SANAND SANKARDAS ,MUMBAI vs. INCOME TAX OFFICER INT. TAX WARD 4(2)(1), MUMBAI
ITA 1102/MUM/2025[2015-16]Status: DisposedITAT Mumbai27 Jun 2025AY 2015-16
Bench: Ms. Padmavathy S & Shri Raj Kumar Chauhan
Section 133(6)Section 142(1)Section 144Section 144C(1)Section 144C(2)Section 147Section 148Section 148ASection 195Section 69
…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “I”, MUMBAI BEFORE MS. PADMAVATHY S, ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA No. 1102/M/2025 Assessment Year: 2015-16 Mr. Sanand Sankardas, B-03 Om Siv Society, Datar Colony, Ashok Nagar Road, Bhandup (E), Mumbai-400042. PAN: BORPS0620C (Appellant) Vs. Income Tax Officer Int. Tax, Ward 4(2)(1), Room No. 632, Kautilya Bhavan, Mumbai-400051. (Respondent) Present for: Assessee by Revenue by Date of Hearing Date of Pronouncement : Shri Aditya Ramachandran, A.R. : Shri Krishna Kumar, D.R. : 19.06.2025 : 27.06.2025 ORDER Per : Raj Kumar Chauh…