Smt. Abha Bansal v. PCIT

162 Taxmann.com 664High Court2024#4046 most cited

What is Smt. Abha Bansal v. PCIT authority for?

A revisionary proceeding can be challenged on the ground that approval under section 153D was not obtained. Additional grounds can be raised during the course of hearing.

29

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2025.

Also referred to as

Smt. Abha Bansal v. PCIT · Section 153D · revisionary proceeding · approval · additional ground · unabated assessment year · incrementing material

Sections most often in play

Section 143(3)Section 263Section 153ASection 153DSection 132Section 147Section 148Section 80IC

Issues it is cited on

section 153(a)revision u/s 263section 80icsection 153dsection 254(1)section 80ilack of enquiryerroneous and prejudicialsection 132(1)malabar industrialsection 40a(3)section 254

Judgments citing Smt. Abha Bansal v. PCIT

MANOHAR FILAMENTS PVT LTD,DELHI vs. PCIT,CENTRAL-3, DELHI

In the result, the appeal of the assessee is partly allowed as indicated above

ITA 2645/DEL/2025[2017-18]Status: DisposedITAT Delhi31 Dec 2025AY 2017-18

Bench: Shri C.N. Prasad & Shri M. Balaganesh[Assessment Year: 2017-18 ] Manohar & Filaments Pvt. `Vs. Pcit, (Central)-3, Delhi Ltd, B-59, G. T. Karnal Road, Industrial, Area, New Delhi Pan No.Aaacm1116E Appellant Respondent

Section 153ASection 153CSection 153DSection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘B’: NEW DELHI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER [Assessment Year: 2017-18 ] Manohar & Filaments Pvt. `Vs. PCIT, (Central)-3, Delhi Ltd, B-59, G. T. Karnal Road, Industrial, Area, New Delhi PAN No.AAACM1116E Appellant Respondent Appellant by Sh. Amit Goel, CA Sh. Pranav Yadav, Advocate Respondent by Ms. Pooja Swaroop, CIT DR Date of Hearing 04.12.2025 Date of 31.12.2025 Pronouncement ORDER PER C.N. PRASAD, JM, This appeal is filed by the assessee against the order of the Ld.PCIT (Central)-3, Delhi vide order dated…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3719/MUM/2025[2018-19]Status: DisposedITAT Mumbai27 Oct 2025AY 2018-19

Bench: SHRI BEENNA PILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3718/MUM/2025[2017-18]Status: DisposedITAT Mumbai27 Oct 2025AY 2017-18
Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI\nBEFORE: SHRI BEENNA PILLAI, JUDICIAL MEMBER\n&\nSHRI ARUN KHODPIA, ACCOUNTANT MEMBER\n&\nITA No. 3713/MUM/2025(AY: 2011-12)\n&\nITA No. 3714/MUM/2025(AY: 2012-13)\n&\nITA No. 3715/MUM/2025(AY: 2013-14)\n&\nITA No. 3716/MUM/2025(AY: 2015-16)\n&\nITA No. 3717/MUM/2025(AY: 2016-17)\n&\nITA No. 3718/MUM/2025(AY: 2017-18)\n&\nITA No. 3719/MUM/2025(AY: 2018-19)\n\nRaj Impex\n101A Devidarshan Complex\nTembi Naka Thane West,\nThane-400601.\nPAN: AALFR6800J\n(Appellant)\nAssessee by\nRevenue by\nDate of Hearing\nDate of Pronouncement\nVs.\nPCIT Cen…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3717/MUM/2025[2016-17]Status: DisposedITAT Mumbai27 Oct 2025AY 2016-17

Bench: SHRI BEENA PILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3716/MUM/2025[2015-16]Status: DisposedITAT Mumbai27 Oct 2025AY 2015-16

Bench: SHRI BEENAPPILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3715/MUM/2025[2013-14]Status: DisposedITAT Mumbai27 Oct 2025AY 2013-14

Bench: SHRI BEENAPPILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3714/MUM/2025[2012-13]Status: DisposedITAT Mumbai27 Oct 2025AY 2012-13

