Mrs. Jai Rajkumar v. Stanbic Bank Ghana Ltd.

101 Taxmann.com 329High Court2019#6024 most cited
19

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Sections most often in play

Section 139(1)Section 14Section 234ASection 234BSection 234CSection 238Section 270ASection 271AA

Issues it is cited on

section 178(6)section 33(5)section 178section 14(1)(a)section 238section 14(1)section 31section 52section 17section 33section 23income-tax officer

Judgments citing Mrs. Jai Rajkumar v. Stanbic Bank Ghana Ltd.

SUPERMAX PERSONAL CARE P. LTD.,THANE vs. DY CIT -3(4), MUMBAI

In the result, all the three appeals filed by the assessee are dismissed in above terms

ITA 687/MUM/2021[2016-17]Status: DisposedITAT Mumbai26 Feb 2024AY 2016-17

Bench: Ms. Kavitha Rajagopal & Shri Gagan Goyal

For Appellant: Shri Subhash Gupta & Shri AjinkyaFor Respondent: Shri Rajesh Kumar Yadav, Ld. DR
Section 250Section 32(1)Section 32(1)(iia)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER 1. ITA No. 687/Mum/2021 (A.Y. 2016-17) 2. ITA No. 544/Mum/2022 (A.Y. 2017-18) & 3. ITA No. 2331/Mum/2022 (A.Y. 2018-19) Supermax Personal Care Pvt. Ltd., Wagle Estate, PO-LBS Marg, Thane (West), Maharashtra-400 604 PAN – AAOCS7144Q ...... Appellant Vs. DCIT – 3 (4), World Trade Centre, 29th Floor, Cuffe Parade, Mumbai-400 005 ..... Respondent Appellant by : Shri Subhash Gupta & Shri Ajinkya Kurdukar, Ld. ARs Respondent by : Shri Rajesh Kumar Yadav, Ld. DR Date o…

D.C.I.T.,CIRCLE-11(1), KOLKATA vs. KILBURN CHEMICALS LIMITED , KOLKATA

In the result, appeal filed by the Revenue is dismissed

ITA 230/KOL/2020[2006-07]Status: DisposedITAT Kolkata28 Feb 2023AY 2006-07

Bench: Shri Rajpal Yadav & Shri Girish Agrawalassessment Year: 2006-07

For Appellant: Shri Vijay Kumar, Addl. CITFor Respondent: N o n e
Section 14Section 143(3)Section 16Section 178(6)Section 238Section 31Section 7

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER Assessment Year: 2006-07 Deputy Commissioner of Kilburn Chemicals Limited Income Tax, Circle-11(1), 16th Floor, Shantiniketan, 8, Kolkata. Vs Camac Street, Kolkata- 700017. (PAN:AAACK1427A) (Appellant) (Respondent) Present for: Appellant by : Shri Vijay Kumar, Addl. CIT Respondent by : N o n e Date of Hearing : 26.12.2022 Date of Pronouncement : 28.02.2023 O R D E R PER GIRISH AGRAWAL, ACCOUNTANT MEMBER: This appeal filed by the revenue is against the order of Ld. CIT(A)-4,…

VASAN HEALTH CARE PRIVATE LIMITED,CHENNAI vs. ACIT,CC-2(1), CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 266/CHNY/2021[2016-17]Status: FixedITAT Chennai28 Nov 2022AY 2016-17

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE PRIVATE LIMITED ,CHENNAI vs. ACIT-CC 2(1), CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 265/CHNY/2021[AACCV7028E]Status: FixedITAT Chennai28 Nov 2022

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE PRIVATE LIMITED,CHENNAI vs. ACIT, CC-2(1), CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 264/CHNY/2021[2014-15]Status: FixedITAT Chennai28 Nov 2022AY 2014-15

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE P LTD,CHENNAI vs. CIT(A)-18, CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 263/CHNY/2021[2013-14]Status: FixedITAT Chennai28 Nov 2022AY 2013-14

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE P LTD,CHENNAI vs. CIT(A)-18, CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 262/CHNY/2021[2012-13]Status: DisposedITAT Chennai28 Nov 2022AY 2012-13

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE P LTD,CHENNAI vs. CIT(A)-18, CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 261/CHNY/2021[2011-12]Status: DisposedITAT Chennai28 Nov 2022AY 2011-12

