How many judgments cite Roshanlal Sanchiti v. PCIT?

52 judgments on BharatTax cite Roshanlal Sanchiti v. PCIT (150 Taxmann.com 228), spanning 2023 to 2025.

Which sections of the Income Tax Act does Roshanlal Sanchiti v. PCIT come up under?

It is most often cited in judgments turning on Section 153A, Section 132(4), Section 143(3), Section 132, Section 153C, Section 131.

Roshanlal Sanchiti v. PCIT

150 Taxmann.com 228Supreme Court of India2023#2205 most cited

What is Roshanlal Sanchiti v. PCIT authority for?

A retraction of a statement recorded under Section 132(4) of the Income Tax Act, 1961, must be made within a reasonable time or immediately after the statement is recorded. A retraction made approximately eight months later is to be disregarded.

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2023 to 2025.

Also referred to as

Roshanlal Sanchiti · PCIT · 150 Taxmann.com 228 · SC · 2023 · Section 132(4) · retraction of statement · Section 131 · voluntary admission · reasonable time · search and seizure

Sections most often in play

Section 153A Section 132(4)Section 143(3)Section 132 Section 153C Section 131 Section 142(1)Section 147

Issues it is cited on

retraction of statement voluntary admission section 158bb(1)section 40(a)(3)section 2(12a)hundi transaction section 23(3)section 158b(b)section 158bb statement under section 132(4)public servant section 153c(1)

Judgments citing Roshanlal Sanchiti v. PCIT

S R Constructions, Bangalore vs. DCIT, Central Circle-2(2), Bengaluru

ITA 637/BANG/2025[2016-17]Status: DisposedITAT Bangalore18 Nov 2025AY 2016-17

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Muthu Shankar,CIT(DR)(ITAT), Bangalore

Section 40A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.636, 637/Bang/2025 Assessment Years : 2015-16, 2016-17 M/s. S. R. Constructions, Vs. DCIT, 2A, 2nd Floor, 1-58-4, Sycon Polaris, 8th Central Circle – 2(2), Main RMV Extension, Sadashiva Nagar, Bangalore. Bangalore – 560 080, Karnataka. PAN : AAPFS 9559 R APPELLANT RESPONDENT ITA Nos.768, 769/Bang/2025 Assessment Years : 2015-16, 2016-17 DCIT, Vs. M/s. S. R. Constructions, Central Circle – 2(2), Bangalore – 560 080, Karnataka. Bangalore. PAN : AAPFS 9559 R…

S R Constructions, Bangalore vs. DCIT, Central Circle-2(2), Bangalore

ITA 636/BANG/2025[2015-16]Status: DisposedITAT Bangalore18 Nov 2025AY 2015-16

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

Section 40A

…IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.636, 637/Bang/2025 Assessment Years : 2015-16, 2016-17 M/s. S. R. Constructions, 2A, 2nd Floor, 1-58-4, Sycon Polaris, 8th Main RMV Extension, Sadashiva Nagar, Bangalore - 560 080, Karnataka. PAN : AAPFS 9559 R APPELLANT Vs. DCIT, Central Circle – 2(2), Bangalore. RESPONDENT ITA Nos.768, 769/Bang/2025 Assessment Years : 2015-16, 2016-17 DCIT, Central Circle – 2(2), Bangalore. APPELLANT Vs. M/s. S. R. Constructions, Bangalore - 560 080, Karnataka.…

Jayaram Reddy Boopesh Reddy, Bengaluru vs. Deputy Commissioner of Income Tax, Central Circle-2(4), Bengaluru

In the result the appeal of the assessee is hereby partly allowed for statistical purposes

ITA 711/BANG/2025[2021-22]Status: DisposedITAT Bangalore09 Oct 2025AY 2021-22

Bench: Shri Narender Kumar Chodhry & Shri Waseem Ahmed

For Appellant: Shri Bharat, CAFor Respondent: Shri Shivanad Kalakeri, CIT (DR)

