KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION v. S.K. AGGARWAL AND OTHERS 28

4 SCC 158Reported decision2004#1127 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

EMPLOYEE'S STATE INSURANCE CORPORATION v. S.K. AGGARWAL · (2004) 4 SCC 158 · ESI Act · general principles of law · procedural law · Supreme Court precedent · statutory interpretation · judicial review · principles of natural justice · fair hearing · due process

Judgments citing KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION v. S.K. AGGARWAL AND OTHERS 28

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…GARAJ & ORS. Vs. STATE OF KARNATAKA & ORS. 383 26. 1995 SUPP(4) SCC 684: MOHAN LAL Vs. KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION Vs. S.K. AGGARWAL AND OTHERS 28. (2004) 4 SCC 158: ZAHIRA HABIBULLA H. SHEIKH AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS. 29.WRIT PETITION NO. 3879 OF 2012 :2013 SCC BOM 833 : SHRI.A.G. SAWANT Vs. SHRI. SANJAY D. BERDE 30. AIR 1953 SC 394 : RAO SHIV BAHADUR SINGH AND ANOTHER Vs. STATE OF VINDHYA PRADESH. 31.(1994) 3 SCC 569: KARTAR SINGH Vs. S…

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KARTAR SINGH AND OTHERS 27. (1998) 6 SCC 288: EMPLOYEE'S STATE INSURANCE CORPORATION v. S.K. AGGARWAL AND OTHERS 28 (4 SCC 158) — Cited in 99 Judgments | BharatTax