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

VASAN HEALTH CARE P LTD,CHENNAI vs. CIT(A)-18, CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 260/CHNY/2021[2010-11]Status: DisposedITAT Chennai28 Nov 2022AY 2010-11

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकर अपील सं./ Ita No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ Ita No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ Ita No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ Ita No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ Ita No.264/Chny/2021 (िनधा"रण वष" / Assessment Year: 2014-15) & आयकर अपील सं./ Ita No.265/Chny/2021 (िनधा"रण वष" / Assessment Year: 2015-16) & आयकर अपील सं./ Ita No.266/Chny/2021 (िनधा"रण वष" / Assessment Year: 2016-17) Vasan Health Care Private Ltd. Acit-Cc 2(1) बनाम Flat No.5, Ff, Door No.10/12 Chennai Anu Shanthi Apartment, 4Th Cross Street / Vs. Cit Colony, Mylapore, Chennai - 600004 "थायी लेखा सं./जीआइ आर सं./Pan/Gir No. Aaccv-7028-E (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ" की ओरसे/ Appellant By : Shri Vijay J. Reddy (Ca)-Ld. Ar ""थ" की ओरसे/Respondent By : Shri R. Mohan Reddy (Cit)- Ld. Dr सुनवाई की तारीख/Date Of Hearing : 28.11.2022 घोषणा की तारीख /Date Of Pronouncement : 28.11.2022

For Appellant: Shri Vijay J. Reddy (CA)-Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)- Ld. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद" एवं माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" के सम"। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.260/Chny/2021 (िनधा"रण वष" / Assessment Year: 2010-11) & आयकर अपील सं./ ITA No.261/Chny/2021 (िनधा"रण वष" / Assessment Year: 2011-12) & आयकर अपील सं./ ITA No.262/Chny/2021 (िनधा"रण वष" / Assessment Year: 2012-13) & आयकर अपील सं./ ITA No.263/Chny/2021 (िनधा"रण वष" / Assessment Year: 2013-14) & आयकर अपील सं./ ITA No.264/Chny/20…

TRADE LINE ENTERPRISES PVT LTD,CHENNAI vs. ACIT, CORP CIR-3(1), CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 3534/CHNY/2018[2015-16]Status: DisposedITAT Chennai26 Oct 2022AY 2015-16

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ Ita No.3339/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2013-14) & आयकरअपील सं./ Ita No.3534/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2015-16) M/S. Trade Line Enterprises Pvt. Ltd. Acit बनाम/ No.8, L & M Century Plaza, Corporate Circle-3(1), Vs. Teynampet, Chennai-600 018. Chennai-600 034. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aacct-5078-Q (अपीलाथ"/Appellant) : ( !थ" / Respondent) अपीलाथ"कीओरसे/ Appellant By : Shri B.Ramakrishnan (Ca)- Ld. Ar !थ"कीओरसे/Respondent By : Shri Ar.V Sreenivasan (Addl. Cit)-Ld. Sr. Dr

For Appellant: Shri B.Ramakrishnan (CA)- Ld. ARFor Respondent: Shri AR.V Sreenivasan (Addl. CIT)-Ld. Sr. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी वी. दुगा1 राव, "ाियक सद3 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद3 के सम9। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ ITA No.3339/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2013-14) & आयकरअपील सं./ ITA No.3534/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2015-16) M/s. Trade Line Enterprises Pvt. Ltd. ACIT बनाम/ No.8, L and M Century Plaza, Corporate Circle-3(1), Vs. Teynampet, Chennai-600 018. Chennai-600 034. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AACCT-5…

TRADE LINE ENTERPRISES PVT LTD,CHENNAI vs. ACIT, CORP CIR-3(1), CHENNAI

In the result, appeals filed by the Revenue and Assessee are dismissed

ITA 3339/CHNY/2018[2013-14]Status: DisposedITAT Chennai26 Oct 2022AY 2013-14

Bench: Hon’Ble Shri V. Durga Rao & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ Ita No.3339/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2013-14) & आयकरअपील सं./ Ita No.3534/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2015-16) M/S. Trade Line Enterprises Pvt. Ltd. Acit बनाम/ No.8, L & M Century Plaza, Corporate Circle-3(1), Vs. Teynampet, Chennai-600 018. Chennai-600 034. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aacct-5078-Q (अपीलाथ"/Appellant) : ( !थ" / Respondent) अपीलाथ"कीओरसे/ Appellant By : Shri B.Ramakrishnan (Ca)- Ld. Ar !थ"कीओरसे/Respondent By : Shri Ar.V Sreenivasan (Addl. Cit)-Ld. Sr. Dr

