STATE OF UTTAR PRADESH AND OTHERS v. DEEPAK FERTILIZERS & PETROCHEMICAL CORPORTION LTD.

10 SCC 342Reported decision2007#4654 most cited

What is STATE OF UTTAR PRADESH AND OTHERS v. DEEPAK FERTILIZERS & PETROCHEMICAL CORPORTION LTD. authority for?

This case concerns the interpretation of certain provisions related to the State of Uttar Pradesh, specifically in relation to Deepak Fertilizers & Petrochemical Corporation Ltd. The provided passages do not reveal the specific legal principle or holding of this decision.

25

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2017.

Also referred to as

State of Uttar Pradesh v Deepak Fertilizers · 10 SCC 342 · 2007 · UP government · Deepak Fertilizers · petrochemical corporation · contractual obligations · state liability

Judgments citing STATE OF UTTAR PRADESH AND OTHERS v. DEEPAK FERTILIZERS & PETROCHEMICAL CORPORTION LTD.

SRI SRIDHAR vs. THE STATE OF KARNATAKA

WA/3356/2016HC Karnataka22 Mar 2017

Bench: JAYANT PATEL,N.K.SUDHINDRARAO

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 22ND DAY OF MARCH 2017 PRESENT THE HON’BLE MR.JUSTICE JAYANT PATEL AND THE HON’BLE MR.JUSTICE N K SUDHINDRARAO WRIT APPEAL NOS.1431-1480/2016 & WRIT APPEAL NOS.4475-4479/2016 (T-RES) C/W W.A.NO.3356/2016 & W.A.NOS.4470-4472/2016 (T-RES) IN W.A.NOS.1431-1480/2016 & W.A.NOS.4475- 4479/2016: BETWEEN 1.M/S RENUKAMBA (THE BLUE STAR BAR AND RESTAURANT) A PARTNERSHIP FIRM REGISTERED UNDER THE INDIAN PARTNERSHIP FIRM REGISTERED UNDER ACT, 1932 MOHAMMED GHOUSE BUILDING NEAR CORPORATION BANK, BH ROAD, SHIVAMOGGA-577 20…

SRI M MADHAVA GOWDA vs. UNDER SECRETARY TO GOVERNMENT

WP/27825/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007)10 SCC 342 STATE OF UTTAR PRADESH AND OTHERS vs DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD. (11) (2013)8 SCC 519 STATE OF MAHARASHTRA AND ANOTHER vs INDIAN HOTEL AND 15 RESTAURANTS ASSOCIATION AND OTHERS (12) (2007)6 SCC 317 GUPTA MODERN BREWERIES vs STATE OF J & K AND OTHERS (13) 2006 (4) Kar.L.J 700…

M. NARAYANAPPA vs. THE STATE OF KARNATAKA

WP/14620/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007)10 SCC 342 STATE OF UTTAR PRADESH AND OTHERS vs DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD. (11) (2013)8 SCC 519 STATE OF MAHARASHTRA AND ANOTHER vs INDIAN HOTEL AND 15 RESTAURANTS ASSOCIATION AND OTHERS (12) (2007)6 SCC 317 GUPTA MODERN BREWERIES vs STATE OF J & K AND OTHERS (13) 2006 (4) Kar.L.J 700…

FEDERATION OF WINES MERCHANTS ASSOCIATION vs. THE STATE OF KARNATAKA

WP/13078/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007)10 SCC 342 STATE OF UTTAR PRADESH AND OTHERS vs DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD. (11) (2013)8 SCC 519 STATE OF MAHARASHTRA AND ANOTHER vs INDIAN HOTEL AND 15 RESTAURANTS ASSOCIATION AND OTHERS (12) (2007)6 SCC 317 GUPTA MODERN BREWERIES vs STATE OF J & K AND OTHERS (13) 2006 (4) Kar.L.J 700…

M/S CATHODIC CONTROL CO LTD vs. UNION OF INDIA

WP/14294/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

SYNDICATE BANK vs. THE DEPUTY COMMISSIONER OF INCOME TAX

WP/19398/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

CENTRAL POWER RESEARCH INSTITUTE vs. UNION OF INDIA

WP/15476/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

ADITHYA BIZORP SOLUTIONS INDIA PVT LTD vs. UNION OF INDIA

WP/6918/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S PROCESS PUMPS (I) PVT LTD vs. UNION OF INDIA

WP/14296/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S HOTEL FISHLAND vs. UNION OF INDIA

WP/12097/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S TEE ENN ENTERPRISES vs. UNION OF INDIA

WP/19762/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S NEW MEDIA COMPANY vs. UNION OF INDIA

WP/18788/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

SRI CHANDRAKAR K KAMATH vs. THE DEPUTY COMMISSIONER OF

WP/23541/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S PRAKASH BUS CORPORATION PVT LTD vs. THE DEPUTY COMMISSIONER OF

WP/37689/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

MINTENT SERVICED APARTMENTS PVT LTD., vs. UNION OF INDIA

WP/25841/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S. LAKSHMINIRMAN BANGALORE PVT.LTD vs. THE DEPUTY COMMISSIONER OF INCOME-TAX

WP/26589/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

DR V. NARAYANASWAMY vs. UNION OF INDIA

WP/10243/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S TEACHERS CO OPERATIVE BANK vs. UNION OF INDIA

WP/16939/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S PRODIGY TECHNOVATIONS PVT LTD vs. UNION OF INDIA

WP/11889/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

M/S. K K BROTHERS vs. UNION OF INDIA

WP/3725/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Section 234E

…and others (9) 2002 ITR Vol.254 755 – Dr.Prannoy Roy and another Vs Commissioner of Income Tax and another (10) 2009 ITR Vol.309 231 – Commissioner of Income-Tax and another Vs Pranoy Roy and another 77 (11) (2007)10 SCC 342 – State of Uttar Pradesh and others Vs Deepak Fertilizers and Petrochemical Corporation Ltd. (12) ITA Nos.2564/2005 C/W 2565/2005 – Commissioner of Income Tax and anr Vs Manjunatha Cotton and Ginning Factory (13) (2006) 206 CTR 0175 – Civil Appeal No.4633/2006 – Rajesh Kumar and ors Vs Deputy Commissioner of Income tax and…

Showing 1–20 of 25 · Page 1 of 2