S.D.S. Mongia v. CBDT

211 CTR 357High Court2007#10367 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing S.D.S. Mongia v. CBDT

DEPUTY COMMISSIONER OF INCOME-TAX vs. SHRI SHAHAJI BHANUDAS BHAD,, PUNE

In the result, the appeal is partly allowed

ITA 953/PUN/2016[2011-12]Status: DisposedITAT Pune08 Nov 2019AY 2011-12

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

DEPUTY COMMISSIONER OF INCOME-TAX vs. SHRI SHAHAJI BHANUDAS BHAD,, PUNE

In the result, the appeal is partly allowed

ITA 952/PUN/2016[2010-11]Status: DisposedITAT Pune08 Nov 2019AY 2010-11

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

DEPUTY COMMISSIONER OF INCOME-TAX vs. SHRI SHAHAJI BHANUDAS BHAD,, PUNE

In the result, the appeal is partly allowed

ITA 951/PUN/2016[2009-10]Status: DisposedITAT Pune08 Nov 2019AY 2009-10

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

DEPUTY COMMISSIONER OF INCOME-TAX vs. SHRI SHAHAJI BHANUDAS BHAD,, PUNE

In the result, the appeal is partly allowed

ITA 950/PUN/2016[2008-09]Status: DisposedITAT Pune08 Nov 2019AY 2008-09

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 818/PUN/2016[2012-13]Status: DisposedITAT Pune08 Nov 2019AY 2012-13

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 817/PUN/2016[2011-12]Status: DisposedITAT Pune08 Nov 2019AY 2011-12

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 816/PUN/2016[2010-11]Status: DisposedITAT Pune08 Nov 2019AY 2010-11

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 815/PUN/2016[2009-10]Status: DisposedITAT Pune08 Nov 2019AY 2009-10

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 814/PUN/2016[2008-09]Status: DisposedITAT Pune08 Nov 2019AY 2008-09

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

SHAHAJI BHANUDAS BHAD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal is partly allowed

ITA 813/PUN/2016[2007-08]Status: DisposedITAT Pune08 Nov 2019AY 2007-08

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviआयकर अपील सं. / Ita Nos. 813 To 818/Pun/2016 िनधा"रण वष" / Assessment Years : 2007-08 To 2012-13

Section 132Section 132(4)Section 133ASection 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos. 813 to 818/PUN/2016 िनधा"रण वष" / Assessment Years : 2007-08 to 2012-13 Shri Shahaji Bhanudas Bhad, DCIT, Samruddha Bunglow, Vs. Central Circle-1(2), Plot No.46, Pune Shivaji Housing Society, Senapati Bapat Road, Pune – 411 016 PAN : ABTPB8149F (Appellant) (Respondent) आयकर अपील सं. / ITA Nos. 950 to 953/PUN/2016 िनधा"रण वष" / Assessment Years : 2008-09 to 2011-12 DCIT, Shri Shahaji Bhanudas Bhad, Central Circle-1(2), Vs. Prop. M/s. S. S. Eng…

S.D.S. Mongia v. CBDT (211 CTR 357) — Cited in 10 Judgments | BharatTax