sept 2024AY 2015-16

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

Nalanda Engicon Pvt. Ltd, Patna vs. Pr. CIT (Central), Patna

In the result, all the appeals of the assessee are allowed as per terms indicated hereinabove

ITA 322/PAT/2024[2014-15]Status: DisposedITAT Patna12 Sept 2024AY 2014-15

Bench: Dr. Manish Borad & Shri Sonjoy Sarmai.T.A. Nos.322 To 329/Pat/2024 Assessment Years: 2014-15 To 2021-22

Section 127Section 143(3)Section 153ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA” BENCH, VIRTUAL HEARING AT KOLKATA Before Dr. Manish Borad, Accountant Member & Shri Sonjoy Sarma, Judicial Member I.T.A. Nos.322 to 329/Pat/2024 Assessment Years: 2014-15 to 2021-22 Nalanda Engicon Pvt. Ltd. ………. Appellant (PAN: AACCN6360K) Vs. DCIT, Central Circle-2, Patna …… Respondent Appearances by: Shri Siddarth Jhajharia, CA, Shri Sunil Kr. Dubey, Advocate & Shri Aman Kr. Dubey, Advocate appeared for Appellant. Shri Rinku Singh, CIT, DR appeared for Respondent. Date of concluding the hearing : 24.07.2024 Date of pronouncing the order : 12.09.2024 ORDER Per Ben…

DCIT, Central Circle, Ghaziabad vs. Ajay Kumar, Meerut

ITA 594/DEL/2022[2017-18]Status: HeardITAT Delhi29 Dec 2023AY 2017-18

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharma

For Appellant: Shri Ajay Wadhwa, AdvocateFor Respondent: Ms Sapna Bhatia, CIT-DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITAs No.404 to 406/Del/2022 Assessment Years: 2016-17 to 2018-19 Ajay Kumar, Vs DCIT, House No.4, Krishna Garden, Central Circle, Ganga Nagar, Ghaziabad. Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P Assessment Year: 2017-18 DCIT, Vs. Ajay Kumar, Central Circle, House No.4, Krishna Garden, Ghaziabad. Ganga Nagar, Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P (Appellant) (Respondent) Assessee by : Shri Ajay Wadhwa, Advocate, Ms Aayushi Gupta, CA & Ms.…

Ajay Kumar, Meerut vs. DCIT, CC, Ghaziabad

ITA 406/DEL/2022[2018-19]Status: HeardITAT Delhi29 Dec 2023AY 2018-19

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharma

For Appellant: Shri Ajay Wadhwa, AdvocateFor Respondent: Ms Sapna Bhatia, CIT-DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITAs No.404 to 406/Del/2022 Assessment Years: 2016-17 to 2018-19 Ajay Kumar, Vs DCIT, House No.4, Krishna Garden, Central Circle, Ganga Nagar, Ghaziabad. Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P Assessment Year: 2017-18 DCIT, Vs. Ajay Kumar, Central Circle, House No.4, Krishna Garden, Ghaziabad. Ganga Nagar, Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P (Appellant) (Respondent) Assessee by : Shri Ajay Wadhwa, Advocate, Ms Aayushi Gupta, CA & Ms.…

Ajay Kumar, Meerut vs. DCIT, CC, Ghaziabad

ITA 405/DEL/2022[2017-18]Status: HeardITAT Delhi29 Dec 2023AY 2017-18

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharma

For Appellant: Shri Ajay Wadhwa, AdvocateFor Respondent: Ms Sapna Bhatia, CIT-DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITAs No.404 to 406/Del/2022 Assessment Years: 2016-17 to 2018-19 Ajay Kumar, Vs DCIT, House No.4, Krishna Garden, Central Circle, Ganga Nagar, Ghaziabad. Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P Assessment Year: 2017-18 DCIT, Vs. Ajay Kumar, Central Circle, House No.4, Krishna Garden, Ghaziabad. Ganga Nagar, Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P (Appellant) (Respondent) Assessee by : Shri Ajay Wadhwa, Advocate, Ms Aayushi Gupta, CA & Ms.…

Ajay Kumar, Meerut vs. DCIT, CC, Ghaziabad

ITA 404/DEL/2022[2016-17]Status: HeardITAT Delhi29 Dec 2023AY 2016-17

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharma

For Appellant: Shri Ajay Wadhwa, AdvocateFor Respondent: Ms Sapna Bhatia, CIT-DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITAs No.404 to 406/Del/2022 Assessment Years: 2016-17 to 2018-19 Ajay Kumar, Vs DCIT, House No.4, Krishna Garden, Central Circle, Ganga Nagar, Ghaziabad. Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P Assessment Year: 2017-18 DCIT, Vs. Ajay Kumar, Central Circle, House No.4, Krishna Garden, Ghaziabad. Ganga Nagar, Meerut, Uttar Pradesh – 250 001. PAN: ARGPK9137P (Appellant) (Respondent) Assessee by : Shri Ajay Wadhwa, Advocate, Ms Aayushi Gupta, CA & Ms.…