Section 132Section 132(4)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI NARENDER KUMAR CHODHRY, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER ITA No.705-711/Bang/2025 Assessment Year: 2013-14, 2014-15, 2015-16, 2016-17, 2018-19, 2020 -21 & 2021-22. Shri Jayarama Reddy Boopesh Reddy, Vs. The Dy. Commissioner of No.61, Bren Balavana, 5th A Block, Income Tax, Koramangala, Central Circle – 2(4), Bangalore – 560 095. Bangalore. PAN – AGAPB 1359 F APPELLANT RESPONDENT Assessee by : Shri Bharat, CA Revenue by : Shri Shivanad Kalakeri, CIT (DR) Date of hearing : 07.08.2025 Date of Pronouncement : 09.10.2025…

Jayarama Reddy Boopesh Reddy, Bengaluru vs. Deputy Commissioner of Income Tax, Central Circle 2(4), Bengaluru

ITA 706/BANG/2025[2014-15]Status: DisposedITAT Bangalore09 Oct 2025AY 2014-15

Bench: Shri Narender Kumar Chodhry & Shri Waseem Ahmed

For Appellant: Shri Bharat, CAFor Respondent: Shri Shivanad Kalakeri, CIT (DR)

Section 132Section 132(4)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL 'A' BENCH, BANGALORE BEFORE SHRI NARENDER KUMAR CHODHRY, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER ITA No.705-711/Bang/2025 Assessment Year: 2013-14, 2014-15, 2015-16, 2016-17, 2018-19, 2020 -21 & 2021-22. Shri Jayarama Reddy Boopesh Reddy, No.61, Bren Balavana, 5th A Block, Koramangala, Bangalore - 560 095. Vs. The Dy. Commissioner of Income Tax, Central Circle – 2(4), Bangalore. PAN – AGAPB 1359 F APPELLANT RESPONDENT Assessee by : Shri Bharat, CA Revenue by : Shri Shivanad Kalakeri, CIT (DR) Date of hearing : 07.08.2025 Date of Pronouncement : 09.10.2025 ORD…

Ramachandra Naveen, Bangalore vs. DCIT, Central Circle-1(1), Bengaluru

ITA 2152/BANG/2024[2014-15]Status: DisposedITAT Bangalore19 Sept 2025AY 2014-15

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Muthu Shankar, CIT(DR)(ITAT), Bangalore

Section 131Section 132(4)Section 153A

…IN INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. SOUNDARARAJAN K, JUDICIAL MEMBER ITA Nos.2149to 2152/Bang/2024 Assessment Years : 2011-12 to 2014-15 Shri. Ramachandra Naveen, Vs. DCIT, No.4140, Sam Chambers, 80 Feet Central Circle – 1(1), Road, Bangalore. Girinagar 4th Phase, Bangalore – 500085. PAN : ACVPN 6688 E APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Muthu Shankar, CIT(DR)(ITAT), Bangalore. Date of hearing : 04.08.2025 Date of Pronouncement : 19.09.2025 ORDER Per Bench : All these 4 appeals are…

Ramachandra Naveen, Bangalore vs. DCIT, Central Cirlce-1(1), Benglauru

ITA 2151/BANG/2024[2013-14]Status: DisposedITAT Bangalore19 Sept 2025AY 2013-14

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Muthu Shankar, CIT(DR)(ITAT), Bangalore

Section 131Section 132(4)Section 153A

Sri Ramachandra Naveen, Bangalore vs. DCIT, Central Circle-1(1), Bengaluru

ITA 2150/BANG/2024[2012-13]Status: DisposedITAT Bangalore19 Sept 2025AY 2012-13

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Muthu Shankar, CIT(DR)(ITAT), Bangalore

Section 131Section 132(4)Section 153A

Sri. Ramachandra Naveen, Bangalore vs. DCIT, Central Cirlce-1(1), Bangalore

ITA 2149/BANG/2024[2011-12]Status: DisposedITAT Bangalore19 Sept 2025AY 2011-12

Bench: Shri. Laxmi Prasad Sahu & Shri. Soundararajan K

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Muthu Shankar, CIT(DR)(ITAT), Bangalore

