Pace Developers & Promoters (P) Ltd. v. Government of NCT

33 Taxmann.com 99High Court2013#25259 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing Pace Developers & Promoters (P) Ltd. v. Government of NCT

SUBRATA DAS,KOLKATA vs. ACIT, CIRCLE - 37, KOLKATA, KOLKATA

ITA 1451/KOL/2017[2012-13]Status: DisposedITAT Kolkata12 Feb 2019AY 2012-13

Bench: "ी जे. सुधाकर रे"डी, लेखा सद"य एवं/And "ी ऐ. ट". वक", "यायीक सद"य) [Before Shri J. Sudhakar Reddy, Am & Shri A. T. Varkey, Jm]

Section 2(47)Section 54Section 54ESection 54F

…1 Subrata Das, AY 2012-13 आयकर अपील"य अधीकरण, "यायपीठ – “B” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA (सम")Before "ी जे. सुधाकर रे"डी, लेखा सद"य एवं/and "ी ऐ. ट". वक", "यायीक सद"य) [Before Shri J. Sudhakar Reddy, AM & Shri A. T. Varkey, JM] I.T.A. No. 1451/Kol/2017 Assessment Year: 2012-13 Subrata Das Vs. Assistant Commissioner of Income-tax (PAN: ADLPD9738Q) Circle-37, Kolkata. Appellant Respondent For the Appellant S/Shri Soumitra Choudhury & Joydeep Chakraborty, Advocates For the Respondent Shri Robin Choudhury, Addl. CIT, Sr. DR Date of Hearing 14.11.2018 Date of Pronouncement 12…

SH. SURINDER SINGH,NEW DELHI vs. ITO, NEW DELHI

ITA 3450/DEL/2017[2009-10]Status: DisposedITAT Delhi11 Oct 2018AY 2009-10

Bench: Shri G.D. Agrawal, Hon’Ble & Shri Sudhanshu Srivastavaay: 2009-10 Shri Surinder Singh, Vs Income Tax Officer, C/O M/S Manoj Kumar Mittal & Co., Ward-48(4), Cas, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 Ay: 2009-10 Shri Suridner Singh, Vs Pr. Cit, C/O M/S Manoj Kumar Mittal & Co., Delhi-Xvi, Cas, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 (Pan: Apxps4486C) (Appellant) (Respondent) Assessee By: Shri Manoj Kumar, Ca Department By : Shri S.S. Rana, Cit Dr

For Appellant: Shri Manoj Kumar, CAFor Respondent: Shri S.S. Rana, CIT DR
Section 143(3)Section 263Section 54Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, HON’BLE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 2009-10 Shri Surinder Singh, vs Income Tax Officer, C/o M/s Manoj Kumar Mittal & Co., Ward-48(4), CAs, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 AY: 2009-10 Shri Suridner Singh, vs Pr. CIT, C/o M/s Manoj Kumar Mittal & Co., Delhi-XVI, CAs, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 (PAN: APXPS4486C) (Appellant) (Respondent) Assessee by: Shri Manoj Kumar, CA Department by : S…

SH. SURINDER SINGH,NEW DELHI vs. PR. CIT, NEW DELHI

ITA 4796/DEL/2015[2009-10]Status: DisposedITAT Delhi11 Oct 2018AY 2009-10

Bench: Shri G.D. Agrawal, Hon’Ble & Shri Sudhanshu Srivastavaay: 2009-10 Shri Surinder Singh, Vs Income Tax Officer, C/O M/S Manoj Kumar Mittal & Co., Ward-48(4), Cas, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 Ay: 2009-10 Shri Suridner Singh, Vs Pr. Cit, C/O M/S Manoj Kumar Mittal & Co., Delhi-Xvi, Cas, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 (Pan: Apxps4486C) (Appellant) (Respondent) Assessee By: Shri Manoj Kumar, Ca Department By : Shri S.S. Rana, Cit Dr

For Appellant: Shri Manoj Kumar, CAFor Respondent: Shri S.S. Rana, CIT DR
Section 143(3)Section 263Section 54Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, HON’BLE PRESIDENT AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AY: 2009-10 Shri Surinder Singh, vs Income Tax Officer, C/o M/s Manoj Kumar Mittal & Co., Ward-48(4), CAs, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 AY: 2009-10 Shri Suridner Singh, vs Pr. CIT, C/o M/s Manoj Kumar Mittal & Co., Delhi-XVI, CAs, 305, Dakha Chamber, New Delhi. 2068/38, Nai Wala, Karol Bagh, New Delhi-110005 (PAN: APXPS4486C) (Appellant) (Respondent) Assessee by: Shri Manoj Kumar, CA Department by : S…

Pace Developers & Promoters (P) Ltd. v. Government of NCT (33 Taxmann.com 99) — Cited in 3 Judgments | BharatTax