RAO SHIV BAHADUR SINGH AND ANOTHER v. STATE OF VINDHYA PRADESH. 31

3 SCC 569Reported decision1994#1094 most cited

What is RAO SHIV BAHADUR SINGH AND ANOTHER v. STATE OF VINDHYA PRADESH. 31 authority for?

Stringent bail provisions under special legislations like the TADA Act are justified on the presumption that the trial will proceed without undue delay; gross delays for undertrials can invoke the right to personal liberty and speedy trial under Article 21 of the Constitution.

101

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2024.

Also referred to as

Kartar Singh v. State of Punjab · (1994) 3 SCC 569 · TADA bail provisions · Section 20(8) TADA · Narcotic Drugs and Psychotropic Substances Act · NDPS bail · speedy trial · Article 21 · undue delay · constitutional validity · undertrial rights

Judgments citing RAO SHIV BAHADUR SINGH AND ANOTHER v. STATE OF VINDHYA PRADESH. 31

PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1 KOLKATA vs. M/S MAGNETIC NIRYAT PVT LTD

ITAT/206/2023HC Calcutta22 Jan 2024

Bench: The Learned Special Judge, Cbi Court No.1 (Being The Learned Judge-In-Charge Of E.D. Court) As He Is In Custody For More Than 14 Months & There Has Been No Progress In The Case, Further According To The Petitioner

Section 120B

…he society and the nation, TADA has prescribed in Section 20(8) stringent provisions for granting bail. Such stringent provisions can be justified looking to the nature of the crime, as was held in Kartar Singh case [Kartar Singh v. State of Punjab, (1994) 3 SCC 569: 1994 SCC (Cri) 899], on the presumption that the trial of the accused will take place without undue delay. No one can justify gross delay in disposal of cases when undertrials perforce remain in jail, giving rise to possible situations that may justify invocation of Article 21.” (emphasis supplied) 12. Even in the case of special legislation…

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…TATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. STATE OF PUNJAB. 32.1926 SCC ONLINE US SC 9: 269 US 385 (1926): 46 S.CT. 126: 70 L.ED.322:CONNALLY, COMMISSIONER OF LABOR OF OKLAHOMA, ETC . Vs. GENERAL CONST.CO. 33. AIR 1962 SC 316: COLLECTOR OF CUSTOMS, MADRAS Vs. NATHELLA SAMPATHU CHETTY AND ANR. 34. (2015) 9 SCC 502 : VIKRAM SINGH…

Showing 1–20 of 101 · Page 1 of 6