Messrs Indira Hospital Research and Diagnostic Centre v. ACIT

208 Taxmann 12High Court2012#9746 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing Messrs Indira Hospital Research and Diagnostic Centre v. ACIT

Messrs Indira Hospital Research and Diagnostic Centre v. ACIT (208 Taxmann 12) — Cited in 11 Judgments | BharatTax