Shri Bhanushali Mitramandali Trust v. ITO

68 Taxmann.com 205Reported decision2016#7079 most cited
16

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing Shri Bhanushali Mitramandali Trust v. ITO

AGRICULTURAL MARKET COMMITTEE,KUBEER vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 2067/HYD/2018[2005-06]Status: DisposedITAT Hyderabad15 Nov 2019AY 2005-06

Bench: Smt. P. Madhavi Devi

For Appellant: Smt. S. SandhyaFor Respondent: Sri Sunku Srinivas,DR
Section 10(20)Section 11Section 12ASection 147Section 148

…ITA Nos 2065 2066 and 2067 of 2018 AMC Kubeer. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ SMC Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member ITA Nos.2065, 2066 and 2067/Hyd/2018 Assessment Years: 2003-04, 2004-05 & 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Kubeer Ward-1 Nirmal PAN: AAALA0853F (Appellant) (Respondent) Assessee by: Smt. S. Sandhya Revenue by: Sri Sunku Srinivas,DR Date of hearing: 13/11/2019 Date of pronouncement: 15 /11/2019 ORDER This are assessee’s appeals for the A.Ys 2003-04 to 2005-06 against the order of the CIT (A)-5, Hyderabad, dated…

AGRICULTURAL MARKET COMMITTEE ,KUBEER vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 2065/HYD/2018[2003-04]Status: DisposedITAT Hyderabad15 Nov 2019AY 2003-04

Bench: Smt. P. Madhavi Devi

For Appellant: Smt. S. SandhyaFor Respondent: Sri Sunku Srinivas,DR
Section 10(20)Section 11Section 12ASection 147Section 148

…ITA Nos 2065 2066 and 2067 of 2018 AMC Kubeer. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ SMC Bench, Hyderabad Before Smt. P. Madhavi Devi, Judicial Member ITA Nos.2065, 2066 and 2067/Hyd/2018 Assessment Years: 2003-04, 2004-05 & 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Kubeer Ward-1 Nirmal PAN: AAALA0853F (Appellant) (Respondent) Assessee by: Smt. S. Sandhya Revenue by: Sri Sunku Srinivas,DR Date of hearing: 13/11/2019 Date of pronouncement: 15 /11/2019 ORDER This are assessee’s appeals for the A.Ys 2003-04 to 2005-06 against the order of the CIT (A)-5, Hyderabad, dated…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 2059/HYD/2018[2005-06]Status: DisposedITAT Hyderabad03 Jul 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Sri S. Rama RaoFor Respondent: Shri Dinesh Paduchuri, DR
Section 11Section 12ASection 12A(2)Section 143(3)Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No.2057 to 2059/Hyd/2018 Assessment Years: 2004-05 to 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Nizamabad. Ward-2, PAN: AAALA 0689 F Nizamabad. (Appellant) (Respondent) Assessee by: Sri S. Rama Rao Revenue by: Shri Dinesh Paduchuri, DR Date of hearing: 13/06/2019 Date of pronouncement: /07/2019 ORDER PER Smt. P. MADHAVI DEVI, J.M: All these three appeals are filed by the assessee for the assessment years 2004-05 and 2005-06 against…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 2058/HYD/2018[2005-06]Status: DisposedITAT Hyderabad03 Jul 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Sri S. Rama RaoFor Respondent: Shri Dinesh Paduchuri, DR
Section 11Section 12ASection 12A(2)Section 143(3)Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No.2057 to 2059/Hyd/2018 Assessment Years: 2004-05 to 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Nizamabad. Ward-2, PAN: AAALA 0689 F Nizamabad. (Appellant) (Respondent) Assessee by: Sri S. Rama Rao Revenue by: Shri Dinesh Paduchuri, DR Date of hearing: 13/06/2019 Date of pronouncement: /07/2019 ORDER PER Smt. P. MADHAVI DEVI, J.M: All these three appeals are filed by the assessee for the assessment years 2004-05 and 2005-06 against…

AGRICULTURAL MARKET COMMITTEE,NIZAMBAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 2057/HYD/2018[2004-05]Status: DisposedITAT Hyderabad03 Jul 2019AY 2004-05

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Appellant: Sri S. Rama RaoFor Respondent: Shri Dinesh Paduchuri, DR
Section 11Section 12ASection 12A(2)Section 143(3)Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “A”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER ITA No.2057 to 2059/Hyd/2018 Assessment Years: 2004-05 to 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Nizamabad. Ward-2, PAN: AAALA 0689 F Nizamabad. (Appellant) (Respondent) Assessee by: Sri S. Rama Rao Revenue by: Shri Dinesh Paduchuri, DR Date of hearing: 13/06/2019 Date of pronouncement: 03/07/2019 ORDER PER Smt. P. MADHAVI DEVI, J.M: All these three appeals are filed by the assessee for the assessment years 2004-05 and 2005-06 again…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 408/HYD/2019[2007-08]Status: DisposedITAT Hyderabad29 May 2019AY 2007-08

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 407/HYD/2019[2006-07]Status: DisposedITAT Hyderabad29 May 2019AY 2006-07

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 406/HYD/2019[2005-06]Status: DisposedITAT Hyderabad29 May 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 405/HYD/2019[2004-05]Status: DisposedITAT Hyderabad29 May 2019AY 2004-05

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 404/HYD/2019[2006-07]Status: DisposedITAT Hyderabad29 May 2019AY 2006-07

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 403/HYD/2019[2005-06]Status: DisposedITAT Hyderabad29 May 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIRMAL vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 398/HYD/2019[2006-07]Status: DisposedITAT Hyderabad29 May 2019AY 2006-07

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIRMAL vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 397/HYD/2019[2005-06]Status: DisposedITAT Hyderabad29 May 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIRMAL vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 396/HYD/2019[2004-05]Status: DisposedITAT Hyderabad29 May 2019AY 2004-05

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIRMAL vs. INCOME TAX OFFICER, WARD-1, NIRMAL

In the result the assessee appeal in ITA No

ITA 395/HYD/2019[2003-04]Status: DisposedITAT Hyderabad29 May 2019AY 2003-04

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

AGRICULTURAL MARKET COMMITTEE,NIZAMABAD vs. INCOME TAX OFFICER, WARD-2, NIZAMABAD

In the result the assessee appeal in ITA No

ITA 394/HYD/2019[2005-06]Status: DisposedITAT Hyderabad29 May 2019AY 2005-06

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, Pan: Aaala 0787 C Hyderabad. (Appellant) (Respondent)

For Appellant: Sri S. Rama RaoFor Respondent: Shri Nilanjan Dey, DR
Section 10(20)Section 11Section 12ASection 143(3)Section 148Section 234BSection 36(1)(xii)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2005-06 Agricultural Market Vs. Income Tax Officer, Committee, Bodhan. Ward-2, PAN: AAALA 0787 C Hyderabad. (Appellant) (Respondent) ITA No.395 to 398/Hyd/2019 Assessment Years: 2003-04 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Khanapur. Ward-1, PAN: AACTA 4398 K Nirmal. (Appellant) (Respondent) ITA No.403 & 404/Hyd/2019 Assessment Years: 2005-06 to 2006-07 Agricultural Market Vs. Income Tax Officer, Committee, Madnoo…

Shri Bhanushali Mitramandali Trust v. ITO (68 Taxmann.com 205) — Cited in 16 Judgments | BharatTax