Kanehialall Lohia Trust v. ITO (Exemption) Ward-1(4), Kolkata

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Judgments citing Kanehialall Lohia Trust v. ITO (Exemption) Ward-1(4), Kolkata

SITARAM BHARTIA INSTITUTE SCIENCE & RESEARCH,KOLKATA vs. D.C.I.,EXEMPTION, CIRCLE-1(1), KOLKATA

In the result, the appeal of the assessee is allowed

ITA 1264/KOL/2019[2012-13]Status: DisposedITAT Kolkata22 May 2024AY 2012-13

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 11Section 11(4)Section 143(3)Section 2(15)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ “सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेशकुमार, लेखा सट"य एवं "ी संजय शमा" "या"यक सद"य के सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 1264/Kol/2019 Assessment Year: 2012-13 Sitaram Bhartia Institute of Science Vs. DCIT (Exemption), Circle-11(1), & Research Kolkata (PAN: AABTS 8833 N) ( अपीलाथ" ) Respondent /(!"यथ") Appellant / 05.03.2024 Date of Hearing / सुनवाई क% "त'थ Date of Pronouncement/ 22.05.2024 आदेश उ*घोषणा क% "त'थ For the Appellant/ Shri S. Jhajharia, A.R "नधा"0रती क% ओर से Fo…

SITARAM BHARTIA INSTITUTE OF SCIENCE & RESEARCH,KOLKATA vs. D.C.I.T.(EXEMPTION), CIRCLE-11(1), KOLKATA

In the result, the appeal of the assessee is allowed

ITA 202/KOL/2020[2013-14]Status: DisposedITAT Kolkata04 Jan 2023AY 2013-14

Bench: Shri Rajesh Kumar & Shri Sonjoy Sarma]

Section 11Section 11(1)(a)

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘‘सी’’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA "ी राजेश कुमार, लेखा सद"य एवं "ी संजय शमा" "या"यक सद"यके सम" [Before Shri Rajesh Kumar, Accountant Member & Shri Sonjoy Sarma, Judicial Member] I.T.A. No. 202/Kol/2020 Assessment Year: 2013-14 Sitaram Bhartia Institute of Science Vs. DCIT (Exemption), Circle-11(1), & Research Kolkata (PAN: AABTS 8833 N) Appellant / (अपीलाथ") Respondent / ( !यथ") Date of Hearing / सुनवाई 20.10.2022 क$ "त&थ Date of Pronouncement/ 04.01.2023 आदेश उ)घोषणा क$ "त&थ For the Appellant/ Shri S. Jhajharia, A.R "नधा"/रती क$ ओर से For th…

THE ACIT, (EXEMPTION) CIRCLE-1, AHMEDABAD vs. VYAKTI VIKAS KENDRA INDIA, AHMEDABAD

The appeal of the Revenue is dismissed

ITA 687/AHD/2019[2008-09]Status: DisposedITAT Ahmedabad12 Jan 2022AY 2008-09

For Appellant: Shri S. N. Soparkar, Sr. Advocate with Shri Parin ShahFor Respondent: Shri Alpesh Parmar, Sr. D.R

Section 11Section 11(1)Section 11(1)(a)Section 11(2)Section 12ASection 234BSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (Conducted Through Virtual Court) Before: Shri Rajpal Yadav, Vice President And Ms. Annapurna Gupta, Accountant Member Assessment Year 2008-09 The Asstt. Commissioner Vyakti Vikas Kendra of Income-tax India, Plot No. 272, Sri (Exemptions), Circle-1, Vs Sri Gyan Mandir, B/h. Ahmedabad Saligram Flat, Opp. (Appellant) Mayor Park, Satellite, Ahmedabad-380015 PAN: AAATV1617L (Respondent) Revenue by: Shri Alpesh Parmar, Sr. D.R. Assessee by: Shri S. N. Soparkar, Sr. Advocate with Shri Parin Shah Date of hearing : 22-12-2021 Date of pronouncement : 12-0…

ULTRATECH CEMENT LIMITED,MUMBAI vs. PRINCIPAL COMMISSIONER OF INCOME TAX - CENTRAL - 1, MUMBAI

Appeals of the assessee are allowed

ITA 2999/MUM/2018[2009-10]Status: DisposedITAT Mumbai31 Oct 2018AY 2009-10

Bench: Shri Rajesh Kumar & Shri Amarjit Singhita No. 3000/Mum/2018 (Assessment Year: 2010-11) Ita No. 3001/Mum/2018 (Assessment Year: 2012-13)

For Appellant: Shri Arvind Sonde &For Respondent: Ms. S. Padmaja, D.R

Section 142Section 142(1)Section 143(3)Section 153CSection 263Section 263(2)Section 80I

…P a g e | 1 ITA No. 2999/Mum/2018 & ors A.Y 2009-10 & ors Ultratech Cement Ltd. Vs Pr. CIT, C-1 IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Rajesh Kumar, Accountant Member and Shri Amarjit Singh, Judicial Member ITA No. 3000/Mum/2018 (Assessment Year: 2010-11) ITA No. 3001/Mum/2018 (Assessment Year: 2012-13) Ultratech Cement Limited Pr. Commissoiner of Income Tax Ahura Centre, ‘B’ Wing, Central -1 2nd Floor, Mahakali Caves Vs. Pratishtha Bhavan, Old CGO. Bldg. Road, Andheri (E), M.K. Road, Churchgate, Mumbai-400093 Mumbai PAN – AAACL6442L Appellant Respondent Appellant by: Shri Arv…