Satish Kumar Lakhmani v. Pr.CIT

112 Taxmann.com 118Reported decision2019#13401 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 132(4)Section 142(1)Section 143(3)Section 263Section 80GGC

Judgments citing Satish Kumar Lakhmani v. Pr.CIT

SHAH RAKESH BHIKHABHAI (HUF),AHMEDABAD vs. THE PCIT, AHMEDABAD-1, AHMEDABAD

In the result, the appeal filed by the assessee stands dismissed

ITA 415/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad18 Jul 2025AY 2018-19

Bench: Shri T.R Senthil Kumar & Shri Narendra Prasad Sinha

For Appellant: Shri Vivek Chavda, ARFor Respondent: Shri A P Singh, CIT. DR
Section 142(1)Section 143(3)Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R SENTHIL KUMAR, JUDICIAL MEMBER And SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER I.T.A. No.415/Ahd/2023 (Assessment Year: 2018-19) Shah Rakesh Bhikhabhai(HUF), Vs. The Principal (Through karta Shri Rakesh B Commissioner of Shah), Income Tax, Basement Harikrupa Shopping Ahmedabad-1, Centre, Ahmedabad. Nr. City Gold Cinema, Ashram Road, Ahmedabad-380006. [PAN No.AAIHS4031D] (Appellant) .. (Respondent) Appellant by : Shri Vivek Chavda, AR Respondent by: Shri A P Singh, CIT. DR Date of Hearing 28.04.2025 Date of Pronouncement 18.07.2025 O R…

POOJA ROHAN SHAH,AHMEDABAD vs. THE PR. CIT-1, AHMEDABAD

In the result, the appeal filed by assessee is dismissed

ITA 130/AHD/2021[2015-16]Status: DisposedITAT Ahmedabad08 May 2024AY 2015-16

Bench: Shri Siddhartha Nautiyal & Shri Makarand V. Mahadeokar, Accountnat Member Assessment Year : 2015-16 Pooja Rohan Shah, The Pr. Cit-1 401 Samutkarsh Residency, Vs Ahmedabad 19, Shrinivas Society, Nr. Sukhipura, Paldi,Ahmedabad-380007 (Gujarat) Pan: Dxmps8666E

For Appellant: Shri Mehul Thakkar, ARFor Respondent: Shri Sudhendu Das, CIT-DR
Section 10(38)Section 143(3)Section 263

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ, ‘बी’, अहमदाबाद अहमदाबाद "यायपीठ अहमदाबाद अहमदाबाद । अहमदाबाद IN THE INCOME TAX APPELLATE TRIBUNAL “ B ” BENCH, AHMEDABAD ] ] BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER AND SHRI MAKARAND V. MAHADEOKAR, ACCOUNTNAT MEMBER Assessment Year : 2015-16 Pooja Rohan Shah, The Pr. CIT-1 401 Samutkarsh Residency, Vs Ahmedabad 19, Shrinivas Society, Nr. Sukhipura, Paldi,Ahmedabad-380007 (Gujarat) PAN: DXMPS8666E अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri Mehul Thakkar, AR…

SPML INFRA LIMITED,NEW DELHI vs. PCIT-1 , KOLKATA

In the result, appeal filed by the assessee is allowed

ITA 510/KOL/2021[2017-18]Status: DisposedITAT Kolkata27 Apr 2022AY 2017-18

Bench: Sri Sanjay Garg & Sri Manish Borad)

Section 143(3)Section 263Section 263(1)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA [Virtual Court] (Before Sri Sanjay Garg, Judicial Member & Sri Manish Borad, Accountant Member) I.T.A. No.: 510/Kol/2021 Assessment Year: 2017-18 SPML Infra Limited.................................................................Appellant [PAN: AADCS 2469 K] Vs. Pr. Commissioner of Income Tax-1, Kolkata.........................Respondent Appearances by: Sh. S.K. Tulsiyan, Adv. and Ms. Mita Rizvi, appeared on behalf of the Assessee. Md. Ghayas Uddin, CIT(D/R), appeared on behalf of the Revenue. Date of concluding the hearing : February 15th, 2022 Date…

DEEPAK GUPTA(HUF),MOHALI vs. PR.CIT-1,, CHANDIGARH

In the result, the appeal of the assessee is allowed

ITA 109/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

RAJAT GUPTA(HUF),MOHALI vs. PR.CIT-1, CHANDIGARH

In the result, the appeal of the assessee is allowed

ITA 108/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

VISHAL GUPTA(HUF),MOHALI vs. PR.CIT-1,, CHANDIGARH

In the result, the appeal of the assessee is allowed

ITA 107/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

SMT. SUNITA GUPTA,MOHALI vs. PR.CIT-1, CHANDIGARH

In the result, the appeal of the assessee is allowed

ITA 106/CHANDI/2021[2016-17]Status: DisposedITAT Chandigarh09 Mar 2022AY 2016-17

Bench: Smt.Diva Singh & Shri Vikram Singh Yadav(Assessment Year: 2016-17

For Appellant: Shri Nikhil Goyal, CA &For Respondent: Shri Sarabjeet Singh, CIT DR
Section 143(2)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE SMT.DIVA SINGH, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER (Assessment Year: 2016-17 Smt.Sunita Gupta, बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAYPG0425B (Assessment Year: 2016-17 Shri Vishal Gupta (HUF), Principal Commissioner of बनाम Mohali. Income Tax, Chandigarh-1. "थायी लेखा सं./PAN NO: AAIHV1188A (Assessment Year: 2016-17 Shri Rajat Gupta (HUF), बनाम Principal Commissioner of Mohali. Income Tax, Chandigarh-1. "थ…

SHRI ASHOKKUMAR GOVINDBHAI PATEL,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-4(2)(1),, AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 863/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad17 Jun 2021AY 2012-13
For Appellant: Shri Pritesh Shah, A.RFor Respondent: Shri Vinod Tanwani, CIT-D.R
Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2012-13 Ashokkumar Govindbhai The ITO, Patel, 7 & 8, Shantagovind Ward-4(2)(1), Bungalows, Behind Kargil Vs Ahmedabad Petrol Pump, Sola, (Respondent) Ahmedabad-380060 PAN: ACRPP8042j (Appellant) Revenue by: Shri Vinod Tanwani, CIT-D.R. Assessee by: Shri Pritesh Shah, A.R. Date of hearing : 03-06-2021 Date of pronouncement : 18-06-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal fo…