Prathibha Jewellery House v. CIT

88 Taxmann.com 94High Court2017#2961 most cited

What is Prathibha Jewellery House v. CIT authority for?

Appellate authorities are prohibited from examining the validity of a search action, especially after the insertion of an Explanation to section 132 by the Finance Act, 2017, which gives the prohibition retrospective effect.

40

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Also referred to as

Prathibha Jewellery House · Section 132 · search action validity · appellate authorities · reasons for search · Finance Act 2017 · retrospective effect · writ petition dismissed

Sections most often in play

Section 153CSection 153ASection 143(3)Section 132Section 147Section 132(4)Section 131(1A)Section 143(1)
Read the full judgment

Issues it is cited on

section 132(1)(a)section 132(2)section 158bb(1)section 153(a)(1)retraction of statementsection 250(1)section 158bbsection 158b(b)abatement of assessmentsection 153c(1)section 153a proceedingsannual letting value

Judgments citing Prathibha Jewellery House v. CIT

John Distilleries Pvt Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 987/BANG/2023[2016-17]Status: DisposedITAT Bangalore24 Jul 2024AY 2016-17

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

John Developers, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 847/BANG/2023[2016-17]Status: DisposedITAT Bangalore24 Jul 2024AY 2016-17

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

John Developers, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(1), Bangalore

ITA 846/BANG/2023[2015-16]Status: DisposedITAT Bangalore24 Jul 2024AY 2015-16

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore ITA No.844/Bang/2023 M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, East End C Main Road 9th Block…

John Developers, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 845/BANG/2023[2014-15]Status: DisposedITAT Bangalore24 Jul 2024AY 2014-15

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

M/S. Paul Resorts & Hotels Pvt Ltd, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 841/BANG/2023[2014-15]Status: DisposedITAT Bangalore24 Jul 2024AY 2014-15

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

M/S. Paul Resorts & Hotels Pvt Ltd, Bangalore vs. Deputy Commissioner of Income-Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 840/BANG/2023[2013-14]Status: DisposedITAT Bangalore24 Jul 2024AY 2013-14

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

M/S. Paul Resorts & Hotels Pvt Ltd, Bangalore vs. Deputy Commissioner of Income-Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 839/BANG/2023[2012-13]Status: DisposedITAT Bangalore24 Jul 2024AY 2012-13

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

M/S. Paul Resorts & Hotels Pvt. Ltd., Bangalore vs. Deputy Commissioner of Income-Tax, Central Circle-1(1), Bangalore

In the result, appeals of the assessee in ITA No

ITA 838/BANG/2023[2011-12]Status: DisposedITAT Bangalore24 Jul 2024AY 2011-12

Bench: Shri Chandra Poojari & Shri Keshav Dubey

…ITA No.838 to 843/Bang/2023 M/s. Paul Resorts & Hotels Pvt. Ltd., Bangalore M/s. Paul Plathotathil John ITA Nos.845 to 847/Bang/2023 M/s. John Developers, Bangalore , ITA Nos.961, 962, 982 to 987 & 1012/Bang/2023 M/s. John Distilleries Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.982 to 987/Bang/2023 Assessment Years: 2011-12 to 2016-17 M/s. John Distilleries Pvt. Ltd. C/o Gowthama & Company, Chartered Accountants No.23/57, 41st Cross, DCIT East End C Main Road 9th Block Vs. Centra…

M/S. Kesar Marble and Granites Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Bangalore

ITA 382/BANG/2024[2018-19]Status: DisposedITAT Bangalore03 Jul 2024AY 2018-19

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

Section 132Section 153(1)Section 153ASection 153C

…ITA Nos.373 to 376 & 382/Bang/2024 M/s. Kesar Marble & Granites Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.373 to 376 & 382/Bang/2024 Assessment Years: 2014-15 to 2018-19 respectively M/s. Kesar Marble and Granites Ltd. 23/2,, Coffeeday Sqaure Vittal Mallya Road Bangalore 560 001 DCIT Vs. Central Circle-1(3) Bangalore PAN NO : AAACK4640D APPELLANT RESPONDENT Appellant by Sri V. Srinivasan, A.R. Respondent by Ms. Neha Sahay, D.R. Date of Hearing 27.06.2024 Date of Pronouncement 03.07…

M/S. Kesar Marble and Granites Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Bangalore

ITA 376/BANG/2024[2017-18]Status: DisposedITAT Bangalore03 Jul 2024AY 2017-18

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

For Appellant: Sri V. Srinivasan, A.RFor Respondent: Ms. Neha Sahay, D.R
Section 132Section 153(1)Section 153ASection 153C

…ITA Nos.373 to 376 & 382/Bang/2024 M/s. Kesar Marble & Granites Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.373 to 376 & 382/Bang/2024 Assessment Years: 2014-15 to 2018-19 respectively M/s. Kesar Marble and Granites Ltd. 23/2,, Coffeeday Sqaure Vittal Mallya Road Bangalore 560 001 DCIT Vs. Central Circle-1(3) Bangalore PAN NO : AAACK4640D APPELLANT RESPONDENT Appellant by : Sri V. Srinivasan, A.R. Respondent by : Ms. Neha Sahay, D.R. Date of Hearing : 27.06.2024 Date of Pronouncement…

