Pratap Singh v. State of Jharkhand

6 SCC 528Reported decision2007#755 most cited

136

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Also referred to as

Pratap Singh v. State of Jharkhand · levy of penalty · Income Tax Act section 271(1) · furnishing inaccurate particulars · concealment of income · reassessment proceedings · legal representative liability · Commissioner (Appeals) · Section 249 IT Act · Section 253 IT Act

Issues it is cited on

legal representative section 249 furnishing inaccurate particulars of income section 253 furnishing inaccurate particulars concealment of income section 24 commissioner (appeals)levy of penalty section 271(1)section 131 reassessment proceedings

Judgments citing Pratap Singh v. State of Jharkhand

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 590/KOL/2023[2013-14]Status: DisposedITAT Kolkata05 Jun 2024AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 589/KOL/2023[2011-12]Status: DisposedITAT Kolkata05 Jun 2024AY 2011-12

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 588/KOL/2023[2010-11]Status: DisposedITAT Kolkata05 Jun 2024AY 2010-11

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 587/KOL/2023[2009-10]Status: DisposedITAT Kolkata05 Jun 2024AY 2009-10

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 586/KOL/2023[2008-09]Status: DisposedITAT Kolkata05 Jun 2024AY 2008-09

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 585/KOL/2023[2007-08]Status: DisposedITAT Kolkata05 Jun 2024AY 2007-08

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 584/KOL/2023[2005-06]Status: DisposedITAT Kolkata05 Jun 2024AY 2005-06

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 583/KOL/2023[2004-05]Status: DisposedITAT Kolkata05 Jun 2024AY 2004-05

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 582/KOL/2023[2001-02]Status: DisposedITAT Kolkata05 Jun 2024AY 2001-02

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 581/KOL/2023[2000-01]Status: DisposedITAT Kolkata05 Jun 2024AY 2000-01

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT,CC-4(2), KOLKATA, KOLKATA vs. THARUR BHASKARAN, KOLKATA

In the result the appeal is partly allowed”

ITA 580/KOL/2023[1999-20]Status: DisposedITAT Kolkata05 Jun 2024AY 1999-20

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 579/KOL/2023[2013-14]Status: DisposedITAT Kolkata05 Jun 2024AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 578/KOL/2023[2013-14]Status: DisposedITAT Kolkata05 Jun 2024AY 2013-14

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 577/KOL/2023[2011-12]Status: DisposedITAT Kolkata05 Jun 2024AY 2011-12

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 576/KOL/2023[2011-12]Status: DisposedITAT Kolkata05 Jun 2024AY 2011-12

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 575/KOL/2023[2010-11]Status: DisposedITAT Kolkata05 Jun 2024AY 2010-11

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 574/KOL/2023[2010-11]Status: DisposedITAT Kolkata05 Jun 2024AY 2010-11

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 573/KOL/2023[2009-10]Status: DisposedITAT Kolkata05 Jun 2024AY 2009-10

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 572/KOL/2023[2009-10]Status: DisposedITAT Kolkata05 Jun 2024AY 2009-10

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

DCIT, CC-4(2), KOLKATA, KOLKATA vs. NALINI BHASKARAN , KOLKATA

In the result the appeal is partly allowed”

ITA 571/KOL/2023[2008-09]Status: DisposedITAT Kolkata05 Jun 2024AY 2008-09

Bench: Shri Rajpal Yadav, Vice-(Kz) & Shri Sanjay Awasthi

…ITA Nos. 556 to 579/KOL/2023 Nalini Bhaskaran & ITA Nos. 580 to 590/KOL/2023 Tharur Bhaskaran THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH, KOLKATA Before Shri Rajpal Yadav, Vice-President (KZ) & Shri Sanjay Awasthi, Accountant Member I.T.A. Nos. 556 & 557/KOL/2023) Assessment Year: 1999-2000 & I.T.A. Nos. 558 & 559/KOL/2023) Assessment Year: 2000-2001 & I.T.A. Nos. 560 & 561/KOL/2023) Assessment Year: 2001-2002 & I.T.A. Nos. 562 to 564/KOL/2023) Assessment Year: 2002-03 to 2004-05 & I.T.A. Nos. 565 & 566/KOL/2023) Assessment Year: 2004-05 to 2005-06 & I.T.A. Nos. 567/KOL/2023) Assessment Year: 2005-2006 & I…

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Pratap Singh v. State of Jharkhand (6 SCC 528) — Cited in 136 Judgments | BharatTax