Knorr-Bremse India (P.) Ltd. v. Asstt. CIT

236 Taxmann 318High Court2015#13126 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2016 to 2025.

Also reported as

27 Taxmann.com 16

Sections most often in play

Section 10B(1)(a)Section 10B(1)(e)Section 92 Section 92CA

Judgments citing Knorr-Bremse India (P.) Ltd. v. Asstt. CIT

Caterpillar Financial Servies India Private Limited, Whitefield, Bangalore, Karnataka vs. Assessment Unit, Income Tax Department, Jurisdictional AO - ACIT, Circle 2(2)(1)), Bmtc Building, Koramangala, Bengaluru

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1621/BANG/2024[2020-21]Status: FixedITAT Bangalore04 Feb 2025AY 2020-21

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Shri Nageswar Rao, AdvocateFor Respondent: Shri Sridhar E, CIT (DR)

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER IT(TP)A No.1621/Bang/2024 Assessment Years : 2020-21 Caterpillar Financial Services India Pvt. Vs. The Asst. Commissioner of Ltd., Income Tax, Ground Floor, Crescent 1, Prestige Circle – 2(2)(1), Shantiniketan, Whitefield, Hood B.O, Bengaluru. Bangalore North, Bangalore – 560048. PAN – AAHCC 7975 L APPELLANT RESPONDENT Assessee by : Shri Nageswar Rao, Advocate Revenue by : Shri Sridhar E, CIT (DR) Date of hearing : 11.11.2024 Date of Pronouncement : 04.02.2025 O R…

Fcb Advertising P. Ltd, Mumbai vs. Asst CIT Cir 3(1)(2), Mumbai

The appeal stands allowed in terms of our above order

ITA 2194/MUM/2017[2012-13]Status: DisposedITAT Mumbai25 Jun 2019AY 2012-13

Bench: Hon’Ble Shri Saktijit Dey, Jm & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Mr. Ajit Kumar Jain & Mr. SiddheshFor Respondent: Mr. Rignesh Das, Ld. DR

Section 143(3)Section 144C(13)Section 144C(5)Section 234BSection 40

…1 IT(TP)A No.2194/Mum/2017 M/s FCB Ulka Advertising Pvt. Ltd. Assessment Year 2012-13 आयकर अपीलीय अिधकरण “के” "ायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI माननीय "ी श""जीत दे, "ाियक सद" एवं माननीय माननीय माननीय माननीय "ी मनोज कुमार अ"वाल, लेखा सद" के सम"। माननीय माननीय माननीय BEFORE HON’BLE SHRI SAKTIJIT DEY, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ I.T(TP).A. No. 2194/Mum/2017 (िनधा"रण िनधा"रण िनधा"रण वष" िनधा"रण वष" वष" / Assessment Year: 2012-13) वष" FCB Ulka Advertising Pvt. Ltd Assistant Commissioner of (Earlier known as Draft FCB Ulka Income Tax-Circle 3(1)(2…

Qualcom India Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result appeal filed by assessee stands allowed for statistical purposes

ITA 1810/DEL/2014[2009-10]Status: DisposedITAT Delhi03 Jun 2019AY 2009-10

Bench: Shri N.S. Saini & Smt. Beena A Pillaiay: 2009-10

For Appellant: Sh. Naveen K. Aggarwal &For Respondent: Sh. Sanjay I Bara, CIT, DR

Section 10ASection 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘I-1, NEW DELHI BEFORE SHRI N.S. SAINI, ACCOUNTANT MEMBER AND SMT. BEENA A PILLAI, JUDICIAL MEMBER AY: 2009-10 Qualcomm India Pvt. Ltd. DCIT, Circle 14(1) Unit No.201 C.R.Building 2nd Floor New Delhi 15 Tolstoy Marg vs. New Delhi 110 001 PAN: AAACQ0231C (Appellant) (Respondent) Assessee by : Sh. Naveen K. Aggarwal & Sh. Ravi Bharadwaj, CAs. Department by : Sh. Sanjay I Bara, CIT, DR Date of Hearing : 02/05/2019 Date of Pronouncement: 03/06/ 2019 ORDER PER BEENA A PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against final assessm…

DCIT, Bangalore vs. M/S Adcock Ingram Limited, Bangalore

In the result, both the appeals of the revenue are allowed for statistical purposes

ITA 1039/BANG/2015[2009-10]Status: DisposedITAT Bangalore31 Jan 2018AY 2009-10

Bench: Shri. Jason P. Boaz

For Appellant: Shri. Vishnu Bagri, CAFor Respondent: Shri. Harinder Kumar, CIT - DR

Section 92B

…IT(TP)A.1039 & 1078/Bang/2015 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH 'C', BENGALURU BEFORE SHRI. JASON P. BOAZ, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER I.T(TP).A No.1039 & 1078/Bang/2015 (Assessment Years : 2009-10 & 2010-11) Deputy Commissioner of Income-tax, Circle -11(1), Bengaluru .. Appellant vs. M/s. Adcock Ingram Ltd, 49C & D, Bommasandra Industrial Area, Anekal Taluk, Bengaluru 560 009 .. Respondent PAN : AAGCA4343M Assessee by : Shri. Vishnu Bagri, CA Revenue by : Shri. Harinder Kumar, CIT - DR Heard on : 12.12.2017 Pronounced on : 31.01.2018 O R D E R…

