MAXOPP INVESTMENT LTD. v. COMMISSIONER OF INCOME TAX, NEW DELHI

19 Taxmann.com 154High Court2012#12366 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2020.

Judgments citing MAXOPP INVESTMENT LTD. v. COMMISSIONER OF INCOME TAX, NEW DELHI

THE COMMISSIONER OF INCOME-TAX, vs. M/S CORPORATION BANK

In the result, the third substantial question of law is also answered

ITA/427/2015HC Karnataka23 Nov 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(1)Section 14A(1)Section 194HSection 260Section 260ASection 36(1)Section 36(1)(vii)Section 40a

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23RD DAY OF NOVEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.427 OF 2015 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R.BUILDING, ATTAVARA MANGALORE - 575 001. 2. THE ASST. COMMISSIONER OF INCOME-TAX CIRCLE - 2(1), C.R.BUILDING ATTAVARA, MANGALORE - 575 001. ... APPELLANTS (BY SRI K.V. ARAVIND., ADV.,) AND: M/S. CORPORATION BANK FINANCIAL MANAGEMENT DIVISION H.O.P.B. NO.88 MANGLADEVI TEMPLE ROAD PANDESHWAR, MANGALORE PAN: AAA CC 7245E. ... RESPONDENT (BY SR…

DCIT, CENTRAL CIRLCE-2(2), HYD, HYDERABAD vs. SABBINENI SURENDRA, HYDERABAD

In the result, both the Revenue’s appeal and the assessee’s cross objections are dismissed

ITA 599/HYD/2016[2012-13]Status: DisposedITAT Hyderabad13 Mar 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmanassessment Year: 2012-13 Dy. Commissioner Of Vs. Sabbineni Surendra, Income Tax, No. 512/R, Road No.29, Central Circle-2(2), Jubilee Hills, Hyderabad. Hyderabad. Pan: Adqps 3461 E (Appellant) (Respondent)

For Appellant: Sri V. Raghavendra RaoFor Respondent: Sri Y.V.S.T. Sai, CIT-DR
Section 132Section 69Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCH “B”, HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2012-13 Dy. Commissioner of Vs. Sabbineni Surendra, Income Tax, No. 512/R, Road No.29, Central Circle-2(2), Jubilee Hills, Hyderabad. Hyderabad. PAN: ADQPS 3461 E (Appellant) (Respondent) C.O. No.34/Hyd/2016 (In ITA No.599/Hyd/2016) Assessment Year: 2012-13 Sabbineni Surendra, Vs. Dy. Commissioner of No. 512/R, Road No.29, Income Tax, Jubilee Hills, Hyderabad. Central Circle-2(2), PAN: ADQPS 3461 E Hyderabad. (Appellant) (Respondent) Assess…

DCIT CEN CIR 36, MUMBAI vs. MOHD FAROOQ SARANG, MUMBAI

In the result, insofar as Ground of appeal no

ITA 1497/MUM/2012[2006-07]Status: DisposedITAT Mumbai28 Apr 2017AY 2006-07

Bench: Shri G.S. Pannu & Shri Pawan Singh

For Appellant: Shri Piyush ChhajedFor Respondent: Shri N.P. Singh (CIT-DR)
Section 23Section 23(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA NOS. 1222 & 1223/MUM/2012 : (A.Ys : 2008-09 & 2009-10) Mohammed Farooque Sarang Vs. DCIT, Central Circle-36, 302, Shabnam Apartment, 33, Mumbai (Respondent) S.V. Road, Andheri (W), Mumbai 400 058 (Appellant) PAN : AAFPS3609G ITA NOS. 1496, 1497 & : (A.Ys : 2003-04, 2006-07 1495/MUM/2012 & 2007-08) DCIT, Central Circle-36, Vs. Mohammed Farooque Sarang Mumbai (Appellant) 302, Shabnam Apartment, 33, S.V. Road, Andheri (W), Mumbai 400 058 (Respondent) PAN : AAFPS3609G…

DCIT CEN CIR 36, MUMBAI vs. MOHD FAROOQ SARANG, MUMBAI

In the result, insofar as Ground of appeal no

ITA 1496/MUM/2012[2003-04]Status: DisposedITAT Mumbai28 Apr 2017AY 2003-04

Bench: Shri G.S. Pannu & Shri Pawan Singh

For Appellant: Shri Piyush ChhajedFor Respondent: Shri N.P. Singh (CIT-DR)
Section 23Section 23(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA NOS. 1222 & 1223/MUM/2012 : (A.Ys : 2008-09 & 2009-10) Mohammed Farooque Sarang Vs. DCIT, Central Circle-36, 302, Shabnam Apartment, 33, Mumbai (Respondent) S.V. Road, Andheri (W), Mumbai 400 058 (Appellant) PAN : AAFPS3609G ITA NOS. 1496, 1497 & : (A.Ys : 2003-04, 2006-07 1495/MUM/2012 & 2007-08) DCIT, Central Circle-36, Vs. Mohammed Farooque Sarang Mumbai (Appellant) 302, Shabnam Apartment, 33, S.V. Road, Andheri (W), Mumbai 400 058 (Respondent) PAN : AAFPS3609G…

