PCIT v. Himachal Fibers Ltd.

259 Taxmann 3Supreme Court of India2018#20265 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2025.

Judgments citing PCIT v. Himachal Fibers Ltd.

DCIT- 27(2), MUMBAI, VASHI, NAVI MUMBAI vs. NAYAN BUILDERS, GHATKOPAR EAST, MUMBAI

In the result, the appeal filed by the revenue is dismissed in above\nterms

ITA 4039/MUM/2023[201819]Status: DisposedITAT Mumbai14 Oct 2025
Section 250Section 68

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “B”, MUMBAI\nBEFORE MS. PADMAVATHY S, ACCOUNTANT MEMBER\nAND\nSHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER\nITA NO. 4039/MUM/2023 (AY:2018-19)\nDCIT-27(2),\nNayan Builders\nRoom No. 419, 4th floor, Tower No.\nMeghdoot,\nVallabh\nLane,\n6, Vashi Railway Station Complex, Vs. Ghatkopar East,\nVashi, Maharashtra-400 703\nMumbai-400 077\nPAN: AAPCM1543G\n(Appellant)\n(Respondent)\nDepartment Represented by\n: Shri Leyaqat Ali Aafaqui,\nLd. DR\nAssessee Represented by\n: Shri Paras Savla, Ld. AR\nDate of conclusion of Hearing\n: 15.07.2025\nDate of Pronou…

ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1), RAIPUR vs. M/S R.R. INDUSTRIAL CORPORATION (INDIA) PRIVATE LIMITED, RAIPUR

ITA 144/RPR/2018[2013-14]Status: DisposedITAT Raipur11 Jul 2023AY 2013-14

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita No. 144/Rpr/2018 "नधा"रण वष" / Assessment Year : 2013-14 The Assistant Commissioner Of Income Tax-1(1), Raipur (C.G.) .......अपीलाथ" / Appellant बनाम / V/S. M/S. R.R. Industrial Corporation (India) Pvt. Ltd., Station Road, Telghani Naka, Raipur (C.G.) Pan : Aaecr4291B ……""यथ" / Respondent

For Appellant: Shri Amit M. Jain, AdvocateFor Respondent: Smt. Ila M. Parmar, CIT-DR
Section 143(2)Section 143(3)Section 250(4)Section 68

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No. 144/RPR/2018 "नधा"रण वष" / Assessment Year : 2013-14 The Assistant Commissioner of Income Tax-1(1), Raipur (C.G.) .......अपीलाथ" / Appellant बनाम / V/s. M/s. R.R. Industrial Corporation (India) Pvt. Ltd., Station Road, Telghani Naka, Raipur (C.G.) PAN : AAECR4291B ……""यथ" / Respondent Assessee by :Shri Amit M. Jain, Advocate, Revenue by :Smt. Ila M. Parmar, CIT-DR सुनवाई क" तार"ख / Date of Hearing :12.04.2023 घो…

M/S MODERN MALLEABLES LIMITED,KOLKATA vs. D.C.I.T CIR - 8(1), KOLKATA

In the result, the appeal of the assessee is allowed

ITA 2548/KOL/2019[2013-14]Status: DisposedITAT Kolkata20 Mar 2020AY 2013-14

Bench: Shri P.M. Jagtap(Kz) &Shri A. T. Varkey, Jm] Assessment Year: 2013-14

Section 131Section 132

…1 M/s. Modern Malleables Limited, AY: 2013-14 आयकर अपील"य अधीकरण, "यायपीठ –“B” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA (सम")"ी पी. एम.जगताप,उपा"य" एवं "ी ए.ट". वक","या"यक सद"य) [Before Shri P.M. Jagtap, Vice President (KZ) &Shri A. T. Varkey, JM] Assessment Year: 2013-14 M/s. Modern Malleables Limited Vs. Deputy Commissioner of Income- (PAN: AABCM5669D) tax,Circle-8(1), Kolkata Appellant Respondent Date of Hearing 23.01.2020 Date of Pronouncement 20.03.2020 For the Appellant Shri A. K. Gupta, FCA For the Respondent Shri Imokaba Jamir, CIT, DR ORDER Per A. T. Varkey, JM: This is an app…

ITO, NEW DELHI vs. M/S COMMITMENT FINANCIAL SERVICES PVT. LTD.,, NEW DELHI

ITA 107/DEL/2017[2012-13]Status: DisposedITAT Delhi23 Jan 2020AY 2012-13

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishiasstt. Year: 2012-13 Ito Vs. M/S. Commitment Financial Ward-6(2) Services Pvt. Ltd. C.R. Bldg. 4346/4C, Ansari Road, New Delhi – 110 001. Daryaganj, New Delhi – 110 002 Pan Aaacc3919K (Appellant) (Respondent)

For Appellant: Shri I.P.Bansal, AdvocateFor Respondent: Ms. Ashima Neb , Sr. DR
Section 143(3)Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Asstt. Year: 2012-13 ITO Vs. M/s. Commitment Financial Ward-6(2) Services Pvt. Ltd. C.R. Bldg. 4346/4C, Ansari Road, New Delhi – 110 001. Daryaganj, New Delhi – 110 002 PAN AAACC3919K (Appellant) (Respondent) Department by: Ms. Ashima Neb , Sr. DR Assessee by : Shri I.P.Bansal, Advocate Date of Hearing 31/10/2019 Date of 23/01/2020 pronouncement O R D E R PER SUDHANSHU SRIVASTAVA, JM: This appeal is preferred by the department against order dated 20-09-2016…

PCIT v. Himachal Fibers Ltd. (259 Taxmann 3) — Cited in 4 Judgments | BharatTax