Shri Dinesh Chand Jain v. ACIT

116 Taxmann 225Reported decision#22210 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2026.

Sections most often in play

Section 131(1A)Section 133ASection 143(3)Section 147Section 250Section 263Section 40A(3)

Judgments citing Shri Dinesh Chand Jain v. ACIT

SHANTI DEVELOPERS,RAJKOT vs. ITO, WARD-1(2)(2), RAJKOT, RAJKOT

In the result, appeal filed by the assessee, in ITA No

ITA 274/RJT/2025[2011-12]Status: DisposedITAT Rajkot28 Jan 2026AY 2011-12

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 827/Rjt/2024 ("नधा"रणवष"/Assessment Year: 2011-12) Shanti Developers The Dcit, Circle – 1(1), V-88, Opp. S.R.P. Quarter, 150Ft Ring Vs. Aayakar Bhavan, Nr. Race Course Road, Ghanteshwar, Jamnagar Road, Ring Road, Rajkot (Gujarat) – 360006 Rajkot (Gujarat) – 360001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abpfs2815R (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri Mehul Ranpura, Ld. ARFor Respondent: Shri Vijay Kumar Singh, Ld. CIT(DR)
Section 133ASection 143(3)Section 250Section 40A(3)

…आयकर अपील"य अ"धकरण, राजकोट "यायपीठ, राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 827/RJT/2024 ("नधा"रणवष"/Assessment Year: 2011-12) Shanti Developers The DCIT, Circle – 1(1), V-88, Opp. S.R.P. Quarter, 150ft Ring Vs. Aayakar Bhavan, Nr. Race Course Road, Ghanteshwar, Jamnagar Road, Ring Road, Rajkot (Gujarat) – 360006 Rajkot (Gujarat) – 360001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABPFS2815R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./ITA No. 274/RJT/2025 ("नधा"रणवष"/Assessment…

SHANTI DEVELOPERS,RAJKOT vs. DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

In the result, appeal filed by the assessee, in ITA No

ITA 827/RJT/2024[2011-12]Status: DisposedITAT Rajkot28 Jan 2026AY 2011-12

Bench: Dr. Arjun Lal Saini & Dr. Dinesh Mohan Sinhaआयकरअपीलसं./Ita No. 827/Rjt/2024 ("नधा"रणवष"/Assessment Year: 2011-12) Shanti Developers The Dcit, Circle – 1(1), V-88, Opp. S.R.P. Quarter, 150Ft Ring Vs. Aayakar Bhavan, Nr. Race Course Road, Ghanteshwar, Jamnagar Road, Ring Road, Rajkot (Gujarat) – 360006 Rajkot (Gujarat) – 360001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abpfs2815R (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri Mehul Ranpura, Ld. ARFor Respondent: Shri Vijay Kumar Singh, Ld. CIT(DR)
Section 133ASection 143(3)Section 250Section 40A(3)

…आयकर अपील"य अ"धकरण, राजकोट "यायपीठ, राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND DR. DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 827/RJT/2024 ("नधा"रणवष"/Assessment Year: 2011-12) Shanti Developers The DCIT, Circle – 1(1), V-88, Opp. S.R.P. Quarter, 150ft Ring Vs. Aayakar Bhavan, Nr. Race Course Road, Ghanteshwar, Jamnagar Road, Ring Road, Rajkot (Gujarat) – 360006 Rajkot (Gujarat) – 360001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABPFS2815R (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकरअपीलसं./ITA No. 274/RJT/2025 ("नधा"रणवष"/Assessment…

AARYALAND ENTERPRISE,RAJKOT vs. THE DY. CIT- CIRCLE-1 (2), RAJKOT

In the result, the appeal of the assessee is allowed

ITA 224/RJT/2019[2012-13]Status: DisposedITAT Rajkot14 Sept 2022AY 2012-13

Bench: Shri Waseem Ahmed & Shri Siddhartha Nautiyal

For Appellant: Shri Mehul Ranpura, A.RFor Respondent: Shri B. D. Gupta, Sr. DR
Section 133ASection 143(3)Section 40A(3)

…आयकरअपील"यअ"धकरण, राजकोट"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER आयकरअपीलसं./ITA No. 224/Rjt/2019 "नधा"रणवष"/Asstt. Year:2012-13 Aaryaland Enterprise DCIT M. N. Manvar & Co., Vs. Circle-1(2), Chartered Accountant, Rajkot 504-Star Plaza, Phulchhab Chowk, Rajkot-360001 PAN: AAFSA2590B (Applicant) (Respondent) Assessee by : Shri Mehul Ranpura, A.R. Revenue by : Shri B. D. Gupta, Sr. DR सुनवाईक"तार"ख/Date of Hearing : 04/07/2022 घोषणाक"तार"ख/Date of Pronouncement: 14/09/2022 आदेश/O R D E R PER…

Shri Dinesh Chand Jain v. ACIT (116 Taxmann 225) — Cited in 3 Judgments | BharatTax