New Silk Route Advisors Pvt. Ltd. v. DCIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing New Silk Route Advisors Pvt. Ltd. v. DCIT

ALTICO CAPITAL INDIA P.LTD,MUMBAI vs. ADDL CIT RG 3(1), MUMBAI

In the result, appeal is partly allowed as indicated above

ITA 4851/MUM/2015[2009-10]Status: DisposedITAT Mumbai13 Mar 2020AY 2009-10

Bench: Shri Saktijit Dey & Shri G. Manjunatha

For Appellant: Shri Farookh V. IraniFor Respondent: Shri Akhtar Hussain Ansari

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA no.4851/Mum./2015 (Assessment Year : 2009–10) Clearwater Capital Partners India Pvt. Ltd. (Earlier known as Altico Capital India Pvt. Ltd.) 7th Floor ……………. Appellant Mudra House, Opp. Grand Hyatt Santacruz (E) Mumbai 400 055 PAN – AACCC3064F v/s Asstt. Commissioner of Income Tax ……………. Respondent Range–3(1), Mumbai Assessee by : Shri Farookh V. Irani Revenue by : Shri Akhtar Hussain Ansari Date of Hearing – 29.01.2020 Date of Order – 13.03.2020 O R D E R PER SAKTIJ…

WARBURG PINCUS INDIA P. LTD,MUMBAI vs. ASST CIT 3(3), MUMBAI

In the result, both the appeals are partly allowed

ITA 6981/MUM/2012[2008-09]Status: DisposedITAT Mumbai13 Jan 2017AY 2008-09

Bench: Shri Rajendra & Shri Saktijit Deyआयकर अपीऱ सं. / Ita No. 6981/Mum./2012 (निर्धारण वषा / Assessment Year : 2008–09) Warburg Pincus India Pvt. Ltd. 7Th Floor, Express Towers ……………. Appellant Nariman Point, Mumbai 400 021 Pan – Aaacw5205E V/S Asstt. Commissioner Of Income Tax Circle–3(3), Aayakar Bhawan ……………. Respondent 101, M.K. Road, Mumbai 400 020

For Appellant: Shri Porus Kaka a/wFor Respondent: Shri N.K. Chand

Section 143(3)Section 144C(13)

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘के’ म ुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI श्री राजेंद्र, ऱेखा सदस्य एवुं श्री शक्तिजीि दे, न्याययक सदस्य के समक्ष BEFORE SHRI RAJENDRA, ACCOUNTANT MEMBER AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER आयकर अपीऱ सं. / ITA no. 6981/Mum./2012 (निर्धारण वषा / Assessment Year : 2008–09) Warburg Pincus India Pvt. Ltd. 7th Floor, Express Towers ……………. Appellant Nariman Point, Mumbai 400 021 PAN – AAACW5205E v/s Asstt. Commissioner of Income Tax Circle–3(3), Aayakar Bhawan ……………. Respondent 101, M.K. Road, Mumbai 400 020 आयकर अपीऱ सं. / ITA no. 1717/Mum./2014 (निर्धार…

PRABHUDAS LILLADHER P. LTD.,MUMBAI vs. A.C.I.T.CIR.4(2), MUMBAI

In the result, appeal filed by assessee is partly allowed and the appeal of the Revenue is dismissed as not maintainable by virtue Circular no

ITA 6309/MUM/2012[2007-08]Status: DisposedITAT Mumbai21 Sept 2016AY 2007-08

Bench: Shri R. C. Sharma & Shri Pawan Singh

For Appellant: Shri Vipul Joshi (AR)For Respondent: Shri R.A. Dhyani (DR)

Section 36Section 36(1)(ii)Section 37(1)Section 68Section 88E

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “C”, MUMBAI BEFORE SHRI R. C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA No. 6309/Mum/2012 for AY - 2007-08 Prabhudas Lilladher Pvt. Ltd., Asst. CIT Circle- 4(2), 3rd Floor, Sadhana House, 570, Aayakar Bhavan, M. K. Road, P. B. Marg, Behind Mahindra Mumbai-400020. Vs. Tower, Worli, Mumbai-400018 PAN: AAACP2733Q (Appellant) (Respondent) ITA No. 6653/Mum/2012 for AY - 2007-08 Asst. CIT Circle- 4(2), M/s Prabhudas Lilladher Pvt. Ltd., Room No. 642, 6th Floor, 3rd Floor, Sadhana House, 570, Aayakar Bhavan, M. K. Road, P. B. Marg, Behind Mahindra…