Bench: SHRI BEENNA PILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

RAJ IMPEX,THANE vs. PCIT CENTRAL MUMBAI 1, MUMBAI

Accordingly, are rendered as dismissed

ITA 3713/MUM/2025[2011-12]Status: DisposedITAT Mumbai27 Oct 2025AY 2011-12

Bench: SHRI BEENNA PILLAI (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

Section 132Section 143(2)Section 143(3)Section 153Section 153ASection 254(1)Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI BEENA PILLAI, JUDICIAL MEMBER & SHRI ARUN KHODPIA, ACCOUNTANT MEMBER & & & & & & Raj Impex Vs. PCIT Central Mumbai 1 101A Devidarshan Complex Room No. 1001, 10th Floor, Tembi Naka Thane West, Pratishtha Bhavan Old CGO Annex Thane-400601. Maharashi Karve Road, PAN: AALFR6800J Mumbai-400020. (Appellant) .. (Respondent) Assessee by Shri. Satish R Mody Revenue by Shri. Umashankar Prasad, CIT. DR Date of Hearing 09/09/2025 Date of Pronouncement 27/10/2025 Order under section 254(1) of Income Tax Act PER BENCH: The captioned appeals are filed by t…

SH. SUKHVINDER SINGH,KANPUR vs. PR CIT, CENTRAL, KANPUR

In the result, both appeals filed by the assessee are allowed for statistical purposes

ITA 190/LKW/2020[2012-13]Status: DisposedITAT Lucknow17 Oct 2025AY 2012-13

Bench: Shri Kul Bharat & Shri Anadee Nath Misshra

For Appellant: Shri Samrat Chandra, C.AFor Respondent: Shri R. K. Agarwal, CIT(DR)
Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “A”, LUCKNOW BEFORE SHRI KUL BHARAT, VICE PRESIDENT AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos.190 & 191/LKW/2020 (Assessment Years: 2012-13 & 2014-15) Sukhvinder Singh v. PCIT, Central Circle- 117/136, B-4, Sarvodaya Kanpur Nagar, Kanpur-208005. 7/81-B Tilak Nagar, Kanpur-208002. PAN:ACJPS2526C (Appellant) (Respondent) Appellant by: Shri Samrat Chandra, C.A. Respondent by: Shri R. K. Agarwal, CIT(DR) O R D E R PER ANADEE NATH MISSHRA, A.M.: (A) Vide ITA. No.190/LKW/2020 appeal has been filed by the assessee against the impugned order dated 17.03.2…

VENEZIA GOLF CITY PVT. LTD.,,NEW DELHI vs. ITO WARD 26(2), NEW DELHI

In the result, the appeal of the assessee is allowed

ITA 1962/DEL/2019[2012-13]Status: DisposedITAT Delhi19 Sept 2025AY 2012-13

Bench: Shri Anubhav Sharma & Shri Amitabh Shukla

For Appellant: Shri Salil Kapoor, Sh.Vikash Jain, Sh.SumitFor Respondent: Ms.Rajinder Kaur, CIT(DR)
Section 143(3)Section 153ASection 153CSection 153DSection 250Section 263

…ITA No. 1962 / Del / 2019 & 3377/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘F’: NEW DELHI) BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER ITA No.1962 /Del/2017 (Assessment Year- 2012-13) M/s. Venezia Golf City Pvt Ltd, Vs. Income Tax Officer. No.28, Raja Garden, Ward-26(2), New Delhi-110015 New Delhi PAN No:AADCV3194Q APPELLANT RESPONDENT ITA No. 3377 /Del/2017 (Assessment Year- 2012-13) M/s. Venezia Golf City Pvt Ltd, PCIT, No.28, Raja Garden, Central-1, New Delhi-110015 ARA Centre, New Delhi PAN No:AADCV3194Q APPELLANT RESPONDENT Appellant by : Shri…

M/S. VENEZIA GOLF CITY PVT. LTD.,,NEW DELHI vs. PR. CIT (CENTRAL)-1, NEW DELHI

In the result, the appeal of the assessee is allowed

ITA 3377/DEL/2017[2012-13]Status: DisposedITAT Delhi19 Sept 2025AY 2012-13

Bench: Shri Anubhav Sharma & Shri Amitabh Shukla

For Appellant: Shri Salil Kapoor, Sh.Vikash Jain, Sh.SumitFor Respondent: Ms.Rajinder Kaur, CIT(DR)
Section 143(3)Section 153ASection 153CSection 153DSection 250Section 263

…ITA No. 1962 / Del / 2019 & 3377/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘F’: NEW DELHI) BEFORE SHRI ANUBHAV SHARMA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER ITA No.1962 /Del/2017 (Assessment Year- 2012-13) M/s. Venezia Golf City Pvt Ltd, Vs. Income Tax Officer. No.28, Raja Garden, Ward-26(2), New Delhi-110015 New Delhi PAN No:AADCV3194Q APPELLANT RESPONDENT ITA No. 3377 /Del/2017 (Assessment Year- 2012-13) M/s. Venezia Golf City Pvt Ltd, PCIT, No.28, Raja Garden, Central-1, New Delhi-110015 ARA Centre, New Delhi PAN No:AADCV3194Q APPELLANT RESPONDENT Appellant by : Shri…