M/S. Kesar Marble and Granites Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Bangalore

ITA 375/BANG/2024[2016-17]Status: DisposedITAT Bangalore03 Jul 2024AY 2016-17

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

Section 132Section 153(1)Section 153ASection 153C

…ITA Nos.373 to 376 & 382/Bang/2024 M/s. Kesar Marble & Granites Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.373 to 376 & 382/Bang/2024 Assessment Years: 2014-15 to 2018-19 respectively M/s. Kesar Marble and Granites Ltd. 23/2,, Coffeeday Sqaure Vittal Mallya Road Bangalore 560 001 PAN NO : AAACK4640D APPELLANT DCIT Vs. Central Circle-1(3) Bangalore RESPONDENT Appellant by Sri V. Srinivasan, A.R. Respondent by Ms. Neha Sahay, D.R. Date of Hearing 27.06.2024 Date of Pronouncement 03.07…

M/S. Kesar Marble and Granites Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Bangalore

ITA 374/BANG/2024[2015-16]Status: DisposedITAT Bangalore03 Jul 2024AY 2015-16

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

Section 132Section 153(1)Section 153ASection 153C

…ITA Nos.373 to 376 & 382/Bang/2024 M/s. Kesar Marble & Granites Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.373 to 376 & 382/Bang/2024 Assessment Years: 2014-15 to 2018-19 respectively M/s. Kesar Marble and Granites Ltd. 23/2,, Coffeeday Sqaure Vittal Mallya Road Bangalore 560 001 PAN NO : AAACK4640D APPELLANT DCIT Vs. Central Circle-1(3) Bangalore RESPONDENT Appellant by Sri V. Srinivasan, A.R. Respondent by Ms. Neha Sahay, D.R. Date of Hearing 27.06.2024 Date of Pronouncement 03.07…

M/S. Kesar Marble and Granites Ltd., Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(3), Bangalore

ITA 373/BANG/2024[2014-15]Status: DisposedITAT Bangalore03 Jul 2024AY 2014-15

Bench: Shri Chandra Poojari & Shri Prakash Chand Yadav

Section 132Section 153(1)Section 153ASection 153C

…ITA Nos.373 to 376 & 382/Bang/2024 M/s. Kesar Marble & Granites Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER ITA Nos.373 to 376 & 382/Bang/2024 Assessment Years: 2014-15 to 2018-19 respectively M/s. Kesar Marble and Granites Ltd. 23/2,,Coffeeday Sqaure Vittal Mallya Road Bangalore 560 001 DCIT Vs. Central Circle-1(3) Bangalore PAN NO : AAACK4640D APPELLANT RESPONDENT Appellant by Sri V. Srinivasan, A.R. Respondent by Ms. Neha Sahay, D.R. Date of Hearing 27.06.2024 Date of Pronouncement 03.07.…

Sri. Reddy Veeranna, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

ITA 1146/BANG/2022[2015-16]Status: DisposedITAT Bangalore30 Nov 2023AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R
Section 132(1)Section 139Section 143(3)Section 144Section 153A

…ITA No.1111/Bang/2022 Smt. Reddy Sangeetha, Bangalore ITA Nos.1112 & 1113/Bang/2022 & ITA Nos.1145 & 1146/Bang/2022 Shri Reddy Veeranna, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1145/Bang/2022, 1112/Bang/2022, ITA No.1113/Bang/2022 & 1146/Bang/2022 Assessment Years: 2010-11, 2012-13, 2014-15 and 2015-16 respectively Shri Reddy Veeranna #9/1, 2nd Floor, Classic Court Richmond Road DCIT Vs. Bengaluru 560 025 Central Circle-1(3) Bengaluru PAN NO : AASPV4626M APPELLANT RESPONDENT ITA Nos.11…

Sri. Reddy Veeranna, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

ITA 1145/BANG/2022[2010-11]Status: DisposedITAT Bangalore30 Nov 2023AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R
Section 132(1)Section 139Section 143(3)Section 144Section 153A

…ITA No.1111/Bang/2022 Smt. Reddy Sangeetha, Bangalore ITA Nos.1112 & 1113/Bang/2022 & ITA Nos.1145 & 1146/Bang/2022 Shri Reddy Veeranna, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1145/Bang/2022, 1112/Bang/2022, ITA No.1113/Bang/2022 & 1146/Bang/2022 Assessment Years: 2010-11, 2012-13, 2014-15 and 2015-16 respectively Shri Reddy Veeranna #9/1, 2nd Floor, Classic Court Richmond Road DCIT Vs. Bengaluru 560 025 Central Circle-1(3) Bengaluru PAN NO : AASPV4626M APPELLANT RESPONDENT ITA Nos.11…

