Smt. Surjeet Kaur v. Income-tax Officer

119 Taxmann 33Reported decision2001#8167 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Smt. Surjeet Kaur v. Income-tax Officer

Smt. Surjeet Kaur v. Income-tax Officer (119 Taxmann 33) — Cited in 13 Judgments | BharatTax