Prabhudayal Amichand v. CIT

44 Taxmann 213Reported decision1989#4874 most cited
24

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Prabhudayal Amichand v. CIT

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Prabhudayal Amichand v. CIT (44 Taxmann 213) — Cited in 24 Judgments | BharatTax