For Appellant: Shri B.Ramakrishnan (CA)- Ld. ARFor Respondent: Shri AR.V Sreenivasan (Addl. CIT)-Ld. Sr. DR
Section 14Section 178(6)Section 238Section 31

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी वी. दुगा1 राव, "ाियक सद3 एवं माननीय +ी मनोज कुमार अ7वाल ,लेखा सद3 के सम9। BEFORE HON’BLE SHRI V. DURGA RAO, JUDICIAL MEMBER AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ ITA No.3339/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2013-14) & आयकरअपील सं./ ITA No.3534/Chny/2018 (िनधा1रण वष1 / Assessment Year: 2015-16) M/s. Trade Line Enterprises Pvt. Ltd. ACIT बनाम/ No.8, L and M Century Plaza, Corporate Circle-3(1), Vs. Teynampet, Chennai-600 018. Chennai-600 034. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AACCT-5…

VIDEOCON OIL VENTURES LTD,MUMBAI vs. INCOME TAX OFFICER RANGE 3(3)(4), MUMBAI

In the result, the appeal of the assessee is dismissed

ITA 5880/MUM/2018[2014-15]Status: DisposedITAT Mumbai02 Sept 2022AY 2014-15

Bench: Shri B. R. Baskaran, Am & Shri Aby T. Varkey, Jm आयकर अपील सं/ I.T.A. No.5880/Mum/2018 (निर्धारण वर्ा / Assessment Years: 2014-15) M/S. Videocon Oil Ventures बिधम/ Ito, Range-3(3)(4) Ltd Aayakar Bhavan, M. K. Vs. 171-C, Mittal Court, Road, Mumbai-400020. Nariman Point, Mumbai- 400021. स्थधयी लेखध सं./जीआइआर सं./Pan/Gir No. : Aadcv1810B (अपीलार्थी /Appellant) .. (प्रत्यर्थी / Respondent) Assessee By: None Revenue By: Ms. Vatsalaa Jha (Dr) सुनवाई की तारीख / Date Of Hearing: 10/08/2022 घोषणा की तारीख /Date Of Pronouncement: 02/09/2022 आदेश / O R D E R Per Aby T. Varkey, Jm: This Is An Appeal Preferred By The Assessee Company Against The Order Of The Assessing Officer (Hereinafter “Ao”) Dated 17.09.2018 Passed U/S 143(3) Read With Section 144C(13) Of The Income Tax Act, 1961 (Hereinafter “The Act”). 2. At The Outset, It Is Noted That Despite The Appeal Being Fixed Before This Tribunal For Hearing Several Times, The Assessee Is Not Represented By Their Authorized Representative Even Though Notices Has Been Sent To Them Informing About The Hearing. So We Are Inclined To Dispose Of The Appeal Filed In The Year 2018. 3. The Ld. Dr Brought To Our Notice About A Correspondence From The Assessee From Perusal Of Which It Transpires That Against The Assessee Company M/S Vovl Ltd (Formerly Known As Videocon Oil Venture Ltd) (“Corporate Debtor”) Cirp Proceedings [I.E. Corporate Insolvency Resolution Process] As Per The Insolvency & Bankruptcy

For Appellant: NoneFor Respondent: Ms. Vatsalaa Jha (DR)
Section 10Section 14Section 143(3)Section 144C(13)Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI B. R. BASKARAN, AM AND SHRI ABY T. VARKEY, JM आयकर अपील सं/ I.T.A. No.5880/Mum/2018 (निर्धारण वर्ा / Assessment Years: 2014-15) M/s. Videocon Oil Ventures बिधम/ ITO, Range-3(3)(4) Ltd Aayakar Bhavan, M. K. Vs. 171-C, Mittal Court, Road, Mumbai-400020. Nariman Point, Mumbai- 400021. स्थधयी लेखध सं./जीआइआर सं./PAN/GIR No. : AADCV1810B (अपीलार्थी /Appellant) .. (प्रत्यर्थी / Respondent) Assessee by: None Revenue by: Ms. Vatsalaa Jha (DR) सुनवाई की तारीख / Date of Hearing: 10/08/2022 घोषणा की तारीख /Date of Pronouncement: 02/09/2022 आदेश / O R D E…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3484/MUM/2016[2006-07]Status: DisposedITAT Mumbai20 Jul 2022AY 2006-07

