Seal For Life India (P.) Ltd. v. DCIT

96 Taxmann.com 645Reported decision2018#26099 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Judgments citing Seal For Life India (P.) Ltd. v. DCIT

NILESH AMRITLAL PARIKH,VADODARA vs. THE ACIT/DCIT, CIRCLE-1(1)(1)(PREVIOUSLY ITO, WARD-1(2)(4), VADODARA

In the result, the appeal of the assessee is allowed

ITA 755/AHD/2024[2013-14]Status: DisposedITAT Ahmedabad29 Aug 2024AY 2013-14

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Ms. Neeta Ladha, A.RFor Respondent: Shri Atul Pandey, Sr. DR

Section 133(6)Section 143(3)Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.755/Ahd/2024 (Assessment Year: 2013-14) Nilesh Amritlal Parikh, Vs. Assistant Commissioner of (Proprietor of M/s. Jalpa Enterprises) Income Tax/Deputy 64, Antica Greenwood, Ankodiya, Commissioner of Income Vadodara, Gujarat-391330 Tax, Circle-1(1)(1), Vadodara (Previously ITO, Ward- 1(2)(4)) [PAN No.AIRPP6523C] (Appellant) .. (Respondent) Appellant by : Ms. Neeta Ladha, A.R. Respondent by: Shri Atul Pandey, Sr. DR Date of Hearing 21.08.2024 29.08.2024 D…

INCOME TAX OFFICER-12(2)(1), MUMBAI, MUMBAI vs. ELDER PRROJECT LIMITED, MUMBAI

In the result, the appeal filed by the revenue is dismissed

ITA 677/MUM/2024[2013-14]Status: DisposedITAT Mumbai29 Jul 2024AY 2013-14

Bench: Shri Pavan Kumar Gadale & Smt Renu Jauhriito(It)-12(2)(1), Vs. Elder Project Ltd 301-302, Kunthu Room No. 145, 1St Floor, Commercial Centre, Aayakar Bhawan, 3Rd Floor, Plot No. 174, Churchgate, Near Ayyappa Temple, Mumbai – 400020. Bangur N, Goregaon (W), Mumbai-400090. Pan/Gir No. Aaace7387B (अपीलाथ"/Appellant) (""यथ"/Respondent)

Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, “E” BENCH MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITO(IT)-12(2)(1), Vs. Elder Project Ltd 301-302, Kunthu Room No. 145, 1st Floor, Commercial Centre, Aayakar Bhawan, 3rd Floor, Plot No. 174, Churchgate, Near Ayyappa Temple, Mumbai – 400020. Bangur N, Goregaon (W), Mumbai-400090. PAN/GIR No. AAACE7387B (अपीलाथ"/Appellant) (""यथ"/Respondent) Appellant by Shri P.D.Chougule.Sr.DR Respondent by Shri Mani Jain.AR सुनवाई क" तार"ख/Date of Hearing 27.06.2024 घोषणा क" तार"ख/Date of Pronouncement 30.07.2024 ORDER PER PAVAN KUMAR GA…

M/S. MOKSHSTAR INTERNATIONAL,,GANDHIDHAM-KUTCH vs. THE ADDITIONAL CIT, , GANDHIDHAM-KUTCH

In the result, the appeal of the assessee is allowed

ITA 397/RJT/2017[2014-15]Status: HeardITAT Rajkot26 Jul 2022AY 2014-15

Bench: The Time Of Hearing.”

For Appellant: Adjournment ApplicationFor Respondent: Shri Sanjeev Jain, CIT-D.R

Section 250Section 37Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2014-15 M/s. Mokshstar The ACIT, International, Gandhidham, Plot No. 337-338, Vs (Respondent) Sec. No. 1, KSEZ, Gandhidham PAN: AAQFM1764P (Appellant) Assessee by: Adjournment Application Revenue by: Shri Sanjeev Jain, CIT-D.R. Date of hearing : 29-06-2022 Date of pronouncement : 27-07-2022 आदेश/ORDER PER BENCH:- This assessee’s appeal for A.Y. 2014-15, arises from order of the Commissioner of Income Tax (Appeals)-2, Rajkot dated 21-08-2…