Mistry Memorial Foundat Mistry Memorial Foundation v. CIT(E)

171 Taxmann.com 726Reported decision2025#17044 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 80G Section 12AB Section 12A(1)(ac)(ii)Section 12A(1)(ac)(iii)Section 10 Section 11 Section 11AA Section 12

Issues it is cited on

section 80g(5)section 12ab section 80g section 10 section 12 section 12a section 80 section 11 previous year prescribed total income

Judgments citing Mistry Memorial Foundat Mistry Memorial Foundation v. CIT(E)

NISHRIN BOOKWALA MEMORIAL CANCER AID TRUST,MUMBAI vs. INCOME TAX OFFICER (EXEMPTION) 2(1), MUMBAI

In the result, both the appeals of the assessee

ITA 7890/MUM/2025[2026-27]Status: DisposedITAT Mumbai16 Feb 2026AY 2026-27

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

For Appellant: Mr. Nitesh JoshiFor Respondent: Mr. Amol Kirtane, CIT-DR

Section 12ASection 12A(1)(ac)Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) ITA No. 7890 & 7889/MUM/2025 Assessment Year: 2026-27 Nishrin Bookwala Memorial Income Tax Officer Cancer Aid Trust, (Exemption)-2(1), Vs. C/O Mohamedi H Fatehi Room 6th floor, Cumballa Hill, MTNL No. 1, 1st floor, Moonim House, Building, Peddar Road, Sarang Street, Mumbai-400026. Mumbai-400 003. PAN NO. AAETN 1608 F Appellant Respondent Assessee by : Mr. Nitesh Joshi Revenue by : Mr. Amol Kirtane, CIT-DR Date of Hearing : 10/02/2026 : 16/02/2026 Date of prono…

NISHRIN BOOKWALA MEMORIAL CANCER AID TRUST,MUMBAI vs. INCOME TAX OFFICER (EXEMPTION) 2(1), MUMBAI

In the result, both the appeals of the assessee

ITA 7889/MUM/2025[2026-27]Status: DisposedITAT Mumbai16 Feb 2026AY 2026-27

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

For Appellant: Mr. Nitesh JoshiFor Respondent: Mr. Amol Kirtane, CIT-DR

Section 12ASection 12A(1)(ac)Section 80G

CHANDRAKALA GMJAIN CHARITABLE TRUST,CHENNAI vs. THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI

In the result the appeal of the assessee is allowed for statistical purposes

ITA 2411/CHNY/2025[2025-26]Status: DisposedITAT Chennai20 Nov 2025AY 2025-26

Bench: Shri Manu Kumar Giri & Shri S.R.Raghunatha

For Appellant: Shri Vishva Padmanabhan, C.AFor Respondent: Shri. AR. V. Sreenivasan, C.I.T

Section 10Section 11Section 12Section 12ASection 5Section 80G

…आयकर अपील"य अ"धकरण,‘डी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी मनु कुमार "ग"र ,"या"यक सद"य एवं "ी एस .आर.रघुनाथा, लेखा सद"य के सम# BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपीलसं./ITA No.2411/CHNY/2025 ("नधा$रण वष$ / Assessment Year:2025-26) Chandrakala GMJain Charitable Trust, The CIT(Exemptions), 57 New No.26, Taylors Road, vs. Chennai. REMS Street, Kilpauk Chennai - 600 010. PAN: AABTC-2899-J (अपीलाथ&/Appellant) ('(यथ&/Respondent) अपीलाथ& क) ओर से/Appellant by : Shri Vishva Padmanabhan, C.A. '(यथ& क) ओर से/Respondent by…

