M.H. Hoskot v. State of Maharashtra

3 SCC 544Reported decision1987#1108 most cited

What is M.H. Hoskot v. State of Maharashtra authority for?

The right to legal aid is a fundamental right guaranteed to an accused person, including at the appellate stage, forming an essential part of fair procedure under Article 21 of the Constitution.

100

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2003 to 2021.

Also referred to as

M.H. Hoskot v. State of Maharashtra · Madhav Ayawadanrao Hoskot · right to legal aid · free legal aid · Article 21 · fundamental right · criminal appeal · fair procedure · indigent accused · (1987) 3 SCC 544

Judgments citing M.H. Hoskot v. State of Maharashtra

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…5) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 SCC 544: MADHAV AYAWADANRAO HOSKOT Vs. STATE OF MAHARASHTRA. 51.(2014) 10 SCC 1: MADRAS BAR ASSOCIATION Vs. UNION OF INDIA AND ANOTHER. 52.AIR 1970 SC 192: SHRI. PRITHVI COTTON MILLS LTD, ETC Vs. BROACH BOROUGH MUNICIPALITY AND OTHERS. 53.AIR 1957 SC 628 : R.M.D. CHAMARBAUGWALLA AND ANOTHER Vs. UNION OF…

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