Sri. Reddy Veeranna, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

ITA 1113/BANG/2022[2014-15]Status: DisposedITAT Bangalore30 Nov 2023AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R
Section 132(1)Section 139Section 143(3)Section 144Section 153A

…ITA No.1111/Bang/2022 Smt. Reddy Sangeetha, Bangalore ITA Nos.1112 & 1113/Bang/2022 & ITA Nos.1145 & 1146/Bang/2022 Shri Reddy Veeranna, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1145/Bang/2022, 1112/Bang/2022, ITA No.1113/Bang/2022 & 1146/Bang/2022 Assessment Years: 2010-11, 2012-13, 2014-15 and 2015-16 respectively Shri Reddy Veeranna #9/1, 2nd Floor, Classic Court Richmond Road DCIT Vs. Bengaluru 560 025 Central Circle-1(3) Bengaluru PAN NO : AASPV4626M APPELLANT RESPONDENT ITA Nos.11…

Sri. Reddy Veeranna, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

ITA 1112/BANG/2022[2012-13]Status: DisposedITAT Bangalore30 Nov 2023AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R
Section 132(1)Section 139Section 143(3)Section 144Section 153A

…ITA No.1111/Bang/2022 Smt. Reddy Sangeetha, Bangalore ITA Nos.1112 & 1113/Bang/2022 & ITA Nos.1145 & 1146/Bang/2022 Shri Reddy Veeranna, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1145/Bang/2022, 1112/Bang/2022, ITA No.1113/Bang/2022 & 1146/Bang/2022 Assessment Years: 2010-11, 2012-13, 2014-15 and 2015-16 respectively Shri Reddy Veeranna #9/1, 2nd Floor, Classic Court Richmond Road DCIT Vs. Bengaluru 560 025 Central Circle-1(3) Bengaluru PAN NO : AASPV4626M APPELLANT RESPONDENT ITA Nos.11…

Smt. Reddy Sangeetha, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

ITA 1111/BANG/2022[2015-16]Status: DisposedITAT Bangalore30 Nov 2023AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R
Section 132(1)Section 139Section 143(3)Section 144Section 153A

…ITA No.1111/Bang/2022 Smt. Reddy Sangeetha, Bangalore ITA Nos.1112 & 1113/Bang/2022 & ITA Nos.1145 & 1146/Bang/2022 Shri Reddy Veeranna, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1145/Bang/2022, 1112/Bang/2022, ITA No.1113/Bang/2022 & 1146/Bang/2022 Assessment Years: 2010-11, 2012-13, 2014-15 and 2015-16 respectively Shri Reddy Veeranna #9/1, 2nd Floor, Classic Court Richmond Road DCIT Vs. Bengaluru 560 025 Central Circle-1(3) Bengaluru PAN NO : AASPV4626M APPELLANT RESPONDENT ITA Nos.11…

Smt. Reddy Sangeetha, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

In the result, the assessee’s appeal in ITA

ITA 1110/BANG/2022[2013-14]Status: DisposedITAT Bangalore29 Sept 2023AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Veera Raghavan, D.R
Section 132Section 132(1)Section 143(2)Section 143(3)Section 153ASection 68

…ITA Nos.1108 to 1110/Bang/2022 Smt. Reddy Sangeetha, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1108 to 1110/Bang/2022 Assessment Years: 2009-10, 2010-11 & 2013-14 respectively Smt. Reddy Sangeetha #9/1, 2nd Floor, Classic Court Deputy Commissioner of Income-tax Richmond Road Central Circle-1(3) Vs. Bengaluru 560 025 Bengaluru PAN NO : BBNPS5550A APPELLANT RESPONDENT Appellant by : Shri Narendra Sharma, A.R. Respondent by : Shri Veera Raghavan, D.R. Date of Hearing : 27.07.2023 Date of…

Smt. Reddy Sangeetha, Bengaluru vs. Deputy Commissioner of Income-Tax, Central Circle-1(3), Bengaluru

In the result, the assessee’s appeal in ITA

ITA 1109/BANG/2022[2010-11]Status: DisposedITAT Bangalore29 Sept 2023AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Narendra Sharma, A.RFor Respondent: Shri Veera Raghavan, D.R
Section 132Section 132(1)Section 143(2)Section 143(3)Section 153ASection 68

…ITA Nos.1108 to 1110/Bang/2022 Smt. Reddy Sangeetha, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1108 to 1110/Bang/2022 Assessment Years: 2009-10, 2010-11 & 2013-14 respectively Smt. Reddy Sangeetha #9/1, 2nd Floor, Classic Court Deputy Commissioner of Income-tax Richmond Road Central Circle-1(3) Vs. Bengaluru 560 025 Bengaluru PAN NO : BBNPS5550A APPELLANT RESPONDENT Appellant by : Shri Narendra Sharma, A.R. Respondent by : Shri Veera Raghavan, D.R. Date of Hearing : 27.07.2023 Date of…