ADITYA GUPTA,NEW DELHI vs. PCIT (CENTRAL) - 1, NEW DELHI

In the result, appeal of the assessee is allowed

ITA 1503/DEL/2024[2019-20]Status: DisposedITAT Delhi23 Jul 2025AY 2019-20

Bench: Shri Challa Nagendra Prasad & Shri M Balaganeshआ.अ.सं/.I.T.A No.1503/Del/2024 िनधा"रणवष"/Assessment Year: 2019-20 बनाम Aditya Gupta Pcit (Central)-1, 8/48, West Punjabi Bagh, Vs. Room No.338, Jhandewalan Extn., New Delhi. New Delhi. Pan No.Amzpg2185M अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 153DSection 263Section 54F

…ITA No.1503/Del/2024 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI M BALAGANESH, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.1503/Del/2024 िनधा"रणवष"/Assessment Year: 2019-20 बनाम ADITYA GUPTA PCIT (Central)-1, 8/48, West Punjabi Bagh, Vs. Room No.338, Jhandewalan Extn., New Delhi. New Delhi. PAN No.AMZPG2185M अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Gautam Jain, Adv. Shri Lalit Mohan, CA & Shri Parth Singhal, Adv. Shri Jitender Singh, CIT DR Revenue by सुनवाईक"तारीख/ Date of hearing: 04.06.2025 23.07.2025 उ"ोषणाक"तारीख/Pronouncemen…

MEENAMANI GANGA BUILDER LLP ,PUNE vs. PCIT (CENTRAL), PUNE , PUNE

In the result, the appeal of the assessee is dismissed

ITA 1027/PUN/2024[2019-20]Status: DisposedITAT Pune21 Apr 2025AY 2019-20
Section 132Section 143(2)Section 153DSection 263Section 263(1)Section 68

…{ "clean_text": "सत्यमेव जयते\nIN THE INCOME TAX APPELLATE TRIBUNAL\nPUNE BENCHES “A”, PUNE\nBEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER\nAND SHRI VINAY BHAMORE, JUDICIAL MEMBER\nआयकर अपील सं. / ITA No.1027/PUN/2024\n Assessment Year : 2019-20\nMeenamani Ganga Builder LLP,\nSan Mahu Complex, Office N5,\nBund Garden Road,\nOpposite Poona Club,\nPune 411 001, Maharashtra\nPAN: AAUFM6455H\nVs. PCIT (Central),\nPune\nAppellant\nRespondent\nAppellant by\nRevenue by\nDate of hearing\nDate of pronouncement\n:\nShri Rajiv Thakkar\n:\nShri Amol Khairnar\n:\n28.01.2025\n:\n21.04.2025\nआदेश / ORDER\nPER DR. MANISH BORAD, AC…

AJAY KALISHCHANDRA BOHRA,DAMAN vs. PCIT, VALSAD

In the result, the grounds of appeal raised by the assessee are allowed

ITA 549/SRT/2024[2017-18]Status: DisposedITAT Surat03 Jan 2025AY 2017-18

Bench: Shri Pawan Singh & Shri Bijayananda Prusethआयकर अपील सं./Ita No. 549/Srt/2024 (Ay 2017-18) (Physical Court Hearing) Ajay Kalishchandra Bohra Principal Commissioner Of Income- 1, Plot No.22B, Daman Industrial Tax, Valsad, 301, 3Rd Floor, Palak बनाम Estate, Somnath Road, Dabhel, Arcade, Shantinagar, Tithal Road, Vs Daman-396 215 Valsad-396 001 [Pan : Ackpb 2567 R] अपीलाथ"/Appellant ""थ" /Respondent

Section 147Section 254(1)Section 263

…आयकर अपीलीय अिधकरण, सूरत "ायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 549/SRT/2024 (AY 2017-18) (Physical court hearing) Ajay Kalishchandra Bohra Principal Commissioner of Income- 1, Plot No.22B, Daman Industrial tax, Valsad, 301, 3rd Floor, Palak बनाम Estate, Somnath Road, Dabhel, Arcade, Shantinagar, Tithal Road, Vs Daman-396 215 Valsad-396 001 [PAN : ACKPB 2567 R] अपीलाथ"/Appellant ""थ" /Respondent िनधा"रती की ओर से /Assessee by Shri Suresh K. Kabra, CA राज" की ओर से /Revenu…

