STATE OF MADHYA PRADESH v. REKESH KOHLI AND ANOTHER. 8

2 SCC 665Reported decision1980#993 most cited

What is STATE OF MADHYA PRADESH v. REKESH KOHLI AND ANOTHER. 8 authority for?

To prove criminal conspiracy, direct or circumstantial evidence must demonstrate an agreement between two or more persons to commit an offence. The prosecution must establish a meeting of minds or, if inferred from circumstances, show a conclusive and irresistible inference of such an agreement.

108

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2021.

Also referred to as

State of MP v Rekesh Kohli · V.C. Shukla v State (Delhi Admn) · criminal conspiracy · proof of conspiracy · evidence of agreement · meeting of minds · circumstantial evidence · irresistible inference · essential elements of conspiracy · 1980 2 SCC 665

Judgments citing STATE OF MADHYA PRADESH v. REKESH KOHLI AND ANOTHER. 8

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TENDOLKAR AND OTHERS. 6. 1959 SCR 629 : AIR 1958 SC 731 : MOHD. HANIF QUARESHI AND OTHERS Vs. STATE OF BIHAR AND OTHERS. 381 7. (2012) 6 SCC 312 : STATE OF MADHYA PRADESH Vs. REKESH KOHLI AND ANOTHER. 8. (1980) 2 SCC 665 : V.C. SHUKLA AND OTHERS Vs. STATE (DELHI ADMINISTRATION) AND OTHERS. 9. 1952 SCR 435 : AIR 1952 SC 123 : 1952 CRI LJ 805 : KATHI RANING RAWAT Vs. STATE OF SAURASHTRA. 10.(1979) 1 SUPREME COURT CASES 380 : IN RE THE SPECIAL COURTS BILL, 1978. 11. (2015) 6 SCC 222: MOHAN LAL Vs. STATE OF RAJASTHAN.…

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STATE OF MADHYA PRADESH v. REKESH KOHLI AND ANOTHER. 8 (2 SCC 665) — Cited in 108 Judgments | BharatTax