PCIT v. Mohan Bhagwatprasad Agrawal

115 Taxmann.com 69High Court2020#14768 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2022.

Judgments citing PCIT v. Mohan Bhagwatprasad Agrawal

JAYSON INDUSTRIES,DELHI vs. ACIT, CIRCLE-63(1), NEW DELHI

In the result, Ground No.2 of the appeal of the assessee is allowed

ITA 9595/DEL/2019[2014-15]Status: DisposedITAT Delhi29 Jul 2022AY 2014-15

Bench: Shri Kul Bharat & Shri Pradip Kumar Kedia

For Appellant: Shri A.K. Srivastava, CAFor Respondent: Shri Gurpreet Shah Singh, Sr.DR
Section 2(22)(e)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C” DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER I.T.A. No.4446/DEL/2016 Assessment Year 2012-13 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(3), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.2406/DEL/2018 Assessment Year 2014-15 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(4), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.6440/DEL/2019 Assessment Yea…

JAYSON INDUSTRIES,NEW DELHI vs. ITO, WARD- 63(3), NEW DELHI

In the result, Ground No.2 of the appeal of the assessee is allowed

ITA 6440/DEL/2019[2012-13]Status: DisposedITAT Delhi29 Jul 2022AY 2012-13

Bench: Shri Kul Bharat & Shri Pradip Kumar Kedia

For Appellant: Shri A.K. Srivastava, CAFor Respondent: Shri Gurpreet Shah Singh, Sr.DR
Section 2(22)(e)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C” DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER I.T.A. No.4446/DEL/2016 Assessment Year 2012-13 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(3), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.2406/DEL/2018 Assessment Year 2014-15 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(4), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.6440/DEL/2019 Assessment Yea…

JAYSON INDUSTRIES,NEW DELHI vs. ITO, WARD- 63(4), NEW DELHI

In the result, Ground No.2 of the appeal of the assessee is allowed

ITA 2406/DEL/2018[2014-15]Status: DisposedITAT Delhi29 Jul 2022AY 2014-15

Bench: Shri Kul Bharat & Shri Pradip Kumar Kedia

For Appellant: Shri A.K. Srivastava, CAFor Respondent: Shri Gurpreet Shah Singh, Sr.DR
Section 2(22)(e)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C” DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER I.T.A. No.4446/DEL/2016 Assessment Year 2012-13 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(3), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.2406/DEL/2018 Assessment Year 2014-15 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(4), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.6440/DEL/2019 Assessment Yea…

M/S. JAYSON INDUSTRIES,DELHI vs. ITO, NEW DELHI

In the result, Ground No.2 of the appeal of the assessee is allowed

ITA 4446/DEL/2016[2012-13]Status: DisposedITAT Delhi29 Jul 2022AY 2012-13

Bench: Shri Kul Bharat & Shri Pradip Kumar Kedia

For Appellant: Shri A.K. Srivastava, CAFor Respondent: Shri Gurpreet Shah Singh, Sr.DR
Section 2(22)(e)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C” DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER & SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER I.T.A. No.4446/DEL/2016 Assessment Year 2012-13 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(3), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.2406/DEL/2018 Assessment Year 2014-15 M/s. Jayson Industries, vs. Income Tax Officer, 389, Old Post Office Street, Ward-63(4), Sadar Bazar, New Delhi. New Delhi. TAN/PAN: AAAFJ2205N (Appellant) (Respondent) I.T.A. No.6440/DEL/2019 Assessment Yea…

WEP PERIPHERALS LTD,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 1905/BANG/2017[2012-13]Status: DisposedITAT Bangalore14 Jul 2022AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2012 – 13

For Appellant: Shri K.R. Pradeep, A.R. &For Respondent: Shri Srinivas Rao Bandaru, D.R
Section 143(3)Section 2(22)(e)

…ITA No.1905/Bang/2017 Wep Peripherals Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2012 – 13 WeP Peripherals Ltd. II Floor Basappa Complex Deputy Commissioner of 40/1A, Lavelle Road Income-tax Vs. Bangalore 560 001 Circle 7(1)(2) Bangalore PAN NO : AAACW3103F APPELLANT RESPONDENT Appellant by : Shri K.R. Pradeep, A.R. & Shri B.K. Manjunath, A.R. Respondent by : Shri Srinivas Rao Bandaru, D.R. Date of Hearing : 13.07.2022 Date of Pronouncement : 14.07.2022 O R D E R PER CHAN…

WORLD INSTITUTION DEVELOPMENT PROGRAMME,NEW DELHI vs. ITO(EXE3MPTION), WARD-2(3), NEW DELHI

In the result appeal of the assessee is allowed

ITA 8/DEL/2019[2014-15]Status: DisposedITAT Delhi17 Sept 2019AY 2014-15

Bench: Shri Amit Shukla & Shri Prashant Maharishiworld Institution Development Vs. Ito(Exemption), Programme, Ward-2(3), C/O. Kapil Goel, Advocate, F- New Delhi 26/124, Sector-7, Rohini, New Delhi Pan: Aaatw2229B (Appellant) (Respondent)

For Appellant: Shri Kapil Goel, AdvFor Respondent: Shri Surender Pal, Sr. DR
Section 12Section 12ASection 143(3)Section 2(15)Section 80G

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER World Institution Development Vs. ITO(Exemption), Programme, Ward-2(3), C/o. Kapil Goel, Advocate, F- New Delhi 26/124, Sector-7, Rohini, New Delhi PAN: AAATW2229B (Appellant) (Respondent) Assessee by : Shri Kapil Goel, Adv Revenue by: Shri Surender Pal, Sr. DR Date of Hearing 15/07/2019 Date of pronouncement 17/09/2019 O R D E R PER PRASHANT MAHARISHI, A. M. 1. This appeal is filed by the assessee against the order of the ld CIT (A)-40, Delhi dated 26.11.2018 for the…

PCIT v. Mohan Bhagwatprasad Agrawal (115 Taxmann.com 69) — Cited in 6 Judgments | BharatTax