Section 131Section 132(4)Section 153A

ACIT, Central Circle 1(1), Bengaluru vs. Sunil Suresh, Bengaluru

In the result, appeal filed by the Revenue is dismissed

ITA 2168/BANG/2024[2020-21]Status: DisposedITAT Bangalore11 Sept 2025AY 2020-21

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan Kassessment Year : 2020-21 Acit, Vs. Shri. Sunil Suresh, Central Circle – 1(1), S-02, Skyline Apartment, Ieonard Lane, Bangalore. Richmond Town, Bangalore – 560 025, Karnataka. Pan : Akrps 0614 D Appellant Respondent Assessee By : Shri. V. Srinivasan, Advocate Revenue By : Shri. Sankar Ganesh D, Addl. Cit(Dr)(Itat), Bangalore. Date Of Hearing : 12.08.2025 Date Of Pronouncement : 11.09.2025

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Sankar Ganesh D, Addl. CIT(DR)(ITAT), Bangalore

Section 132Section 132(1)Section 132(4)Section 144(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER Assessment Year : 2020-21 ACIT, Vs. Shri. Sunil Suresh, Central Circle – 1(1), S-02, Skyline Apartment, Ieonard Lane, Bangalore. Richmond Town, Bangalore – 560 025, Karnataka. PAN : AKRPS 0614 D APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Sankar Ganesh D, Addl. CIT(DR)(ITAT), Bangalore. Date of hearing : 12.08.2025 Date of Pronouncement : 11.09.2025 O R D E R Per Laxmi Prasad Sahu, Accountant Member : This appeal is filed b…

Sanjaykumar Tikamchand Bucha, Surat vs. ACIT, Circle-1(2), Surat

In the result, the appeal of the assessee is partly allowed

ITA 647/SRT/2024[2013-14]Status: DisposedITAT Surat06 Aug 2025AY 2013-14

Bench: Shri T. R Senthil Kumar & Shri Bijayananda Prusethआयकर अपील सं./Ita Nos.647/Srt/2024 Assessment Year: (2013-14) Shri Sanjaykumar Tikamchand Bucha, Vs. Acit, 521, Goodluck Market, Ring Road, Circle – 1(2), Surat, Gujarat - 395002 Surat "थायीलेखासं./जीआइआरसं./Pan/Gir No: Abqpb9320F (Appellant) (Respondent) Appellant By Shri Mehul Shah, Ca Respondent By Shri Ashish Pophare, Cit -Dr Date Of Hearing 30/06/2025 Date Of Pronouncement 06/08/2025

Section 133ASection 143(2)Section 250

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI T. R SENTHIL KUMAR, JUDICIAL MEMBER & SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.647/SRT/2024 Assessment Year: (2013-14) Shri Sanjaykumar Tikamchand Bucha, Vs. ACIT, 521, Goodluck Market, Ring Road, Circle – 1(2), Surat, Gujarat - 395002 Surat "थायीलेखासं./जीआइआरसं./PAN/GIR No: ABQPB9320F (Appellant) (Respondent) Appellant by Shri Mehul Shah, CA Respondent by Shri Ashish Pophare, CIT -DR Date of Hearing 30/06/2025 Date of Pronouncement 06/08/2025 आदेश / O R D E R PER BIJAYANANDA PRUSETH, AM: This appeal by the assessee em…

B M Venkataraman Gowda L/H of Late B M Chandregowda, Kolar vs. DCIT, Central Circle-1, Bangalore

In the result, appeals of the assessee are allowed for statistical purposes

ITA 1470/BANG/2025[2015-16]Status: DisposedITAT Bangalore30 Jul 2025AY 2015-16

Bench: Shri. Laxmi Prasad Sahu & Shri. Keshav Dubey

For Appellant: Shri. Chaitanya V. Mudrabettu, AdvocateFor Respondent: Shri. Shivanand H Kalakeri, CIT(DR)(ITAT), Bangalore

