Mysore Minerals Ltd. v. CIT (1199)

101 Taxmann 166Supreme Court of India#21943 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(1)Section 254(2)Section 32

Issues it is cited on

section 254(2)mistake apparent on recordmiscellaneous applicationsection 32regular assessmentsection 254section 143(1)section 25transfercompanyindiabusiness

Judgments citing Mysore Minerals Ltd. v. CIT (1199)

JT. CIT (OSD)-3(3)(1), MUMBAI vs. M/S SANJANA CRYOGENICS STORAGE LTD., MUMBAI

In the result, appeals of the revenue are allowed

ITA 4769/MUM/2019[2016-17]Status: DisposedITAT Mumbai25 Mar 2025AY 2016-17

Bench: Shri Saktijit Dey, Hon’Ble & Shri Narendra Kumar Billaiya, Hon’Ble

For Appellant: Revenue byFor Respondent: Shri Dr. Kishor Dhule, CIT D/R & Shri Bhangepatil
Section 143(1)

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, HON’BLE VICE PRESIDENT & SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER I.T.A. No. 3632 & 3633/Mum/2018 Assessment Year: 2013-14 & 2014-15 Deputy Commissioner of M/s. Sanjana Cryogenics Income-tax – 3(3)(1), Mumbai Storages Ltd. Vs. 116, Bajaj Bhavan 11th Floor, Nariman Point Mumbai - 400021 [PAN: AADCS5093D] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) I.T.A. No. 4769/Mum/2019 Assessment Year: 2016-17 Jt. CIT (OSD)-3(3)(1), Mumbai M/s. Sanjana Cryogenics Storages Ltd. Vs. 116, Bajaj Bhavan…

DCIT 3(3)(1), MUMBAI vs. SANJANA CRYOGENICS STORAGE LTD., MUMBAI

In the result, appeals of the revenue are allowed

ITA 3633/MUM/2018[2014-15]Status: DisposedITAT Mumbai25 Mar 2025AY 2014-15

Bench: Shri Saktijit Dey, Hon’Ble & Shri Narendra Kumar Billaiya, Hon’Ble

For Appellant: Revenue byFor Respondent: Shri Dr. Kishor Dhule, CIT D/R & Shri Bhangepatil
Section 143(1)

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, HON’BLE VICE PRESIDENT & SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER I.T.A. No. 3632 & 3633/Mum/2018 Assessment Year: 2013-14 & 2014-15 Deputy Commissioner of M/s. Sanjana Cryogenics Income-tax – 3(3)(1), Mumbai Storages Ltd. Vs. 116, Bajaj Bhavan 11th Floor, Nariman Point Mumbai - 400021 [PAN: AADCS5093D] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) I.T.A. No. 4769/Mum/2019 Assessment Year: 2016-17 Jt. CIT (OSD)-3(3)(1), Mumbai M/s. Sanjana Cryogenics Storages Ltd. Vs. 116, Bajaj Bhavan…

DCIT - 3(3)(1), MUMBAI vs. SANJANA CRYOGENICS STORAGES LTD., MUMBAI

In the result, appeals of the revenue are allowed

ITA 3632/MUM/2018[2013-14]Status: DisposedITAT Mumbai25 Mar 2025AY 2013-14

Bench: Shri Saktijit Dey, Hon’Ble & Shri Narendra Kumar Billaiya, Hon’Ble

For Appellant: Revenue byFor Respondent: Shri Dr. Kishor Dhule, CIT D/R & Shri Bhangepatil
Section 143(1)

…| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई | IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, HON’BLE VICE PRESIDENT & SHRI NARENDRA KUMAR BILLAIYA, HON’BLE ACCOUNTANT MEMBER I.T.A. No. 3632 & 3633/Mum/2018 Assessment Year: 2013-14 & 2014-15 Deputy Commissioner of M/s. Sanjana Cryogenics Income-tax – 3(3)(1), Mumbai Storages Ltd. Vs. 116, Bajaj Bhavan 11th Floor, Nariman Point Mumbai - 400021 [PAN: AADCS5093D] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) I.T.A. No. 4769/Mum/2019 Assessment Year: 2016-17 Jt. CIT (OSD)-3(3)(1), Mumbai M/s. Sanjana Cryogenics Storages Ltd. Vs. 116, Bajaj Bhavan…