Vayas Multi Trading Pvt Ltd, New Delhi vs. ACIT, Central Circle-14, New Delhi

The appeal is allowed as above

ITA 2295/DEL/2022[2012-13]Status: DisposedITAT Delhi29 Dec 2023AY 2012-13

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharmaassessment Year: 2012-13 Vayas Multi Trading Pvt. Ltd., Vs Acit, Ajay Kanjhlia & Associates, Central Circle-14, Lgf, The Statesman House, New Delhi. Barakhamba Road, New Delhi – 110 001. Pan: Aabcl1268K (Appellant) (Respondent) Assessee By : Shri C.S. Anand, Advocate Revenue By : Shri Amit Katoch, Sr. Dr Date Of Hearing : 12.12.2023 Date Of Pronouncement : .12.2023 Order Per Anubhav Sharma, Jm:

For Appellant: Shri C.S. Anand, AdvocateFor Respondent: Shri Amit Katoch, Sr. DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER Assessment Year: 2012-13 Vayas Multi Trading Pvt. Ltd., Vs ACIT, Ajay Kanjhlia & Associates, Central Circle-14, LGF, The Statesman House, New Delhi. Barakhamba Road, New Delhi – 110 001. PAN: AABCL1268K (Appellant) (Respondent) Assessee by : Shri C.S. Anand, Advocate Revenue by : Shri Amit Katoch, Sr. DR Date of Hearing : 12.12.2023 Date of Pronouncement : .12.2023 ORDER PER ANUBHAV SHARMA, JM: This is appeal preferred by the Assessee against the order date…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1529/DEL/2021[2018-2019]Status: DisposedITAT Delhi29 Dec 2023AY 2018-2019

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1528/DEL/2021[2017-2018]Status: DisposedITAT Delhi29 Dec 2023AY 2017-2018

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1527/DEL/2021[2016-2017]Status: DisposedITAT Delhi29 Dec 2023AY 2016-2017

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1526/DEL/2021[2015-2016]Status: DisposedITAT Delhi29 Dec 2023AY 2015-2016

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1525/DEL/2021[2014-2015]Status: DisposedITAT Delhi29 Dec 2023AY 2014-2015

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1524/DEL/2021[2013-2014]Status: DisposedITAT Delhi29 Dec 2023AY 2013-2014

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

DCIT, Central Circle-25, New Delhi vs. Sunil Aggarwal, Faridabad

ITA 1523/DEL/2021[2012-2013]Status: DisposedITAT Delhi29 Dec 2023AY 2012-2013

Bench: Sh. G.S. Pannu, Hon’Ble & Sh. Anubhav Sharma

Section 119

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI BEFORE SH. G.S. PANNU, HON’BLE VICE PRESIDENT AND SH. ANUBHAV SHARMA, JUDICIAL MEMBER ITA Nos.1522 to 1529/Del/2021 (Assessment Years: 2011-12 to 2018-19) DCIT Vs. Sunil Aggarwal Central Circle-25, H.No. 998, Sector-14, New Delhi. Faridabad, Haryana. PAN No. ABAPA4529K (APPELLANT) (RESPONDENT) Revenue by Ms. Sapna Bhatia, CIT-DR Assessee by Shri Shailesh Gupta, CA Date of hearing: 21.12.2023 Date of Pronouncement: 29.12.2023 ORDER PER ANUBHAV SHARMA, JM : These are appeals preferred by the Revenue against the orders of the Commissioner of In…

Deepak Kumar, Ghaziabad (U.P) vs. Dy. CIT, Central Circle Gzbd U.P, Uttar Pradesh

ITA 1512/DEL/2021[2017-2018]Status: DisposedITAT Delhi29 Dec 2023AY 2017-2018

Bench: Shri G.S. Pannu, Hon’Ble & Shri Anubhav Sharma

For Appellant: Dr.Rakesh Kumar, Sh.Somil Agarwal&For Respondent: Ms Sapna Bhatia, CIT-DR
Section 119Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : H : NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITAs No.1507 to 1512/Del/2021 Assessment Years: 2012-13 to 17 to 2017-18 Deepak Kumar, Vs DCIT, D-17, 3rd Floor, RDC, Raj Nagar, Central Circle, Ghaziabad, Ghaziabad. Uttar Pradesh – 201 201. PAN: AMFPK9848P ITAs No.1493 to 1497/Del/2021 Assessment Years: 2012-13 to 2015-16 & 2018-19 DCIT, Vs. Deepak Kumar, D-17, 3rd Floor, RDC, Raj Central Circle, Ghaziabad. Nagar, Ghaziabad, Uttar Pradesh – 201 201. PAN: AMFPK9848P (Appellant) (Respondent) Assessee by : Dr.…