DCIT CEN CIR 36, MUMBAI vs. MOHD FAROOQ SARANG, MUMBAI

In the result, insofar as Ground of appeal no

ITA 1495/MUM/2012[2007-08]Status: DisposedITAT Mumbai28 Apr 2017AY 2007-08

Bench: Shri G.S. Pannu & Shri Pawan Singh

For Appellant: Shri Piyush ChhajedFor Respondent: Shri N.P. Singh (CIT-DR)
Section 23Section 23(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA NOS. 1222 & 1223/MUM/2012 : (A.Ys : 2008-09 & 2009-10) Mohammed Farooque Sarang Vs. DCIT, Central Circle-36, 302, Shabnam Apartment, 33, Mumbai (Respondent) S.V. Road, Andheri (W), Mumbai 400 058 (Appellant) PAN : AAFPS3609G ITA NOS. 1496, 1497 & : (A.Ys : 2003-04, 2006-07 1495/MUM/2012 & 2007-08) DCIT, Central Circle-36, Vs. Mohammed Farooque Sarang Mumbai (Appellant) 302, Shabnam Apartment, 33, S.V. Road, Andheri (W), Mumbai 400 058 (Respondent) PAN : AAFPS3609G…

MOHAMMED FAROOQUE SARANG,MUMBAI vs. DCIT CEN CIR 36, MUMBAI

In the result, insofar as Ground of appeal no

ITA 1223/MUM/2012[2009-10]Status: DisposedITAT Mumbai28 Apr 2017AY 2009-10

Bench: Shri G.S. Pannu & Shri Pawan Singh

For Appellant: Shri Piyush ChhajedFor Respondent: Shri N.P. Singh (CIT-DR)
Section 23Section 23(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA NOS. 1222 & 1223/MUM/2012 : (A.Ys : 2008-09 & 2009-10) Mohammed Farooque Sarang Vs. DCIT, Central Circle-36, 302, Shabnam Apartment, 33, Mumbai (Respondent) S.V. Road, Andheri (W), Mumbai 400 058 (Appellant) PAN : AAFPS3609G ITA NOS. 1496, 1497 & : (A.Ys : 2003-04, 2006-07 1495/MUM/2012 & 2007-08) DCIT, Central Circle-36, Vs. Mohammed Farooque Sarang Mumbai (Appellant) 302, Shabnam Apartment, 33, S.V. Road, Andheri (W), Mumbai 400 058 (Respondent) PAN : AAFPS3609G…

MOHAMMED FAROOQUE SARANG,MUMBAI vs. DCIT CEN CIR 36, MUMBAI

In the result, insofar as Ground of appeal no

ITA 1222/MUM/2012[2008-09]Status: DisposedITAT Mumbai28 Apr 2017AY 2008-09

Bench: Shri G.S. Pannu & Shri Pawan Singh

For Appellant: Shri Piyush ChhajedFor Respondent: Shri N.P. Singh (CIT-DR)
Section 23Section 23(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER ITA NOS. 1222 & 1223/MUM/2012 : (A.Ys : 2008-09 & 2009-10) Mohammed Farooque Sarang Vs. DCIT, Central Circle-36, 302, Shabnam Apartment, 33, Mumbai (Respondent) S.V. Road, Andheri (W), Mumbai 400 058 (Appellant) PAN : AAFPS3609G ITA NOS. 1496, 1497 & : (A.Ys : 2003-04, 2006-07 1495/MUM/2012 & 2007-08) DCIT, Central Circle-36, Vs. Mohammed Farooque Sarang Mumbai (Appellant) 302, Shabnam Apartment, 33, S.V. Road, Andheri (W), Mumbai 400 058 (Respondent) PAN : AAFPS3609G…

C2M TECHNOLOGIES (INDIA) LTD,MUMBAI vs. D.C.I.T.-6(2), MUMBAI

In the result, appeal of the Assessee is Allowed accordingly

ITA 1837/MUM/2011[2002-03]Status: DisposedITAT Mumbai03 Jun 2016AY 2002-03

Bench: Shri D. Karunakara Rao, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.1837/Mum/11 ("नधा"रण वष" / Assessment Year: 2002-03) C2M Technologies (India) Dy. Commissioner Of बनाम/ Ltd. Income-Tax Circle 6(2) Vs. 10-A, Lalwani Industrial Aaykar Bhavan, M.K.Road, Estate, G.D.Ambedkar Road, Mumbai - 400020 Wadala, Mumbai - 400031 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aacca4322H

For Appellant: Shri Jitendra SinghFor Respondent: Shri K. Ravi Kiran
Section 249(4)

…आयकर अपील"य अ"धकरण,“सी” "यायपीठ, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.1837/Mum/11 ("नधा"रण वष" / Assessment Year: 2002-03) C2M Technologies (India) Dy. Commissioner of बनाम/ Ltd. Income-Tax Circle 6(2) Vs. 10-A, Lalwani Industrial Aaykar Bhavan, M.K.Road, Estate, G.D.Ambedkar Road, Mumbai - 400020 Wadala, Mumbai - 400031 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCA4322H .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Assessee by: Shri Jitendra Singh Department by: Shri K. Ravi Kiran सुनवाई क" तार"ख / Date…

MAXOPP INVESTMENT LTD. v. COMMISSIONER OF INCOME TAX, NEW DELHI (19 Taxmann.com 154) — Cited in 8 Judgments | BharatTax