Raghavan Nair v. Assistant Commissioner of Income Tax, Circle-2(1)

89 Taxmann.com 212High Court2018#16644 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 12ASection 12ABSection 80G(5)Section 119Section 143Section 239Section 279Section 80G

Issues it is cited on

personinterest

Judgments citing Raghavan Nair v. Assistant Commissioner of Income Tax, Circle-2(1)

SHRI BALASHAH BAVA SANSTHA SARVAJANIK TRUST,ANAND vs. THE CIT (EXEMPTION), AHMEDABAD

In the result, appeal of the assessee/applicant trust is allowed for statistical purposes

ITA 304/AHD/2025[NA]Status: DisposedITAT Ahmedabad26 May 2025

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Respondent by: Shri Ashesh R. Rewar, CIT-DRFor Respondent: Shri Ashesh R. Rewar, CIT-DR
Section 12ASection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.303&304/Ahd/2025 (Assessment Years: N.A.) Shri Balashah Bava Sanstha Vs. Commissioner of Income Tax Sarvajanik Trust, (Exemption), 1/6406, Nr. Nareshware Tadav, Ahmedabad Khambhat, S.O. Khambat, Anand, Gujarat-388620 [PAN No.AALTS8680D] (Appellant) .. (Respondent) Shri Dhrunal Bhatt, A.R Appellant by : Respondent by: Shri Ashesh R. Rewar, CIT-DR Date of Hearing 15.05.2025 26.05.2025 Date of Pronouncement O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: These a…

SHRI BALASHAH BAVA SANSTHA SARVAJANIK TRUST,ANAND vs. THE CIT (EXEMPTION), AHMEDABAD

In the result, appeal of the assessee/applicant trust is allowed for statistical purposes

ITA 303/AHD/2025[NA]Status: DisposedITAT Ahmedabad26 May 2025

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Respondent by: Shri Ashesh R. Rewar, CIT-DRFor Respondent: Shri Ashesh R. Rewar, CIT-DR
Section 12ASection 80G(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.303&304/Ahd/2025 (Assessment Years: N.A.) Shri Balashah Bava Sanstha Vs. Commissioner of Income Tax Sarvajanik Trust, (Exemption), 1/6406, Nr. Nareshware Tadav, Ahmedabad Khambhat, S.O. Khambat, Anand, Gujarat-388620 [PAN No.AALTS8680D] (Appellant) .. (Respondent) Shri Dhrunal Bhatt, A.R Appellant by : Respondent by: Shri Ashesh R. Rewar, CIT-DR Date of Hearing 15.05.2025 26.05.2025 Date of Pronouncement O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: These a…

SHRI RANJEET SINGH,BATHINDA vs. INCOME TAX OFFICER WARD-1 (1), BATHINDA

In the result, both the appeals of the assessee are allowed

ITA 91/ASR/2023[2016-17]Status: DisposedITAT Amritsar30 Aug 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Sudhir Sehgal Adv. &For Respondent: Sh. Digvijai Chaudhary, Sr. DR
Section 96

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 91/Asr/2023 Assessment Year: 2016-17 Sh. Ranjeet Singh Vs. The Income Tax Officer, St. No. 3, Paras Ram Ward -1(1), Bathinda Nagar, Bathinda [PAN: BWSPS0439N] (Appellant) (Respondent) Appellant by :Sh. Sudhir Sehgal Adv. & Sh. A.K. Junega, ITP Respondent by: Sh. Digvijai Chaudhary, Sr. DR I.T.A. No. 135/Asr/2023 Assessment Year: 2016-17 M/s Ranjeet Poultry Farm, Vs. Dy. Commissioner of Income Bathinda Road, Goniana, Tax, Circle-1, Bathinda Mandi, Ba…

ACIT, CIRCLE- 2(2), NEW DELHI vs. ANANT RAJ LTD., NEW DELHI

In the result assessee’s appeal is partly allowed and Revenue’s appeal is dismissed

