Pr. CIT v. Damodar Valley Corporation

134 Taxmann.com 63High Court2022#16372 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Judgments citing Pr. CIT v. Damodar Valley Corporation

PRINCIPAL COMM OF INCOME TAX , LTU vs. UCO BANK

Appeal is dismissed

ITA/33/2021HC Calcutta02 Jul 2024

Bench: : The Hon’Ble Justice Surya Prakash Kesarwani

Section 115J

…ORDER O – 81 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITA/33/2021 IA NO: GA/2/2017 (Old No:GA/1852/2017) PRINCIPAL COMMISSIONER OF INCOME TAX, LTU VS UCO BANK BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI AND THE HON’BLE JUSTICE AJAY KUMAR GUPTA Date : 2nd July 2024. Appearance: Mr. Smarajit Roychowdhury, Advocate Mr. Soumen Bhattacharjee, Advocate ... for appellant. Mr. J. P. Khaitan, Senior Advocate Ms. Swapna Das, Advocate Mr. Sanjay Bhowmik, Advocate Mr. Siddharth Das, Advocate ... for respondent.…

PRINCIPAL COMMISSIONER OF INCOOME TAX KOLKATA 2 , KOLKATA vs. INDIAN BANK

In the result, the appeal filed by the revenue is dismissed and the

ITAT/173/2017HC Calcutta10 Feb 2023

Bench: :

Section 115JSection 260A

…OD-3 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITA/173/2017 IA No.: GA/2/2017 ( Old No. GA/1461/2017) PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-2, KOLKATA VS. INDIAN BANK BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM And THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA Date : 10th February, 2023 Appearance : Mr. Smarajit Roychowdhury, Adv. Mr. Prithu Dudhoria, Adv. … for appellant Mr. C. Bhaskaran, Adv. Ms. Swapna Das, Adv. … for respondent The Court : This appeal filed by the revenue filed under Section 260A of the Income T…

JINDAL POWER LIMITEED,RAIGARH vs. DEPUTY COMMISSIONER OF INCOE TAX , CIRCLE 1(1), BILASPUR

ITA 199/RPR/2017[2008-09]Status: DisposedITAT Raipur23 Sept 2022AY 2008-09

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita Nos.199/Rpr/2017 "नधा"रण वष" / Assessment Years: 2008-09

For Appellant: Shri Salil Kapoor, Ms. AnanyaFor Respondent: Shri Debashish Lahiri, CIT-DR
Section 115JSection 139(1)Section 143(1)Section 143(3)Section 147Section 148Section 148(2)Section 14ASection 151(1)Section 37

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म" । IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.199/RPR/2017 "नधा"रण वष" / Assessment Years: 2008-09 Jindal Power Limited Kharsia Road, Tamner, Raigarh(C.G)- 496107 PAN :AABCJ4683J .......अपीलाथ"/Appellant बनाम / V/s. The Deputy Commissioner of Income Tax-1(1) Bilaspur (C.G.) ……""यथ"/Respondent Assessee by :Shri Salil Kapoor, Ms. Ananya Kapoor & Ms. Soumya Singh, Advocates Revenue by :Shri Debashish Lahiri, CIT-DR 2 Jindal Power Limited Vs. DCIT-1(1) सुनवाई…

DCIT CORPORATE CIRCLE 1, COIMBATORE vs. CHIRANJEEVI WIND ENERGY LIMITED, COIMBATORE

The appeal stand allowed for statistical purposes

ITA 2225/CHNY/2017[2010-11]Status: DisposedITAT Chennai18 Apr 2022AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri Vikram Vijayaraghavan (Advocate)-Ld. A.RFor Respondent: Shri P. Sajit Kumar (JCIT)-Ld. Sr. DR
Section 143(3)Section 32(1)(iia)Section 80I

…आयकर अपीलीय अिधकरण ’सी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा"" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.2225/Chny/2017 (िनधा"रणवष" / Assessment Year: 2010-11) DCIT M/s. Chiranjeevi Wind Energy Ltd., बनाम/ Corporate Circle-1, 45/3A, Arts College Road Lane, Vs. Coimbatore. Opp. Bala Lodge, Coimbatore – 641 018. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACC-8761-H (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Assessee by : Shri Vik…

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA vs. THE WEST BENGAL STATE CO OPERATIVE BANK LTD

Appeal is dismissed

ITAT/50/2021HC Calcutta11 Apr 2022

Bench: : The Hon’Ble Justice Surya Prakash Kesarwani

Section 115J

…ORDER O – 50 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITA/50/2021 COMMISSIONER OF INCOME TAX, (LARGE TAXPAYER UNIT), KOLKATA VS M/S UCO BANK BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI AND THE HON’BLE JUSTICE AJAY KUMAR GUPTA Date : 2nd July 2024. Appearance: Mr. Prithu Dudheria, Advocate ... for appellant. Mr. J. P. Khaitan, Senior Advocate Ms. Swapna Das, Advocate Mr. Sanjay Bhowmik, Advocate Mr. Siddharth Das, Advocate ... for respondent. 1. Heard Sri Prithu Dudheria, learned junior standing couns…

DCIT CORPORATE CIRCLE-1, COIMBATORE vs. M/S. BANNARI AMMAN SUGARS LTD., COIMBATORE

The appeal stands dismissed

ITA 1289/CHNY/2019[2010-11]Status: DisposedITAT Chennai21 Mar 2022AY 2010-11

Bench: Hon’Ble Shri Mahavir Singh, Vp & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri.Vikram Vijayaraghavan (Advocate)-Ld. ARFor Respondent: Shri D. Manoj Kumar, Ld. CIT-DR
Section 143(3)Section 148Section 32(1)(ii)Section 32(1)(iia)

…आयकर अपीलीय अिधकरण ’सी’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI माननीय "ी महावीर िसंह, उपा" एवं माननीय "ी मनोज कुमार अ%वाल ,लेखा सद( के सम । BEFORE HON’BLE SHRI MAHAVIR SINGH, VP AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No. 1289/Chny/2019 (िनधा)रणवष) / Assessment Year: 2010-11) DCIT Bannari Amman Sugars Ltd. बनाम/ Corporate Circle -1, 1212, Trichy Road, Vs. Coimbatore. Coimbatore – 641 018. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACB-8933-G (अपीलाथ"/Appellant) : (""थ" / Respondent) Assessee by : Shri.Vikram Vijayaraghavan (Advocate)-Ld. AR Revenue by : Shri D. Manoj…

Pr. CIT v. Damodar Valley Corporation (134 Taxmann.com 63) — Cited in 6 Judgments | BharatTax