Pr.CIT v. Omaxe Buildhome Pvt Ltd.

76 Taxmann.com 104High Court2016#21476 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2019.

Judgments citing Pr.CIT v. Omaxe Buildhome Pvt Ltd.

ACIT-CIRCLE-28(2), MUMBAI vs. OLIVE BUILDER, MUMBAI

In the result, the appeals of the assessee are allowed for statistical purposes and the appeal of Revenue are dismissed

ITA 2671/MUM/2018[2009-10]Status: DisposedITAT Mumbai19 Dec 2019AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am

For Appellant: Shri Devendra Jain, ARFor Respondent: Shri Sushil Kumar Poddar, DR
Section 143(3)Section 80I

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री राजेश कुमार लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM Aayakr ApIla saM./ ITA No. 2457/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 2456/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2010-11) Shr. Olive Builder The Dy. Commissioner of 103/104, JK Chambers, Income Tax, Central Circle Vs. Sector 17, Vashi 28(2), Navi Mumbai Pincode-400 703 (ApIlaaqaI- / Appellant) .. (p`%yaqaaI- / Respondent) स्थायी लेखा िं./PA…

OLIVE BUILDERS,MUMBAI vs. DCIT 28(2), VASHI

In the result, the appeals of the assessee are allowed for statistical purposes and the appeal of Revenue are dismissed

ITA 2457/MUM/2018[2009-10]Status: DisposedITAT Mumbai19 Dec 2019AY 2009-10

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am

For Appellant: Shri Devendra Jain, ARFor Respondent: Shri Sushil Kumar Poddar, DR
Section 143(3)Section 80I

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री राजेश कुमार लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM Aayakr ApIla saM./ ITA No. 2457/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 2456/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2010-11) Shr. Olive Builder The Dy. Commissioner of 103/104, JK Chambers, Income Tax, Central Circle Vs. Sector 17, Vashi 28(2), Navi Mumbai Pincode-400 703 (ApIlaaqaI- / Appellant) .. (p`%yaqaaI- / Respondent) स्थायी लेखा िं./PA…

OLIVE BUILDERS,MUMBAI vs. DCIT 28(2), VASHI

In the result, the appeals of the assessee are allowed for statistical purposes and the appeal of Revenue are dismissed

ITA 2456/MUM/2018[2010-11]Status: DisposedITAT Mumbai19 Dec 2019AY 2010-11

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am

For Appellant: Shri Devendra Jain, ARFor Respondent: Shri Sushil Kumar Poddar, DR
Section 143(3)Section 80I

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री राजेश कुमार लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM Aayakr ApIla saM./ ITA No. 2457/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2009-10) Aayakr ApIla saM./ ITA No. 2456/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2010-11) Shr. Olive Builder The Dy. Commissioner of 103/104, JK Chambers, Income Tax, Central Circle Vs. Sector 17, Vashi 28(2), Navi Mumbai Pincode-400 703 (ApIlaaqaI- / Appellant) .. (p`%yaqaaI- / Respondent) स्थायी लेखा िं./PA…

M/S/ SINGHANIA MERLIN ESTATE,KOLKATA vs. ACIT CIRCLE 31, KOLKATA, KOLKATA

In the result, the appeal of the assessee is allowed

ITA 628/KOL/2017[2012-13]Status: DisposedITAT Kolkata30 Nov 2017AY 2012-13
For Respondent: “(i) It was observed from the Profit & Loss A/c for the year 2011-12 that the to
Section 143(3)Section 2Section 263Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH ‘B’, KOLKATA [Before Shri P.M. Jagtap, AM and Shri S.S. Viswanethra Ravi, JM] I.T.A. No. 628/Kol/2017 Assessment Year: 2012-13 M/s. Singhania Merlin Estate..............................…………………………………..Appellant Merlin Oxford, 2nd Floor, 22, Prince Anwar Shah Road, Kolkata - 700033 [PAN : ABNFS8932M] ACIT, Circle 31, Kolkata ……………………………………………….......................Respondent 10, Middleton Row, Kolkata – 700 071 Appearances by: Shri Rakesh Jain, FCA appearing on behalf of the Assessee. Md. Usman, CIT (DR) appearing on behalf of the Revenue. Date of concluding th…

Pr.CIT v. Omaxe Buildhome Pvt Ltd. (76 Taxmann.com 104) — Cited in 4 Judgments | BharatTax