Taj TV Ltd. v. Additional Director of Income-tax (International Taxation), Range 2, Mumbai

162 ITD 674Income Tax Appellate Tribunal2017#4293 most cited
27

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2018 to 2022.

Issues it is cited on

Judgments citing Taj TV Ltd. v. Additional Director of Income-tax (International Taxation), Range 2, Mumbai

Taj TV Ltd. v. Additional Director of Income-tax (International Taxation), Range 2, Mumbai (162 ITD 674) — Cited in 27 Judgments | BharatTax