Johnson Matthey Public Ltd. Company v. Deputy Commissioner of Income

NIPRO CORPORATION,JAPAN,MUMBAI vs. DY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION 3(3)(1), MUMBAI

In the result, appeal of the assessee is partly allowed as indicated above for statistical purposes

Bench: Shri Prashant Maharishi, Am & Shri Rahul Chaudhary, Jm Nipro Corporation, Japan Vs. The Deputy Commissioner Of Nipro India Corporation Pvt. Income Tax , Ltd. International Taxation, Plot No.3-1, Circle 3(3)(1) Room No.1630, 16 Th Floor, Air Midc, Kesurdi, Khandala, Tal, Khandala, Satara, India Building, Mumbai-412802 Nariman Point, Mumbai-400 021 (Appellant) (Respondent) Pan No. Aaecn4534F

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI RAHUL CHAUDHARY, JM Nipro Corporation, Japan Vs. The Deputy Commissioner of Nipro India Corporation Pvt. Income tax , Ltd. International Taxation, Plot No.3-1, Circle 3(3)(1) Room No.1630, 16 th Floor, Air MIDC, Kesurdi, Khandala, Tal, Khandala, Satara, India Building, Mumbai-412802 Nariman Point, Mumbai-400 021 (Appellant) (Respondent) PAN No. AAECN4534F Assessee by : Shri Kishore Phadke, AR Revenue by : Shri Mehul Jain, DR Date of hearing: 14.09.2023 Date of pronouncement : 11.12.2023 O R D E R PER PRASHANT M…

DRAEGERWERK AG & CO.KGAA,MUMBAI vs. ACIT,CIRCLE2(1)(2), MUMBAI

In the result, appeal of the assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘I‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SMT KAVITHA RAJAGOPAL, JUDICIAL MEMBER M/s. Draegerwerk AG & Co. Vs. Assistant Commissioner of KGAA Income Tax, Int Tax Moislinger Allee 53-55, Circle-2(1)(2) D-23558, Lubeck, Aayakar Bhavan Lubeck, Foreign, Germany M.K.Road D-23558 Mumbai- 400 020 PAN/GIR No.AAFCD0262P (Appellant) .. (Respondent) Assessee by Shri M.P. Lohia Revenue by Shri Raghuveer M Date of Hearing 09/11/2022 Date of Pronouncement 09/11/2022 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.547/Mum/2022 for A.Y.2017-18 pref…