Sai Ankur Co-operative Housing Society Ltd. v. ITO

SHREE SHUBH KARMA CO OPERATIVE SOCIETY LTD,MUMBAI vs. ITO WARD 26(3)(2) MUMBAI, MUMBAI

In the result, the appeal of the assessee is allowed

Bench: Shri Pawan Singh& Ms. Padmavathy S(Physical Hearing) Shree Shubh Karma Co Coperative Society Ito, Ward-26(3)(2), Room No 334, 3Rd Floor, Ltd. Ci Cii, Gr. Floor, Shree Shubh Karma, Vs Chs, Plot No. 368, Comrade Harbanslal Marg, Kautilyabhavan, Bkc Sion East, Mumbai – 400037. Complex, Bandra [Pan: Aaias4806P] Mumbai-400051. Appellant / Assessee Respondent / Revenue

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER& MS. PADMAVATHY S, ACCOUNTANT MEMBER (Physical hearing) Shree Shubh Karma Co Coperative Society ITO, Ward-26(3)(2), Room No 334, 3rd Floor, Ltd. CI CII, Gr. Floor, Shree Shubh Karma, Vs CHS, Plot No. 368, Comrade Harbanslal Marg, KautilyaBhavan, BKC Sion East, Mumbai – 400037. Complex, Bandra [PAN: AAIAS4806P] Mumbai-400051. Appellant / Assessee Respondent / Revenue Assessee by Ms. Meeta Mehta, CA Revenue by Sh. Surendra Mohan, Sr. DR Date of hearing 08.07.2025 Date of pronouncement 08.07.2025 Order under section…

SHRI GANESH CO OP CREDIT SOC. LTD,MUMBAI vs. ITO, WARD 31(1)(1), MUMBAI

In the result, the appeal filed by the assessee is hereby allowed

Bench: MS. KAVITHA RAJAGOPAL (Judicial Member), SHRI OMKARESHWAR CHIDARA (Accountant Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JM AND SHRI OMKARESHWAR CHIDARA, AM Shri Ganesh Co-op. Hsg. Soc. Ltd. ITO, Ward 31(1)(1) Sai Dham CHS Ltd., Shop No. 1, B Kautilya Bhavan, Mumbai – 400051. Wing, Samarth Nagar, Majaswadi, R. Vs. R. Thakur Marg, Jogeshwari East, Mumbai – 400060. PAN/GIR No. AABAS5368R (Appellant) : (Respondent) Assessee by : Shri. Vijay Joshi Respondent by : Shri. Anil Gupta - SR. DR. Date of Hearing : 25.02.2025 Date of Pronouncement : 23.05.2025 O R D E R Per Kavitha Rajagopal, J M: This appeal has been filed by the assessee, challenging the o…

DREAM HOUSE CO OPERATIVE HOUSING SOCIETY LIMITED ,MUMBAI vs. ITO WARD 29(1)(3), MUMBAI

Bench: Smt. Kavitha Rajagopal (Jm) & Shri Omkareshwar Chidara (Am) Dream House Cooperative Ito Ward 29(1)(3) Housing Society Limited C-10/104, Bkc Plot No. 91, Sector 9 Vs. Bandra East Ulwe, Navi Mumbai Mumbai-400 051. 400 706. Pan : Aabad2668M Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “K(SMC)” Bench, Mumbai. Before Smt. Kavitha Rajagopal (JM) & Shri Omkareshwar Chidara (AM) Dream House Cooperative ITO Ward 29(1)(3) Housing Society Limited C-10/104, BKC Plot No. 91, Sector 9 Vs. Bandra East Ulwe, Navi Mumbai Mumbai-400 051. 400 706. PAN : AABAD2668M Appellant Respondent : Ms. Prajakta Arote Assessee by : Shri Kiran Unavekar Revenue by : 19/02/2025 Date of Hearing Date of pronouncement : 24/02/2025 O R D E R Per Omkareshwar Chidara (AM) :- The sole ground taken by the appellant Cooperative Housing Society relates to denial of deduction u/s. 80P(2…

MAYOOR CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs. JURISDICTIONAL AO WARD 22(2)(1), MUMBAI, MUMBAI

Bench: Smt. Kavitha Rajagopal (Jm) & Shri Omkareshwar Chidara (Am) Mayoor Cooperative Ito Ward Housing Society Ltd. 22(2)(1) D Wing, Ground Floor Vs. Ao No. 91, M.T. N.L Road, Dadar Range Code 197 Maharashtra-400 028. Mumbai Pan : Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “(SMC)” Bench, Mumbai. Before Smt. Kavitha Rajagopal (JM) & Shri Omkareshwar Chidara (AM) Mayoor Cooperative ITO Ward Housing Society Ltd. 22(2)(1) D Wing, Ground Floor Vs. AO No. 91, M.T. N.L Road, Dadar Range Code 197 Maharashtra-400 028. Mumbai PAN : Appellant Respondent : Shri Anil Sathe Assessee by : Shri P.D. Chougule Revenue by : 19/02/2025 Date of Hearing Date of pronouncement : 24/02/2025 O R D E R Per Omkareshwar Chidara (AM) :- The only ground of appeal taken by the appellant society before the ITAT is that the appellant is entitled for deduction u/s. 8…