PCIT v. Rediff.com India Ltd.

116 Taxmann.com 769Reported decision2020#22743 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 132Section 143(3)Section 153ASection 250Section 270A(1)Section 37(1)Section 139(1)

Issues it is cited on

section 270a(1)enduring benefitsearch assessmentrevenue expenditurecapital expendituresection 37(1)section 37section 139(1)assistant commissionerincriminating materialundisclosed incomesection 139

Judgments citing PCIT v. Rediff.com India Ltd.

TIN TAR RETAIL CORP ,MUMBAI vs. ASSISTANT COMM.OF INCOME TAX -CIRCLE 17(3), MUMBAI

In the result, the appeal of the assessee bearing ITA No

ITA 6487/MUM/2024[2017-18]Status: DisposedITAT Mumbai16 Feb 2026AY 2017-18

Bench: Shri Anikesh Banerjee & Shri Jagadish

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Ritesh Misra (CIT DR)
Section 139(1)Section 143(3)Section 153ASection 250Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA No.6486/Mum/2024 (Assessment year: 2018-19) Tin Tar Retail Corp vs Assistant Commissioner of Income Jayems Engg Co. Ltd., 130/132 Tax, C.C.-4(2), Mumbai- Great Western Building, S B S Room No.419, 4th floor, Kautilya Marg Fort, Mumbai-400023 Bhavan, C-41 to 43, G Block, Bandra Kurla Complex, Bandra (E), PAN:AAAFT4061C Mumbai-400051 APPELLANT RESPONDENT Assessee by : Shri Nitesh Joshi, Respondent by : Shri Ritesh Misra (CIT DR) Date of hearing : 21/01/2026 Date of pro…

TIN TAR RETAIL CORP,MUMBAI vs. ACIT, CC-4(2), MUMBAI

In the result, the appeal of the assessee bearing ITA No

ITA 6486/MUM/2024[2018-19]Status: DisposedITAT Mumbai16 Feb 2026AY 2018-19

Bench: Shri Anikesh Banerjee & Shri Jagadish

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Ritesh Misra (CIT DR)
Section 139(1)Section 143(3)Section 153ASection 250Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA No.6486/Mum/2024 (Assessment year: 2018-19) Tin Tar Retail Corp vs Assistant Commissioner of Income Jayems Engg Co. Ltd., 130/132 Tax, C.C.-4(2), Mumbai- Great Western Building, S B S Room No.419, 4th floor, Kautilya Marg Fort, Mumbai-400023 Bhavan, C-41 to 43, G Block, Bandra Kurla Complex, Bandra (E), PAN:AAAFT4061C Mumbai-400051 APPELLANT RESPONDENT Assessee by : Shri Nitesh Joshi, Respondent by : Shri Ritesh Misra (CIT DR) Date of hearing : 21/01/2026 Date of pro…

TIN TAR RETAIL CORP ,MUMBAI vs. ACIT CENTRAL CIRCLE -4(2), MUMBAI

In the result, the appeal of the assessee bearing ITA No

ITA 6485/MUM/2024[2017-18]Status: DisposedITAT Mumbai16 Feb 2026AY 2017-18

Bench: Shri Anikesh Banerjee & Shri Jagadish

For Appellant: Shri Nitesh JoshiFor Respondent: Shri Ritesh Misra (CIT DR)
Section 139(1)Section 143(3)Section 153ASection 250Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER ITA No.6486/Mum/2024 (Assessment year: 2018-19) Tin Tar Retail Corp vs Assistant Commissioner of Income Jayems Engg Co. Ltd., 130/132 Tax, C.C.-4(2), Mumbai- Great Western Building, S B S Room No.419, 4th floor, Kautilya Marg Fort, Mumbai-400023 Bhavan, C-41 to 43, G Block, Bandra Kurla Complex, Bandra (E), PAN:AAAFT4061C Mumbai-400051 APPELLANT RESPONDENT Assessee by : Shri Nitesh Joshi, Respondent by : Shri Ritesh Misra (CIT DR) Date of hearing : 21/01/2026 Date of pro…