M/S. Volvo India Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, the appeal filed by the assessee is partly allowed

ITA 1353/BANG/2010[2006-07]Status: DisposedITAT Bangalore11 Dec 2017AY 2006-07

Bench: Shri Inturi Rama Rao & Shri Lalit Kumarm/S.Volvo India Private Limited, Yalachahally Village, Tavarakere Post, Hoskote, Bangalore – 562 122. Pan: Aaacv 6747N … Appellant Vs. The Deputy Commissioner Of Income Tax, Ltu, … Respondent

For Appellant: Shri Neeraj Jain, CAFor Respondent: Ms. Neera Malhotra, CIT(DR)

Section 10ASection 143(3)Section 234CSection 234DSection 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BENGALURU BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER and SHRI LALIT KUMAR, JUDICIAL MEMBER M/s.Volvo India Private Limited, Yalachahally Village, Tavarakere Post, Hoskote, Bangalore – 562 122. PAN: AAACV 6747N … Appellant Vs. The Deputy Commissioner of Income Tax, LTU, … Respondent Appellant by : Shri Neeraj Jain, CA. Respondent by : Ms. Neera Malhotra, CIT(DR). Date of hearing : 15/09/2017 Date of pronouncement : 11/12/2017 O R D E R Per INTURI RAMA RAO, AM : This appeal is filed by the assessee company directed against the final assessment order dated…

ITO, Bangalore vs. M/S Safran Engineering Services India Private Limited, Bangalore

In the result, the appeal filed by the revenue is partly allowed

ITA 451/BANG/2015[2010-11]Status: DisposedITAT Bangalore20 Nov 2017AY 2010-11

Bench: Shri Sunil Kumar Yadav & Shri Inturi Rama Raoit(Tp)A No.451/Bang/2015 (Assessment Year: 2010-11)

For Appellant: Ms.Neera Malhaotra, CIT(DR)For Respondent: Shri K.R.Vasudevan, Advocate

Section 10ASection 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BENGALURU BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER and SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER IT(TP)A No.451/Bang/2015 (Assessment year: 2010-11) Income-tax Officer, Ward 6(1)(1), Bengaluru. … Appellant Vs. M/s.Safran Engineering Services India Pvt.Ltd. CSRIE, #32, Grape Garden, 17th ‘H’ Main road, VI Block, Koramangala, Bengaluru-560095. … Respondent PAN:AAAFC S9003D Appellant by : Ms.Neera Malhaotra, CIT(DR). Respondent by : Shri K.R.Vasudevan, Advocate. Date of hearing : 21/08/2017 Date of pronouncement : 20/11/2017 O R D E R Per INTURI RAMA RAO, AM…

A.W. Faber Castell (India) P.Ltd, Mumbai vs. DCIT 9(1)(1), Mumbai

Appeal of the assessee is partly allowed

ITA 1037/MUM/2017[2012-13]Status: DisposedITAT Mumbai12 Apr 2017AY 2012-13

Bench: Shri C.N. Prasad & Shri Ashwani Taneja

For Appellant: Mr. M.P. LohiaFor Respondent: Mrs. Malathi Sridharan CIT(DR)

Section 144CSection 36(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI ASHWANI TANEJA, ACCOUNTANT MEMBER I.T.A. No. 1037/Mum/2017 Assessment Yeas: 2012-13 A.W. Faber Castell (India) P. Ltd. DCIT 9 (1) (1). बनाम/ 801 Kamla Executive Park, Off M.V. Mumbai Pin: 40005 RD J.B. Nagar Andheri (E) Vs. Mumbai Pin: 400059 "थायी लेखा सं./जीआइआर सं./PAN/GIR No AACCA3117H (अपीलाथ" /Appellant) (""थ" / Respondent) : Appellant by : Mr. M.P. Lohia Mr. Pranay Gandhi Respondent by : Mrs. Malathi Sridharan CIT(DR) सुनवाई की तारीख / : 24/03/2017 Date of Hearing घोषणा की तारीख / : 12/04/2017 Date…

E.I. Dupont India Pvt. Ltd., Gurgaon vs. DCIT, New Delhi

ITA 4774/DEL/2014[2007-08]Status: DisposedITAT Delhi20 May 2016AY 2007-08

For Appellant: Shri Ajit Tolani, AdvFor Respondent: S/Shri Anand Kumar Kedia &

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH “I-2” NEW DELHI) BEFORE SHRI I.C. SUDHIR AND SHRI L.P. SAHU Assessment Year: 2007-08 E.I. DuPont India Pvt. Ltd., vs. Deputy CIT, 7th Floor, Tower-C, DLF Cyber Greens, Circle-11(1), Sector 25A, DLF City, Phase-III, New Delhi. Gurgaon. (PAN: AAACE2462E) (Appellant) (Respondent) Assessment Year: 2007-08 Deputy CIT, vs. E.I. DuPont India Pvt. Ltd., 7th Floor, Tower-C, DLF Cyber Circle-11(1), New Delhi. Greens, Sector 25A, DLF City, Phase-III, Gurgaon. (PAN: AAACE2462E) (Appellant) (Respondent) Assessee by: Shri Ajit Tolani, Adv. Department by: S/Shri Anand Kumar Kedi…