Mumbai in Sandoz (P) Ltd. v. DCIT

34 Taxmann.com 28Reported decision2013#15662 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing Mumbai in Sandoz (P) Ltd. v. DCIT

Boehringer Ingelheim India P.Ltd, Mumbai vs. ITO RG 14(1)(2), Mumbai

In the result, the appeal of the assesse is partly allowed

ITA 6681/MUM/2017[2013-14]Status: DisposedITAT Mumbai10 Feb 2023AY 2013-14

Bench: Shri Amarjit Singh & Shri Rahul Chaudharyboehringer Ingelheim Vs. Income Tax Officer, India Private Limited Range 14(1)(2) 1102, 11Th Floor, Hall Room No. 431, Aaykar Mark Business Plaza, Bhavan, M.K. Road, Gurunanak Hospital, Mumbai – 400 020 Bandra (East), Mumbai- 400 051 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaccb2979C Appellant .. Respondent Appellant By : M.P. Lohia & Hemen Chandariya Respondent By : Tejinder Pal Singh Anand

For Appellant: M.P. Lohia &For Respondent: Tejinder Pal Singh Anand
Section 92C

…P a g e | 1 Boehringer Ingelheim India Pvt. Ltd. Vs.ITO, Range-14(1)(2) IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Boehringer Ingelheim Vs. Income Tax Officer, India Private Limited Range 14(1)(2) 1102, 11th Floor, Hall Room No. 431, Aaykar Mark Business Plaza, Bhavan, M.K. Road, Gurunanak Hospital, Mumbai – 400 020 Bandra (East), Mumbai- 400 051 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AACCB2979C Appellant .. Respondent Appellant by : M.P. Lohia & Hemen Chandariya Respondent by : Tejinder Pal Singh Anand Date of H…

Asst CIT 15(2)(1), Mumbai vs. Iot Design & Engineering Ltd, Mumbai

ITA 63/MUM/2016[2011-12]Status: DisposedITAT Mumbai17 Jun 2020AY 2011-12

Bench: Shri Saktijit Dey & Shri G. Manjunathaiot Design & Engineering Vs. Dcit-10(3) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078

Section 143(3)Section 144C(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K”, BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER & SHRI G. MANJUNATHA, ACCOUNTANT MEMBER IOT Design & Engineering Vs. DCIT-10(3) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078 PAN/GIR No.AABCI7624L (Appellant) .. Respondent) & IOT Design & Engineering Vs. DCIT-15(2)(1) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078 PAN/GIR No.AABCI7624L (Appellant) .. Respondent) & ITA.No.63/Mum/2016 (Assessment Year…

Iot Design & Engineering Ltd, Mumbai vs. DCIT 10(3), Mumbai

ITA 4722/MUM/2016[2010-11]Status: DisposedITAT Mumbai17 Jun 2020AY 2010-11

Bench: Shri Saktijit Dey & Shri G. Manjunathaiot Design & Engineering Vs. Dcit-10(3) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078

Section 143(3)Section 144C(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K”, BENCH MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER & SHRI G. MANJUNATHA, ACCOUNTANT MEMBER IOT Design & Engineering Vs. DCIT-10(3) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078 PAN/GIR No.AABCI7624L (Appellant) .. Respondent) & IOT Design & Engineering Vs. DCIT-15(2)(1) Limited Aaykar Bhawan, M.K.Road Plot No.Y2, Ceat Tyre Road, Mumbai-400 020 Near Nahur Railway Station, Bhandup(W) Mumbai-400 078 PAN/GIR No.AABCI7624L (Appellant) .. Respondent) & ITA.No.63/Mum/2016 (Assessment Year…

DCIT, New Delhi vs. M/S. Oriental Bank of Commerce, Gurgaon

In the result, the appeal of the assessee is dismissed and that of the Revenue is partly allowed for statistical purposes, as indicated above

ITA 5200/DEL/2014[2010-11]Status: DisposedITAT Delhi11 Sept 2017AY 2010-11

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

Section 14ASection 2

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘E’, New Delhi Before : Shri I.C. Sudhir, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 4566/Del./2014 Assessment Year: 2010-11 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon (PAN: AAACO0191M). (Appellant) (Respondent) ITA No. 5200/Del./2014 Assessment Year: 2010-11 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by Sh. KVSR Krishna…

Oriental Bank of Commerce, Gurgaon vs. Addl. CIT, New Delhi

In the result, the appeal of the assessee is dismissed and that of the Revenue is partly allowed for statistical purposes, as indicated above

ITA 4566/DEL/2014[2010-11]Status: DisposedITAT Delhi11 Sept 2017AY 2010-11

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

Section 14ASection 2

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘E’, New Delhi Before : Shri I.C. Sudhir, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 4566/Del./2014 Assessment Year: 2010-11 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon (PAN: AAACO0191M). (Appellant) (Respondent) ITA No. 5200/Del./2014 Assessment Year: 2010-11 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by Sh. KVSR Krishna…

M/S. Oriental Bank of Commerce, Gurgaon vs. Addl.CIT, New Delhi

In the result, both the appeals of the assessee and both the appeals of

ITA 6795/DEL/2013[2008-09]Status: DisposedITAT Delhi27 Dec 2016AY 2008-09

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

For Appellant: Sh. KVSR Krishna, CAFor Respondent: Smt. Anupama Anand, CIT/DR
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘E.’ NEW DELHI BEFORE : SHRI I.C. SUDHIR, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 6795 & 6796/Del./2013 Asstt. Year : 2008-09 & 2009-10 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon. (PAN: AAACO 0191M). ITA No. 242 & 243/Del./2014 Asstt. Year : 2008-09 & 2009-10 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by : Sh. KVS…

Mumbai in Sandoz (P) Ltd. v. DCIT (34 Taxmann.com 28) — Cited in 6 Judgments | BharatTax