ITA 5677/DEL/2017[2013-14]Status: DisposedITAT Delhi11 May 2020AY 2013-14

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri V.K. Bindal, CAFor Respondent: Shri Sanjay Goel, CIT-DR
Section 143(3)Section 36(1)(vii)Section 36(2)Section 4Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & DR. B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.A. No. 5169/DEL/2017 Assessment Year: 2013-14 M/s Anant Raj Limited, v. ACIT, E-2, ARA Centre, Range-2, Jhandewalan Extension, Circle-2(2), New Delhi-110055 New Delhi TAN/PAN: AABCA3927B (Appellant) (Respondent) I.T.A. No. 5677/DEL/2017 Assessment Year: 2013-14 ACIT, v. M/s Anant Raj Limited, Range-2, E-2, ARA Centre, Circle-2(2), Jhandewalan Extension, New Delhi New Delhi-110055 TAN/PAN: AABCA3927B (Appellant) (Respondent) Appellant by: Shri V.K. Bindal, CA, Ms. Swee…

ANANT RAJ LTD,NEW DELHI vs. ADDL.CIT, RANGE-2,CIRCLE-2(2), NEW DELHI

In the result assessee’s appeal is partly allowed and Revenue’s appeal is dismissed

ITA 5169/DEL/2017[2013-14]Status: DisposedITAT Delhi11 May 2020AY 2013-14

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri V.K. Bindal, CAFor Respondent: Shri Sanjay Goel, CIT-DR
Section 143(3)Section 36(1)(vii)Section 36(2)Section 4Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER & DR. B.R.R. KUMAR, ACCOUNTANT MEMBER I.T.A. No. 5169/DEL/2017 Assessment Year: 2013-14 M/s Anant Raj Limited, v. ACIT, E-2, ARA Centre, Range-2, Jhandewalan Extension, Circle-2(2), New Delhi-110055 New Delhi TAN/PAN: AABCA3927B (Appellant) (Respondent) I.T.A. No. 5677/DEL/2017 Assessment Year: 2013-14 ACIT, v. M/s Anant Raj Limited, Range-2, E-2, ARA Centre, Circle-2(2), Jhandewalan Extension, New Delhi New Delhi-110055 TAN/PAN: AABCA3927B (Appellant) (Respondent) Appellant by: Shri V.K. Bindal, CA, Ms. Swee…

ACIT, CIRCLE-2(1), KOLKATA, KOLKATA vs. M/S. BIP DEVELOPERS PVT. LTD., KOLKATA

In the result, the appeal of the Revenue is dismissed

ITA 1366/KOL/2019[2013-14]Status: DisposedITAT Kolkata18 Dec 2019AY 2013-14

Bench: Shri P.M. Jagtap(Kz) & Shri A.T. Varkey, Jm] I.T.A. No. 1366/Kol/2019 Assessment Year: 2013-14 Acit, Cir-2(1) Kolkata......................................………………………….................................Appellant P-7, Chowringhee Square, Kolkata – 700 069. Vs M/S. Bip Developers Pvt. Ltd.........................................................................................Respondent Ground Floor, Building Beta Bengal Intelligent Park, Block-Ep & Gp, Sector-V, Salt Lake City, Kolkata – 700 091. [Pan: Aabcb 6203 A] Appearances By: Shri Supriyo Pal, Jcit, Sr. Dr Appearing On Behalf Of The Revenue. Shri A.K. Tibrewal, Fca & Shri Saurabh Gupta, Aca Appearing On Behalf Of The Assessee. Date Of Concluding The Hearing : November 14, 2019 Date Of Pronouncing The Order : December 18, 2019 Order Per P.M. Jagtp, Vice-(Kz)

Section 143(3)Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH ‘(C)’, KOLKATA [Before Shri P.M. Jagtap, Vice President (KZ) & Shri A.T. Varkey, JM] I.T.A. No. 1366/Kol/2019 Assessment Year: 2013-14 ACIT, CIR-2(1) Kolkata......................................………………………….................................Appellant P-7, Chowringhee Square, Kolkata – 700 069. Vs M/s. BIP Developers Pvt. Ltd.........................................................................................Respondent Ground Floor, Building Beta Bengal Intelligent Park, Block-EP & GP, Sector-V, Salt Lake City, Kolkata – 700 091. [PAN: AABCB 6203 A] Appearance…