SHIVAM READYMIX PRIVATE LIMITED,NEEMUCH vs. THE PCIT(CENTRAL), JAIPUR

In the result, the appeal of the assessee is allowed

ITA 412/JPR/2024[2013-14]Status: DisposedITAT Jaipur12 Nov 2024AY 2013-14

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Tarun Mittal (C.A.)For Respondent: Ms. Alka Gautam (CIT)
Section 143(3)Section 153ASection 153DSection 263Section 69C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 412/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke Shivam Readymix Private Limited The PCIT (Central), Vs. 25, Jawahar Nagar, Kamal Chowk, Jaipur. Meemuch-458441, Madhya Pradesh. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAMCS9840B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Tarun Mittal…

GANADHIPATI CONSTRUCTION PRIVATE LTD,PATNA vs. PCIT, CENTRAL, PATNA

In the result, all the appeals of the assessee bearing

ITA 360/PAT/2024[2021-22]Status: DisposedITAT Patna16 Oct 2024AY 2021-22

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133(6)Section 142(1)Section 143(3)Section 153CSection 263

…ITA Nos. 356 to 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 356, 357, 358, 359 & 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited,… Appellant 401B, Capital Tower, Block-‘B’, Fraser Road, Patna-800001, Bihar [PAN:AADCM2976R] -Vs.- Principal Commissioner of Income Tax,..…Respondent Central, Central Revenue Building, Birchand Patel Path,…

GANADHIPATI CONSTRUCTION PRIVATE LIMITED,PATNA vs. PCIT, CENTRAL, PATNA

In the result, all the appeals of the assessee bearing

ITA 359/PAT/2024[2020-21]Status: DisposedITAT Patna16 Oct 2024AY 2020-21

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133(6)Section 142(1)Section 143(3)Section 153CSection 263

…ITA Nos. 356 to 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 356, 357, 358, 359 & 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited,… Appellant 401B, Capital Tower, Block-‘B’, Fraser Road, Patna-800001, Bihar [PAN:AADCM2976R] -Vs.- Principal Commissioner of Income Tax,..…Respondent Central, Central Revenue Building, Birchand Patel Path,…

GANADHIPATI CONSTRUCTION PRIVATE LIMITED,PATNA vs. PCIT, CENTRAL, PATNA

In the result, all the appeals of the assessee bearing

ITA 358/PAT/2024[2019-20]Status: DisposedITAT Patna16 Oct 2024AY 2019-20

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133(6)Section 142(1)Section 143(3)Section 153CSection 263

…ITA Nos. 356 to 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 356, 357, 358, 359 & 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited,… Appellant 401B, Capital Tower, Block-‘B’, Fraser Road, Patna-800001, Bihar [PAN:AADCM2976R] -Vs.- Principal Commissioner of Income Tax,..…Respondent Central, Central Revenue Building, Birchand Patel Path,…

GANADHIPATI CONSTRUCTION PVT LTD,PATNA vs. PCIT, CENTRAL, PATNA

In the result, all the appeals of the assessee bearing

ITA 357/PAT/2024[2018-19]Status: DisposedITAT Patna16 Oct 2024AY 2018-19

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133(6)Section 142(1)Section 143(3)Section 153CSection 263

…ITA Nos. 356 to 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 356, 357, 358, 359 & 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited,… Appellant 401B, Capital Tower, Block-‘B’, Fraser Road, Patna-800001, Bihar [PAN:AADCM2976R] -Vs.- Principal Commissioner of Income Tax,..…Respondent Central, Central Revenue Building, Birchand Patel Path,…

GANADHIPATI CONSTRUCTION PRIVATE LIMITED,PATNA vs. PCIT, CENTRAL , PATNA

In the result, all the appeals of the assessee bearing

ITA 356/PAT/2024[2017-18]Status: DisposedITAT Patna16 Oct 2024AY 2017-18

Bench: Shri Rajpal Yadav, Vice-(Kz) & Dr. Manish Borad

Section 133(6)Section 142(1)Section 143(3)Section 153CSection 263

…ITA Nos. 356 to 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA-PATNA ‘e-COURT’, KOLKATA [Hybrid Court Hearing] Before Shri Rajpal Yadav, Vice-President (KZ) & Dr. Manish Borad, Accountant Member I.T.A. Nos. 356, 357, 358, 359 & 360/PAT/2024 Assessment Years: 2017-2018to 2021-2022 Gandhipati Construction Private Limited,… Appellant 401B, Capital Tower, Block-‘B’, Fraser Road, Patna-800001, Bihar [PAN:AADCM2976R] -Vs.- Principal Commissioner of Income Tax,..…Respondent Central, Central Revenue Building, Birchand Patel Path,…

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