Section 139Section 143(2)Section 143(3)Section 153A

…IN INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. KESHAV DUBEY, JUDICIAL MEMBER ITA Nos. 1468 to 1473/Bang/2025 Assessment Years : 2013-14 to 2018-19 Shri. B. M. Venkataramana Gowda, Vs. DCIT, (Legal heir of Late Shri B. M. Chandregowda), Central Circle –1, PWD Contractor, Balasettyhalli, Bengaluru. Mudiyanur Post, Mulbagal Taluk, Kolar District – 563 127. Karnataka. PAN : AGBPC 6307 P APPELLANT RESPONDENT Assessee by : Shri. Chaitanya V. Mudrabettu, Advocate Revenue by : Shri. Shivanand H Kalakeri, CIT(DR)(ITAT), Bangalore. Date of hearing : 24.…

B M Venkataraman Gowda L/H of Late B M Chandregowda, Kolar vs. DCIT, Central Circle-1, Bengaluru

In the result, appeals of the assessee are allowed for statistical purposes

ITA 1468/BANG/2025[2013-14]Status: DisposedITAT Bangalore30 Jul 2025AY 2013-14

Bench: Shri. Laxmi Prasad Sahu & Shri. Keshav Dubey

For Appellant: Shri. Chaitanya V. Mudrabettu, AdvocateFor Respondent: Shri. Shivanand H Kalakeri, CIT(DR)(ITAT), Bangalore

Section 139Section 143(2)Section 143(3)Section 153A

Shri. Rajnish Gopinath, Bangalore vs. The Addl. Commissioner of Income Tax, Central Range-1, Bengaluru

In the result, appeal filed by the assessee is dismissed

ITA 1918/BANG/2024[2018-19]Status: DisposedITAT Bangalore25 Apr 2025AY 2018-19

Bench: Shri. Laxmi Prasad Sahu & Shri. Keshav Dubeyassessment Year :2018-19

For Appellant: Shri. R. S. V. S. Pavan Kumar, AdvocateFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bangalore

Section 153Section 269SSection 271DSection 296S

…IN INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. KESHAV DUBEY, JUDICIAL MEMBER Assessment Year :2018-19 Rajnish Gopinath, Vs. ADIT, Flat No.305, Delphi II Prestige Central Range –1, Acropolis, Hosur Road, Bangalore. Bangalore – 560 029. PAN : ADHPG 5750 B APPELLANT RESPONDENT Assessee by : Shri. R. S. V. S. Pavan Kumar, Advocate Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bangalore. Date of hearing : 23.04.2025 Date of Pronouncement : 28.04.2025 ORDER Per Laxmi Prasad Sahu, Accountant Member : This appeal is filed by the assessee agains…

Ajay Bakliwal, Kota vs. ACIT, Central Cirle, Kota

In the result, the appeal of the assessee is partly allowed

ITA 1277/JPR/2024[2015-16]Status: DisposedITAT Jaipur11 Apr 2025AY 2015-16

For Appellant: Shri Rajendra SisodiaFor Respondent: Shri Rajesh Ojha, CIT-DR

Section 132Section 132(1)Section 132(4)Section 139Section 143(3)Section 153ASection 250

…![](_page_0_Picture_0.jpeg) # vk;dj vihyh; vf/kdj.k] t;i qj U;k;ihB] t;i qj IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"A" JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, > vk;dj vihy l a-@ITA Nos. 1276 & 1277/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 & 2015-16 | Ajay Bakliwal | cuke | ACIT, | | | |------------------------------------------------------------|------|-----------------------|--|--| | C 6 Vallabh Bari, Vallabh…

Deputy Commissioner of Income Tax, Patiala vs. Dsg Papers Pvt. Ltd., Patiala

In the result, respective appeals are disposed off in light of aforesaid direction

ITA 18/CHANDI/2024[2020-21]Status: DisposedITAT Chandigarh27 Feb 2025AY 2020-21

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 |The DCIT|बनाम|DSG Papers Pvt. Ltd. |Central Circle, | |#6, Green View Colony |Patiala, Punjab- 147001| |Patiala, Punjab- 147001 |स्थायी लेखा सं/.PAN NO: AACCD1450A|प्रत्यर्थी/Respondent |अपीलार्थी/Appellant| Cross Objection No. 01/Chd/2024 In आयकर अप…