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3483/MUM/2016[2012-13]Status: DisposedITAT Mumbai20 Jul 2022AY 2012-13

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3482/MUM/2016[2010-11]Status: DisposedITAT Mumbai20 Jul 2022AY 2010-11

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3481/MUM/2016[2011-12]Status: DisposedITAT Mumbai20 Jul 2022AY 2011-12

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3480/MUM/2016[2008-09]Status: DisposedITAT Mumbai20 Jul 2022AY 2008-09

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

UNITY INFRASPORJECTS LTD,MUMBAI vs. ASST CIT CEN CIR 8(2), MUMBAI

In the result, the appeals filed by the assessee stands dismissed

ITA 3479/MUM/2016[2009-10]Status: DisposedITAT Mumbai20 Jul 2022AY 2009-10

Bench: Shri Aby T. Varkey, Jm & Shri Amarjit Singh, Am आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अपील सं/ I.T.A. No. 3483/Mum/2016 (निर्धारण वर्ा / Assessment Year:2012-13) बिधम/ M/S. Unity Infraprojects Ltd. Acit, Central Circle-8(2) 1252,Pushpanjali (Erstwhile, Acit, Central Vs. Apartments, Old Prabhadevi Circle-45) Road, Prabhadevi, Mumbai- Aayakar Bhavan, Mumbai- 400025. 400020. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacu4560E .. (प्रत्यथी / Respondent) Assessee By: None Revenue By: Shri Prabhat Kumar Gupta (Dr) सुनवाई की तारीख / Date Of Hearing: 12/07/2022 घोषणा की तारीख /Date Of Pronouncement: 20/07/2022 आदेश / O R D E R Per Bench: These Appeals Have Been Filed By The Assessee Company Against The Order Of The Ld. Commissioner Of Income Tax (Appeals) - 48

For Appellant: NoneFor Respondent: Shri Prabhat Kumar Gupta (DR)
Section 10Section 14Section 178(6)Section 238Section 31

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI ABY T. VARKEY, JM AND SHRI AMARJIT SINGH, AM आयकर अपील सं/ I.T.A. No. 3484 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2006-07) & आयकर अपील सं/ I.T.A. No. 3478 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2007-08) & आयकर अपील सं/ I.T.A. No. 3480 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2008-09) & आयकर अपील सं/ I.T.A. No. 3479 /Mum/2016 (निर्धारण वर्ा / Assessment Year:2009-10) & आयकर अपील सं/ I.T.A. No. 3482/Mum/2016 (निर्धारण वर्ा / Assessment Year:2010-11) & आयकर अपील सं/ I.T.A. No. 3481/Mum/2016 (निर्धारण वर्ा / Assessment Year:2011-12) & आयकर अ…

DCIT CC 5(3), MUMBAI vs. GLOBAL SOFTECH LTD, MUMBAI

In the result, appeal filed by the assessee and the Revenue are dismissed

ITA 2394/MUM/2017[2012-13]Status: DisposedITAT Mumbai16 Mar 2022AY 2012-13

Bench: Shri Prashant Maharishi & Shri Sandeep Singh Karhail

For Appellant: NoneFor Respondent: Shri Shekhar L. Gajbhiye (CIT-DR)
Section 14Section 178(6)Section 238Section 250Section 31Section 7

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA No. 2394/Mum./2017 (Assessment Year : 2012–13) Dy. Commissioner of Income Tax Central Circle–5(3) ……………. Appellant Erstwhile Dy. Commissioner of Income Tax, Central Circle–36, Mumbai v/s Global Softech Ltd. Raghuvanshi Mill Compound Senapati Bapat Marg ……………. Respondent Near Mahalaxmi Station Mumbai 400 013 PAN – AABCG1089R ITA No. 2464/Mum./2017 (Assessment Year : 2012–13) Global Softech Ltd. Raghuvanshi Mill Compound Senapati Bapat Marg ……………. Appellan…