Techbooks International P. Ltd. v. DCIT 2015-TII-282-ITAT-DEL-TP

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing Techbooks International P. Ltd. v. DCIT 2015-TII-282-ITAT-DEL-TP

MARATHON ELECTRIC INDIA PVT. LTD.,FARIDABAD vs. ACIT, FARIDABAD

In the result, the appeal of the assessee is partly allowed for statistical purpose

ITA 6100/DEL/2012[2008-09]Status: DisposedITAT Delhi27 Nov 2020AY 2008-09

Bench: Shri R. K. Panda & Ms Suchitra Kamble(Through Video Conferencing) Marathon Electric India Pvt. Vs Acit Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (Respondent) Aaacg5525H (Appellant)

Section 10BSection 144Section 254Section 92D

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER (THROUGH VIDEO CONFERENCING) Marathon Electric India Pvt. Vs ACIT Ltd. Circle-1 Sector-11, Faridabad Model Town Faridabad (RESPONDENT) AAACG5525H (APPELLANT) Appellant by Sh. Rohit Tiwari, Adv Respondent by Sh. Surendar Pal, CIT DR Date of Hearing 01.09.2020 Date of Pronouncement 27.11.2020 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 19.10.2012 passed under Section 254/143(3) read with Section 144 C of the Inc…

M/S. GIESECKE & DEVRIENT INDIA PVT. LTD.,GURGAON vs. DCIT, NEW DELHI

In the result, the appeal of the assessee is allowed

ITA 1431/DEL/2016[2011-12]Status: DisposedITAT Delhi30 Oct 2019AY 2011-12

Bench: Sh. Sudhanshu Srivastavadr. B. R. R. Kumarita No. 1431/Del/2016 : Asstt. Year : 2011-12 M/S Giesecke & Devrient India Vs Deputy Commissioner Of Pvt. Ltd., Corporate Office- Plot Income Tax, Circle-10(1), # 57, Sector 44, New Delhi Gurgaon-122003, Haryana (Appellant) (Respondent) Pan No. Aabcg4223D Assessee By : Sh. Harpreet Singh Ajmani & Sh. Rohan Khare, Advs. Revenue By : Sh. Sanjay I. Bara, Cit Dr Date Of Hearing: 05.09.2019 Date Of Pronouncement: 30.10.2019

For Appellant: Sh. Harpreet Singh Ajmani &For Respondent: Sh. Sanjay I. Bara, CIT DR

Section 144CSection 195(1)Section 40Section 92C(2)Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘I-1’, NEW DELHI Before Sh. Sudhanshu Srivastava, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 1431/Del/2016 : Asstt. Year : 2011-12 M/s Giesecke & Devrient India Vs Deputy Commissioner of Pvt. Ltd., Corporate Office- Plot Income Tax, Circle-10(1), # 57, Sector 44, New Delhi Gurgaon-122003, Haryana (APPELLANT) (RESPONDENT) PAN No. AABCG4223D Assessee by : Sh. Harpreet Singh Ajmani & Sh. Rohan Khare, Advs. Revenue by : Sh. Sanjay I. Bara, CIT DR Date of Hearing: 05.09.2019 Date of Pronouncement: 30.10.2019 ORDER Per Dr. B. R. R. Kumar, Accoun…

DCIT 8(3), MUMBAI vs. ZINSER TEXTILES SYSTEMS P.LTD, MUMBAI

ITA 4851/MUM/2013[2008-09]Status: DisposedITAT Mumbai05 Oct 2016AY 2008-09

For Appellant: Shri Rushabh VoraFor Respondent: Shri Sanjeev Jain-DR

Section 115JSection 143(3)Section 254(1)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, , , , मुंबई आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण मुंबई मुंबई “ केकेकेके” खंडपीठ मुंबई खंडपीठ खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“K”Bench Mumbai सव"ी सव"ी सव"ी राजे"" सव"ी राजे"" राजे"",लेखा राजे"" लेखा लेखा सद"य लेखा सद"य सद"य एवं सद"य एवं एवं, , , , शि"जीत डे एवं शि"जीत डे शि"जीत डे, "याियक शि"जीत डे "याियक "याियक सद"य "याियक सद"य सद"य सद"य Before S/Shri Rajendra,Accountant Member and Saktijit Dey,Judicial Member आयकर आयकर आयकर अपील आयकर अपील अपील संसंसंसं/ ITA No.4851/Mum/2013 : िनधा"रण अपील िनधा"रण िनधा"रण वष" िनधा"रण वष" वष"/Assessment Year-2008-09 वष" DCI…

M/S. SONY MOBILE COMMUNICATIONS INTERNATIONAL AB (INDIA BRANCH OFFICE),NEW DELHI vs. DDIT, NEW DELHI

In the result, the appeal is partly allowed

ITA 769/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Apr 2016AY 2009-10

Bench: Shri R.S. Syal, Am & Shri Kuldip Singh, Jm Assessment Year : 2009-10

For Appellant: Shri Nageswar Rao, Shri Sandeep SFor Respondent: Shri A.M. Govil, CIT, DR

Section 143(3)Section 144C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES : I-2 : NEW DELHI BEFORE SHRI R.S. SYAL, AM & SHRI KULDIP SINGH, JM Assessment Year : 2009-10 Sony Mobile Communications Vs. DDIT, International AB (India Branch Office), Circle-2(2), (Formerly known as Sony Ericsson New Delhi. Mobile Communication International AB), A-31, Mohan Cooperative Industrial Estate, New Delhi. PAN: AAGCS4829J (Appellant) (Respondent) Assessee By : Shri Nageswar Rao, Shri Sandeep S. Karhail & Shri Parth, Advocates Department By : Shri A.M. Govil, CIT, DR Date of Hearing : 28.04.2016 Date of Pronouncement : 29.04.2016 ORDER PER R.S.…