Dsg Papers Pvt Ltd #6, Green View Colony, Patiala vs. The Deputy Commissioner of Income Tax Central Circle Patiala, Patiala

In the result, respective appeals are disposed off in light of aforesaid

ITA 788/CHANDI/2023[2020-2021]Status: DisposedITAT Chandigarh27 Feb 2025AY 2020-2021

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 |The DCIT |Central Circle, |Patiala, Punjab- 147001 |बनाम |DSG Papers Pvt. Ltd. |#6, Green View Colony |Patiala, Punjab- 147001 |स्थायी लेखा सं/.PAN NO: AACCD1450A |प्रत्यर्थी/Respondent |अपीलार्थी/Appellant Cross Objection No. 01/Chd/2024 In आयकर अपील स…

Dy. Commissioner of Income Tax, Patiala vs. Dsg Papers Pvt. Ltd., Patiala

In the result, respective appeals are disposed off in light of aforesaid

ITA 768/CHANDI/2023[2014-15]Status: DisposedITAT Chandigarh27 Feb 2025AY 2014-15

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 |The DCIT |Central Circle, |Patiala, Punjab- 147001 |बनाम |DSG Papers Pvt. Ltd. |#6, Green View Colony |Patiala, Punjab- 147001 |स्थायी लेखा सं/.PAN NO: AACCD1450A |प्रत्यर्थी/Respondent |अपीलार्थी/Appellant Cross Objection No. 01/Chd/2024 In आयकर अपील स…

Dy. Commissioner of Income Tax, Patiala vs. Dsg Papers Pvt. Ltd., Patiala

In the result, respective appeals are disposed off in light of aforesaid

ITA 766/CHANDI/2023[2015-16]Status: DisposedITAT Chandigarh27 Feb 2025AY 2015-16

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 |The DCIT Central Circle, Patiala, Punjab- 147001 |बनाम |DSG Papers Pvt. Ltd. #6, Green View Colony Patiala, Punjab- 147001 |प्रत्यर्थी/Respondent स्थायी लेखा सं/.PAN NO: AACCD1450A अपीलार्थी/Appellant Cross Objection No. 01/Chd/2024 In आयकर अपील सं/ .…

Dy. Commissioner of Income Tax, Central Circle, Patiala vs. Dsg Papers Pvt. Ltd., Patiala

In the result, respective appeals are disposed off in light of aforesaid

ITA 765/CHANDI/2023[2017-18]Status: DisposedITAT Chandigarh27 Feb 2025AY 2017-18

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 | The DCIT | Central Circle, | Patiala, Punjab- 147001 | स्थायी लेखा सं/.PAN NO: AACCD1450A | अपीलार्थी/Appellant | बनाम | DSG Papers Pvt. Ltd. | #6, Green View Colony | Patiala, Punjab- 147001 | प्रत्यर्थी/Respondent Cross Objection No. 01/Chd/2024 I…

Dy. Commissioner of Income Tax, Patiala vs. Dsg Papers Pvt. Ltd., Patiala

In the result, respective appeals are disposed off in light of aforesaid

ITA 764/CHANDI/2023[2016-17]Status: DisposedITAT Chandigarh27 Feb 2025AY 2016-17

…आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: HYBRID MODE श्री विक्रम सिंह यादव, लेखा सदस्य एवं श्री परेश म. जोशी, न्यायिक सदस्य BEFORE: SHRI. VIKRAM SINGH YADAV, AM &SHRI. PARESH M. JOSHI, JM आयकर अपील सं/ . ITA NO. 768/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 | The DCIT | Central Circle, | Patiala, Punjab- 147001 | स्थायी लेखा सं/.PAN NO: AACCD1450A | अपीलार्थी/Appellant | बनाम | DSG Papers Pvt. Ltd. | #6, Green View Colony | Patiala, Punjab- 147001 | प्रत्यर्थी/Respondent Cross Objection No. 01/Chd/2024 I…