PCIT v. Tata Power Solar Systems Ltd.

166 Taxmann.com 16High Court2024#22991 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 144CSection 153Section 153BSection 92CSection 92CASection 92CA(3)Section 92CA(3A)
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Judgments citing PCIT v. Tata Power Solar Systems Ltd.

Dy.Commissioner of Income Tax Circle-3(1)(2), Ahmedabad vs. M/S.Quintiles Research India Pvt.Ltd., Ahmedabad

In the result, the appeal by the assessee is partly allowed and the departmental appeal is dismissed

ITA 946/AHD/2016[2011-12]Status: DisposedITAT Bangalore10 Dec 2025AY 2011-12

Bench: Shri Prashant Maharishi & Shri Soundararajan K.Assessment Year : 2011-12

For Appellant: Shri Ketan Ved, CAFor Respondent: Shri Shashi Saklani, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 153Section 153BSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment year : 2011-12 The Deputy Commissioner Vs. IQVIA RDS (India) Private Ltd., of Income Tax, [formerly Quintiles Research (India) Circle 3(1)(2), Private Ltd.], Ahmedabad. II Floor, Etamin Block, Prestige Technology Park-II, Sarjapur- Marthahalli Outer Ring Road, Bangalore – 560 103. PAN: AAACQ 0935H APPELLANT RESPONDENT Assessment year : 2011-12 IQVIA RDS (India) Private Vs. The Deputy Commissioner Ltd., of Income Tax, [formerly Quintiles Research Circle…

Quintiles Research (India) Pvt. Ltd., Bangalore vs. The Dy.CIT, Circle-3(1)(2), Ahmedabad

ITA 1025/AHD/2016[2011-12]Status: DisposedITAT Bangalore10 Dec 2025AY 2011-12

Bench: Shri Prashant Maharishi & Shri Soundararajan K.

For Appellant: Shri Ketan Ved, CAFor Respondent: Shri Shashi Saklani, CIT(DR)(ITAT), Bengaluru
Section 143(3)Section 153Section 153BSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH : BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER ITA No.946/Ahd/2016 Assessment year : 2011-12 | The Deputy Commissioner of Income Tax, Circle 3(1)(2), Ahmedabad. APPELLANT Vs. | IQVIA RDS (India) Private Ltd., [formerly Quintiles Research (India) Private Ltd.], II Floor, Etamin Block, Prestige Technology Park-II, Sarjapur- Marthahalli Outer Ring Road, Bangalore - 560 103. PAN: AAACQ 0935H RESPONDENT ITA No.1025/Ahd/2016 Assessment year : 2011-12 | IQVIA RDS (India) Private Ltd., [formerly Quintiles Research…

The Pr. Commissioner of Income Tax vs. M/S Unisys India Pvt Ltd

The appeal is disposed off, costs

ITA/398/2023HC Karnataka16 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

Section 260

…- 1 - NC: 2025:KHC:1609-DB ITA No. 398 of 2023 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 16TH DAY OF JANUARY, 2025 PRESENT THE HON'BLE MR JUSTICE KRISHNA S DIXIT AND THE HON'BLE MR JUSTICE G BASAVARAJA INCOME TAX APPEAL NO.398 OF 2023 BETWEEN: 1. THE PR. COMMISSIONER OF INCOME TAX 5TH FLOOR, BMTC BUILDING, 80 FEET ROAD, KORAMANGALA, BENGALURU – 560 095. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -7(1)(1), 2ND FLOOR, BMTC BUILDING, 80 FEET ROAD, KORAMANGALA, BENGALURU – 560 095. …APPELLANTS (BY SRI. Y.V.RAVI RAJ AND SRI. DILIP M., ADVOCATE…