JODHPUR CHARITABLE TRUST,CHENNAI vs. CIT, EXEMPTIONS,, CHENNAI

In the result the appeal of the assessee is allowed for statistical purposes

ITA 931/CHNY/2025[-]Status: DisposedITAT Chennai12 Sept 2025

Bench: Shri George George K & Shri S.R. Raghunathaआयकर अपील सं./Ita No.:931/Chny/2025 Jodhpur Charitable Trust, Cit (Exemptions), No.12/2, Valliyammal Street, Vs. Chennai. Vepery, Chennai – 600 007. [Pan:Aaetj-0517-F] (अपीलाथी/Appellant) (प्रत्यथी/Respondent) अपीलाथी की ओर से/Appellant By : Shri. K. L. Jain, C.A. प्रत्यथी की ओर से/Respondent By : Ms. E. Pavuna Sundari, C.I.T. सुनवाई की तारीख/Date Of Hearing : 17.06.2025 घोषणा की तारीख/Date Of Pronouncement 12.09.2025 : आदेश /O R D E R

For Appellant: Shri. K. L. Jain, C.AFor Respondent: Ms. E. Pavuna Sundari, C.I.T

Section 12ASection 5Section 80G

…आयकर अपीलीय अधिकरण, ‘ए’ न्यायपीठ, चेन्नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI श्री जॉजज जॉजज के, उपाध्यक्ष एवं श्री एस.आर.रघुनाथा, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.:931/Chny/2025 Jodhpur Charitable Trust, CIT (Exemptions), No.12/2, Valliyammal Street, vs. Chennai. Vepery, Chennai – 600 007. [PAN:AAETJ-0517-F] (अपीलाथी/Appellant) (प्रत्यथी/Respondent) अपीलाथी की ओर से/Appellant by : Shri. K. L. Jain, C.A. प्रत्यथी की ओर से/Respondent by : Ms. E. Pavuna Sundari, C.I.T. सुनवाई की तारीख/Date of Hearing :…

NATYAKALA PARAMPARA FOUNDATION,MUMBAI vs. THE CIT (EXEMPTION) , MUMBAI

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 6250/MUM/2024[-]Status: DisposedITAT Mumbai27 Jun 2025

Bench: Shri Vikram Singh Yadav & Ms. Kavitha Rajagopalnatyakala Parampara The Commissioner Of Income Tax Foundation, (Exemptions), B-307, Lilly Dosti Acres, Vs. Room No. 601, #Rd Floor, B-Wing 6Th Floor, Wadala, Antop Hill, Cumballa Hill, Mumbai-400037 Mtnl Te Building, Pedder Road, Pan : Aajcn0851E Cumballa Hill, Mumbai-400026 (Appellant) (Respondent) For Assessee : Shri Prashant Ghumare For Revenue : Shri Satyaprakash R.Singh, Cit-Dr Date Of Hearing : 26-06-2025 Date Of Pronouncement : 27-06-2025 O R D E R Per Vikram Singh Yadav, A.M : This Is An Appeal Filed By The Assessee Against The Order Of The Ld. Commissioner Of Income Tax (Exemptions)-Mumbai [„Ld.Cit(E)‟], Dated 17-10-2024, Wherein The Assessee‟S Application Dt. 17-05-2024, Seeking Registration U/S. 80G Of The Income Tax Act, 1961 („The Act‟) Was Rejected.

For Appellant: Shri Prashant GhumareFor Respondent: Shri Satyaprakash R.Singh, CIT-DR

Section 10Section 11Section 12Section 5Section 80GSection 80G(5)Section 80G(5)(iv)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “B” BENCH : MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER Natyakala Parampara The Commissioner of Income Tax Foundation, (Exemptions), B-307, Lilly Dosti Acres, vs. Room No. 601, #rd Floor, B-Wing 6th Floor, Wadala, Antop Hill, Cumballa Hill, Mumbai-400037 MTNL TE Building, Pedder Road, PAN : AAJCN0851E Cumballa Hill, Mumbai-400026 (Appellant) (Respondent) For Assessee : Shri Prashant Ghumare For Revenue : Shri Satyaprakash R.Singh, CIT-DR Date of Hearing : 26-06-2025 Date of Pronouncement : 27-06-2025 O R D E R PER…