PCIT v. SVD Resins & Plastics (P) Ltd.

Rajesh Gokulchand Agrawal, Mumbai vs. Income Tax Officer, WD-41(3)(3), Mumbai

In the result, the grounds of appeal

Bench: Shri Pawan Singh & Shri Prabhash Shankar(Physical Hearing) Rajesh Gokulchand Agrawal Ito, Ward-41(3)(3), G.M. Enterprises, 24,Old Hanuman Vs Kautilyabhavan, Bandrakurla Lane, Kalbadevi Road, Complex, Bandra (East), Mumbai – 400002. Mumbai-400051. [Pan No. Aawpa9648Q] Appellant / Assessee Respondent / Revenue

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER (Physical hearing) Rajesh Gokulchand Agrawal ITO, Ward-41(3)(3), G.M. Enterprises, 24,Old Hanuman Vs KautilyaBhavan, BandraKurla Lane, Kalbadevi Road, Complex, Bandra (East), Mumbai – 400002. Mumbai-400051. [PAN No. AAWPA9648Q] Appellant / Assessee Respondent / Revenue Assessee by Shri Prakash Jhunjhunwala CA Revenue by Shri Annavaram Kosuri, Sr. DR Date of Institution 31.03.2025 Date of hearing 26.06.2025 Date of pronouncement 23.07.2025 Order under section 254(1) of Inc…

ACIT-Cir.20(1), Mumbai vs. Hitesh Joitkumar Jain, Mumbai

In the result, the appeal filed by the Revenue is dismissed and the appeal of the assessee is allowed

Bench: Shri B.R. Baskaran & Shri Raj Kumar Chauhan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent Hitesh Joitkumar Jain, ACIT, B-904, 9th Floor, Circle-20(2), Pratiksha Tower, 2017/Mum/2024 2017-18 Piramal Chambers, RS Nimkar Marg, Lalbaug, Parel, Mumbai Central-400008 Mumbai-400012 [PAN: AIFPJ1531N] Hitesh Joitkumar Jain, ACIT, B-904, 9th Floor, Circle-20(1), Pratiksha Tower, 2639/Mum/2024 2017-18 Piramal Chambers, RS Nimkar Marg, Lalbaug, Parel, Mumbai Central- Mumbai-400012 400008 [PAN: AIFPJ1531N] Assessee by : Shri Nee…

Hitesh Joitkumar Jain, Mumbai Central vs. ACIT Circle-20(2) Mumbai, Piramal Chamber

Bench: Shri B.R. Baskaran & Shri Raj Kumar Chauhan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “E” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER | ITA No. | Α.Υ. | Appellant | Respondent | |---|---|---|---| | 2017/Mum/2024 | 2017-18 | Hitesh Joitkumar Jain, B-904, 9th Floor, Pratiksha Tower, RS Nimkar Marg, Mumbai Central-400008 [PAN: AIFPJ1531N] | ACIT, Circle-20(2), Piramal Chambers, Lalbaug, Parel, Mumbai-400012 | | 2639/Mum/2024 | 2017-18 | ACIT, Circle-20(1), Piramal Chambers, Lalbaug, Parel, Mumbai-400012 | Hitesh Joitkumar Jain, B-904, 9th Floor, Pratiksha Tower, RS Nimkar Marg, Mumbai Central-400…

B Sethia & Sons Jewellers, Mumbai vs. ACIT Circle 19(1), Mumbai

In the result, the appeal filed by the assessee is allowed

Bench: Shri B.R. Baskaran & Shri Sandeep Gosain: A.Y : 2012-13 B. Sethia & Sons Jewellers Vs. Assistant Commissioner Of Jw 5050, Bharat Diamond Bourse, Income Tax, Circle 19(1), Bandra Kurla Complex, Bandra Mumbai. (Respondent) (E), Mumbai 400 051. Pan : Aacfb8959R (Appellant)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI SANDEEP GOSAIN, JUDICIAL MEMBER : A.Y : 2012-13 B. Sethia & Sons Jewellers Vs. Assistant Commissioner of JW 5050, Bharat Diamond Bourse, Income Tax, Circle 19(1), Bandra Kurla Complex, Bandra Mumbai. (Respondent) (E), Mumbai 400 051. PAN : AACFB8959R (Appellant) Appellant by : Shri Rahul Sarda Respondent by : Shri Leyaqat Ali Aafaqui, Sr. DR Date of Hearing : 04/03/2025 Date of Pronouncement : 17/03/2025 O R D E R PER B.R. BASKARAN, ACCOUNTANT MEMBER : The assessee has filed this appeal challeng…

Anil Radheshyam Chokhani, Mumbai vs. Income Tax Officers 17(1)(2), Mumbai

In the result, the appeal filed by the assessee is allowed

Bench: Shri B.R. Baskaran & Shri Anikesh Banerjeeassessment Year : 2011-12

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “A” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER Assessment Year : 2011-12 Anil Radheshyam Chokhani, Income Tax Officer-17(1)(2), 6th Floor, Akautilya Bhawan, 6W, Merchant Chamber, vs. Mumbai New Marine Lines, Mumbai PAN : AABPC9812B (Appellant) (Respondent) For Assessee : Shri Dharan Gandhi For Revenue : Shri Ram Krishn Kedia, Sr.DR Date of Hearing : 12-02-2025 Date of Pronouncement : 14-02-2025 O R D E R PER B.R. BASKARAN, A.M : The assessee has filed this appeal challenging the order dt.05-11-2024 passed…