(Kar) & GE BE P. Ltd. v. ACIT

DEPUTY COMMISSIONER OF INCOME TAX 1(1)(2), MUMBAI vs. HINDUSTAN UNILEVER LIMITED, MUMBAI

Bench: Shri Om Prakash Kantshri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA No.1041/MUM/2018 Assessment Year : 2004-05 Hindustan Unilever Ltd. Unilever House B.D. Sawant Marg, Chakala Andheri (E), Mumbai – 400099 PAN: AAACH1004N Appellant v/s Deputy Commissioner of Income Tax - 1(1)(1), Aayakar Bhavan, Mumbai – 400020 Respondent ITA No.929/MUM/2018 Assessment Year : 2004-05 Deputy Commissioner of Income Tax, 1(1)(2), 579, Aayakar Bhavan, M.K. Road, Mumbai – 400020 Appellant v/s M/s. Hindustan Unilever Ltd. 165/166, Backbay Reclamation, Mumb…

HINDUSTAN UNILEVER LTD,MUMBAI vs. ITO CIR 1(1)(4), MUMBAI

In the result, both the appeal of the assessee and the revenue are partly allowed

Bench: Shri Vikas Awasthy () & Ms. Padmavathy S. ()

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI VIKAS AWASTHY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.5431/Mum/2011 (Assessment year 2001-02) Hindustan Unilever Limited vs Addl.Commissioner of Income-tax- Hindustan Lever House 1(1), Mumbai Aayakar Bhavan 165/166 Backbay Reclamation M.K. Road, Mumbai-400 020 Mumbai-400 020 PAN : AACH1004N APPELLANT RESPONDENT I.T.A. No.5549/Mum/2011 (Assessment year 2001-02) The Assistant Commissioner of vs Hindustan Unilever Limited Income-tax-1(1), Mumbai Hindustan Lever House Room No.579, Aayakar Bhavan 165/166 Backbay Rec…

M/S. ACIT 1(1), MUMBAI vs. THE HINDUSTAN UNILEVER LTD, MUMBAI

In the result, the appeal of the assesse is partly allowed and the appeal of the revenue stand dismissed

Bench: Shri Vikas Awasthy & Shri Amarjit Singhm/S Hindustan Unilever Vs. Addl. Commissioner Of Ltd., Hindustan Lever Income Tax, Range 1(1) House, 165/166 Backbay Mumbai Reclamation Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaach1004N Appellant .. Respondent Acit-1(1), Vs. M/S Hindustan Unilever Room No. 579, Ltd., 165/166, Backbay Aayakar Bhavan, Reclamation Mumbai – 400 020 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaach1004N Appellant .. Respondent Appellant By : Nishant Thakkar & Ms. Jasmin Amalsadvala Respondent By : Chandip Singh Date Of Hearing 09.03.2023 Date Of Pronouncement 16.05.2023 आदेश / O R D E R Per Amarjit Singh (Am): Both These Appeals Filed By The Assesse & The Revenue Are Pertained To Assessment Year 2000-01 Based On Similar Fact & P A G E | 2

…P a g e | 1 ITA Nos. 3951 & 4033/Mum/2008 M/s Hindustan Unilver ltd. Vs. ACIT, Range 1(1) IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER M/s Hindustan Unilever Vs. Addl. Commissioner of Ltd., Hindustan Lever Income Tax, Range 1(1) House, 165/166 Backbay Mumbai Reclamation Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACH1004N Appellant .. Respondent ACIT-1(1), Vs. M/s Hindustan Unilever Room No. 579, Ltd., 165/166, Backbay Aayakar Bhavan, Reclamation Mumbai – 400 020 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर स…

M/S. HINDUSTAN UNILEVER LTD,MUMBAI vs. THE ACIT (TDS)-1(1), MUMBAI

In the result, the appeal of the assesse is partly allowed and the appeal of the revenue stand dismissed

Bench: Shri Vikas Awasthy & Shri Amarjit Singhm/S Hindustan Unilever Vs. Addl. Commissioner Of Ltd., Hindustan Lever Income Tax, Range 1(1) House, 165/166 Backbay Mumbai Reclamation Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaach1004N Appellant .. Respondent Acit-1(1), Vs. M/S Hindustan Unilever Room No. 579, Ltd., 165/166, Backbay Aayakar Bhavan, Reclamation Mumbai – 400 020 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aaach1004N Appellant .. Respondent Appellant By : Nishant Thakkar & Ms. Jasmin Amalsadvala Respondent By : Chandip Singh Date Of Hearing 09.03.2023 Date Of Pronouncement 16.05.2023 आदेश / O R D E R Per Amarjit Singh (Am): Both These Appeals Filed By The Assesse & The Revenue Are Pertained To Assessment Year 2000-01 Based On Similar Fact & P A G E | 2

…P a g e | 1 ITA Nos. 3951 & 4033/Mum/2008 M/s Hindustan Unilver ltd. Vs. ACIT, Range 1(1) IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER M/s Hindustan Unilever Vs. Addl. Commissioner of Ltd., Hindustan Lever Income Tax, Range 1(1) House, 165/166 Backbay Mumbai Reclamation Mumbai – 400 020 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAACH1004N Appellant .. Respondent ACIT-1(1), Vs. M/s Hindustan Unilever Room No. 579, Ltd., 165/166, Backbay Aayakar Bhavan, Reclamation Mumbai – 400 020 Mumbai – 400 020 स्थायी लेखा सं./जीआइआर स…

M/S. HINDUSTAN LEVER LTD vs. THE DY CIT 1(1),

…IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Hindustan Unilever Limited, (formerly Hindustan Lever Limited), Unilever House, B.D. Sawant Marg, Chakala, Andheri (East), Mumbai – 400099 [PAN: AAACH1004N] ……………… Appellant Vs Assistant Commissioner of Income Tax, Range 1(1)(1), Mumbai, Room No. 579, 5th Floor, Aayakar Bhavan, M.K. Road, Mumbai - 400020 ……………. Respondent Dy. Commissioner of Income Tax, Circle 1(1)(1), Mumbai, Room No. 579, 5th Floor, Aayakar Bhavan, M.K. Road, Mumbai - 400020 ……………… Appellant Hindustan Lever Limited,…