Ram Prakash Mahawar v. DCIT

115 Taxmann.com 241Income Tax Appellate Tribunal2020#16580 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 69A

Judgments citing Ram Prakash Mahawar v. DCIT

INDER KUMAR VASWANI,JAIPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 998/JPR/2024[2018-19]Status: DisposedITAT Jaipur01 Jan 2025AY 2018-19

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri R.K. Bhatra, C.AFor Respondent: Smt. Anita Rinesh, JCIT-DR

Section 127Section 143(2)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 998/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2018-19 cuke Shri Inder Kumar Vaswani Deputy Commissioner of Income 110-113 Gomes Defence Colony, Vs. Tax, Gautam Marg, Vaishali Nagar, Central Circle-3, Jaipur. Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AEHPV5795G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Asse…

AVINASH ARADHYA,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE , BENGALURU

In the result, the appeal filed by the assessee is allowed

ITA 1418/BANG/2024[2020-21]Status: DisposedITAT Bangalore19 Sept 2024AY 2020-21

Bench: Shri George George K & Shri Waseem Ahmedassessment Year: 2020-21

For Appellant: Shri Siddesh Nagaraj Gaddi, CAFor Respondent: Ms. Neera Malhotra, CIT (DR)

Section 143(3)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year: 2020-21 Shri Avinash Aradhya, Vs. The Dy. Commissioner of No.26/9, Glenmore, Sankey Road, Income Tax, Central Circle – 1(2), Abshot Layout, Bengaluru-560 001. Bengaluru. PAN – ACXPA 9531 F APPELLANT RESPONDENT Assessee by : Shri Siddesh Nagaraj Gaddi, CA Revenue by : Ms. Neera Malhotra, CIT (DR) Date of hearing : 03.09.2024 Date of Pronouncement : 19.09.2024 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by the assessee again…

THE ACIT, CENTRAL CIRCLE-1(2)., AHMEDABAD vs. PAWAN SATYNARAYAN JALAN, AHMEDABAD

In the result appeal of the Revenue is partly allowed

ITA 204/AHD/2021[2019-20]Status: DisposedITAT Ahmedabad27 Apr 2022AY 2019-20

Bench: Shri Waseem Ahmed & Ms Madhumita Roy

For Appellant: Shri Chetan Agarwal, A.R

Section 132Section 132(1)Section 153ASection 153BSection 153CSection 158B

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND Ms MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA/IT(SS)A No. Year Appellant Respondent Pawan Satyanarain Jalan, 275, New Cloth Market, A.C.I.T., IT(SS)A Outside Raipur gate, Circle-1(2), 1. No.134/Ahd/2021 2018-19 Raipur, Ahmedabad Ahmedabad- 380002. PAN:AAVPJ9612Q Pawan Satyanarain Jalan, 275, New Cloth Market, Outside Raipur A.C.I.T., ITA No. 2019-20 gate, Raipur, Circle-1(2), 2. 182/Ahd/2021 Ahmedabad-…

PAWAN SATYNARAYAN JALAN,AHMEDABAD vs. THE ACIT, CENTRAL CIRCLE-1(2)., AHMEDABAD

In the result appeal of the Revenue is partly allowed

ITA 182/AHD/2021[2019-20]Status: DisposedITAT Ahmedabad27 Apr 2022AY 2019-20

Bench: Shri Waseem Ahmed & Ms Madhumita Roy

For Appellant: Shri Chetan Agarwal, A.R

Section 132Section 132(1)Section 153ASection 153BSection 153CSection 158B

SHRI KESHAV GUPTA,JAIPUR vs. ACIT, C.C.-3, JAIPUR

In the result, appeal of the assessee is allowed partly

ITA 1241/JPR/2019[2017-18]Status: DisposedITAT Jaipur12 Mar 2021AY 2017-18

For Appellant: Shri Dileep Shivpuri (Adv)For Respondent: Smt. Rooni Paul (Addl.CIT)

Section 132

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES ‘B’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSIAN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 1241/JP/2019 fu/kZkj.k o"kZ@Assessment Year : 2017-18 Keshav Gupta, cuke A.C.I.T., Vs. E-8, Kanti Chandra Road, Bani Central Circle-3 Park, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. ADJPG 6516 H vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri Dileep Shivpuri (Adv) jktLo dh vksj ls@ Revenue by : Smt. Rooni…